west bengal undesirable advertisements ( control ) act, 1948

An Act to control the publication of advertisements relating to contraceptives and the medical treatment of certain diseases and disorders. Whereas it is expedient to control the publication of advertisements relating to contraceptives and the medical treatment of certain diseases and disorders ; It is hereby enacted as follows :-

Act number

Act 29 of 1948

Year

1948

Enacted on

15-10-1948

In force from

15 October 1948

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine, Consumer Protection

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Official source: India Code