West Bengal State Homoeopathic Health Service Act, 2002

Assent of Governor first published in the Kolkata Gazette, Extraordinary, of the 1st August, 2002. An Act to provide for the regulation of the recruitment, and conditions of service of persons appointed, to the State Homoeopathic Health Service. Whereas it is expedient, in the public interest, to regulate the recruitment, and the conditions of service of persons appointed, to the State Homoeopathic Health Service; It is hereby enacted as follows :-

Act number
Act 10 of 2002
Year
2002
Enacted on
01-08-2002
In force from
1 August 2002
Jurisdiction
West Bengal State Act
Subjects
Health And Medicine, Public Service

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Official source: India Code