West Bengal Veterinary Practitioners Act, 1960
For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary of the 8th November, 1960. Part IVA, pages 2964-2965; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meetings of that Assembly held on the 22nd, 23rd and 24th November, 1960; and for the proceedings of the West Bengal Legislative Council, see the proceedings of the meetings of that Council held on the 7th and 12th December, 1960. An Act to provide for the registration of veterinary practitioners in West Bengal and for certain other matters connected therewith. Whereas it is expedient to provide for the registration of veterinary practitioners in West Bengal and for certain other matters connected therewith; It is hereby enacted in the Eleventh Year of the Republic of India, by the Legislature of West Bengal, as follows:-
- Act number
- Act 22 of 1960
- Year
- 1960
- Enacted on
- 12-01-1961
- In force from
- 12 January 1961
- Jurisdiction
- West Bengal State Act
- Subjects
- Agriculture
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Official source: India Code