ACCURACY AND UPDATES
Corrections Policy
How LawLens Stories receives, reviews and publishes corrections to legal reports and judgment analyses.
Reporting an error
Send a correction request to support@lawlens.inwith the article link, the disputed passage and the relevant source.
Review process
We review correction requests against the original judgment or other primary material. Valid corrections are made promptly.
Visible updates
Materially corrected articles display an updated timestamp. Substantial corrections may also include an explanatory note.