West Bengal Transport Undertakings ( Prevention Of Ticketless Travel ) Act, 1975

An Act to provide for the prevention of ticketless travel in the Transport Undertakings in West Bengal. Whereas it is expedient to provide for the prevention of ticketless travel in the Transport Undertakings in West Bengal; It is hereby enacted as follows: -

Act number

Act 45 of 1975

Year

1975

Enacted on

05-01-1976

In force from

5 January 1976

Jurisdiction

West Bengal State Act

Subjects

Transport And Motor Vehicles

Read the full text of West Bengal Transport Undertakings ( Prevention Of Ticketless Travel ) Act, 1975 section by section on LawLens.

Official source: India Code