West Bengal Utilisation of Land for Production of Food Crops Act, 1969

An Act to provide [or the requisitioning of land with a view to better utilisation thereof for the production of food crops for meeting the shortage of food grains in West Bengal. Whereas it is expedient to provide for the requisitioning of land with a view to better utilisation thereof for the production of food crops for meeting the shortage of food grains in West Bengal; It is hereby enacted as follows :-

Act number

Act 16 of 1969

Year

1969

Enacted on

11-08-1969

In force from

11 August 1969

Jurisdiction

West Bengal State Act

Subjects

Agriculture, Land And Property

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Official source: India Code