West Bengal State Laws ( Extension To Cooch Behar ) Act, 1950

An Act to provide for the extension of certain laws to Cooch Behar. Whereas it is expedient to provide for the extension of certain laws to the territories comprised in the merged State of Cooch Behar (in this Act referred to as Cooch Behar); It is hereby enacted as follows:-

Act number

Act 30 of 1950

Year

1950

Enacted on

20-04-1950

In force from

20 April 1950

Jurisdiction

West Bengal State Act

Subjects

Administrative Law

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Official source: India Code