West Bengal Vaccination Act, 1973

Assent of the Governor first published in the Calcutta Gazette, Extraordinary, dated the 19th September, 1973. An Act to make vaccination and re-vaccination compulsory for the purpose of eradicating small pox in West Bengal. Whereas it is expedient to make vaccination and re-vaccination compulsory for the purpose of eradicating small-pox in West Bengal: It is hereby enacted as follows: -

Act number

Act 37 of 1973

Year

1973

Enacted on

19-09-1973

In force from

19 September 1973

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

Read the full text of West Bengal Vaccination Act, 1973 section by section on LawLens.

Official source: India Code