TRTRIBUNAL REPORT
Recent LawLens analyses from CAT benches.
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CAT REPORT
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![Unmarried Railwayman’s Brother Gets Fresh Compassionate-Job Review After CAT Finds Dependency Report Inadequate. Shailesh Kumar vs NORTH CENTRAL RAILWAY. CAT - ['Lucknow']. LawLens](/stories/thumbnails/unmarried-railwaymans-brother-gets-fresh-compassionate-job-review-after-cat-finds-dependen-7003e04395d045f1a5a9ab6ef91dfbbd.webp)
LEADYESTERDAY'S REPORT
The applicant’s unmarried brother, a Railway employee, died in harness on 5 December 2024.
READ THE ANALYSIS![101 AIIMS Radiology Employees Win Pay Revision: CAT Orders ₹4,600 Grade Pay For Technician Grade-II From 2006 And Corrects Promotional-Scale Anomalies. Satypal Arya vs M/o Health And Family Welfare. CAT - ['Delhi']. LawLens](/stories/thumbnails/101-aiims-radiology-employees-win-pay-revision-cat-orders-4-600-grade-pay-for-technician-g-47af83a4d14a4ff09c4de881bfca7de9.webp)
3 MIN READ→
![89 Retirees’ Claims for Increment Due the Day After Retirement: CAT Directs Centre, KVS to Decide Within Six Weeks. NEERAJ KUMAR SHARMA vs DEPARTMENT OF EDUCATION. CAT - ['Delhi']. LawLens](/stories/thumbnails/89-retirees-claims-for-increment-due-the-day-after-retirement-cat-directs-centre-kvs-to-de-60c5befb475d4bdaaa668d3d0550cbee.webp)
2 MIN READ→
![J&K CAT Keeps Regularised ReT Teacher In Jammu Pending Review, Says Initial Recruitment Alone Cannot Justify Repatriation. Mahreen Javid vs SCHOOL EDUCATION DEPARTMENT. CAT - ['Jammu']. LawLens](/stories/thumbnails/j-k-cat-keeps-regularised-ret-teacher-in-jammu-pending-review-says-initial-recruitment-alo-41145f5d178a49768d1dfc8156aafad8.webp)
3 MIN READ→
![Delhi CAT Rejects FSL Director’s Promotion Bid, Citing 28,000-Case Backlog Under Her Leadership And Unfinalised Rules for New Post. Deepa Verma vs GNCTD. CAT - ['Delhi']. LawLens](/stories/thumbnails/delhi-cat-rejects-fsl-directors-promotion-bid-citing-28-000-case-backlog-under-her-leaders-1d5602fd5b584a70bb620529fa749c99.webp)
3 MIN READ→
![CAT Upholds GDS Branch Postmaster’s Compulsory Discharge After Written Admission to ₹74,306 Office-Cash Shortage. BHEMANGOUDA K POLICE PATIL vs DEPTT OF POSTS. CAT - ['Bangalore']. LawLens](/stories/thumbnails/cat-upholds-gds-branch-postmasters-compulsory-discharge-after-written-admission-to-74-306-566a125c1eba434f83b452789fb9c8a7.webp)
2 MIN READ→
![Delhi CAT Orders Fresh Digital Height Test For Delhi Police Driver-Constable Aspirant After 167.9-Cm Retest And 170-Cm Hospital Reading. Krishan Kumar vs STAFF SELECTION COMMISSION (SSC). CAT - ['Delhi']. LawLens](/stories/thumbnails/delhi-cat-orders-fresh-digital-height-test-for-delhi-police-driver-constable-aspirant-afte-4722e0e014fc41d18a7f39b68e208b00.webp)
2 MIN READ→
![CAT Orders Fresh Review Of Four Ordnance Factory Workers’ 2014 Chargeman Promotion Claims After MCM Feeder-Cadre Circulars Were Quashed. ANAND KUMAR vs DEFENCE. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-orders-fresh-review-of-four-ordnance-factory-workers-2014-chargeman-promotion-claims-a-8176dfe93816479b8d08f370d4233a7a.webp)
2 MIN READ→
![CAT Directs Railways To Explain Rejection Of Deceased Worker’s Married Son’s Compassionate-Appointment Claim. DILIP KUMAR vs RAIL BHAWAN. CAT - ['Allahabad']. LawLens](/stories/thumbnails/cat-directs-railways-to-explain-rejection-of-deceased-workers-married-sons-compassionate-a-1e070da3f8c64880b25f868837d9b909.webp)
2 MIN READ→
![CAT Directs CONCOR to Process Retired Manager’s Notional-Increment Claim Under 2024 OM Within a Month, Subject to Supreme Court Outcome. KULDEEP SINGH SIKARWAR vs RAILWAY. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-directs-concor-to-process-retired-managers-notional-increment-claim-under-2024-om-with-7fd93e7595824d6ab9c614ab88532926.webp)
2 MIN READ→
![CAT Orders Fresh Height Measurement For Constable Applicant Claiming ST Status After 154.6 Cm Reading Differs From 155 Cm Government Certificate. lalita meena vs HOME AFFAIRS. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-orders-fresh-height-measurement-for-constable-applicant-claiming-st-status-after-154-6-06ba1942c4c648a0b5a148f4199d52dc.webp)
2 MIN READ→
![CAT Allows Four KVS PRTs Who Qualified CTET In 2026 To Be Considered For Headmaster Promotion, Subject To Eligibility. Jignesh Ghanshyambhai Parmar vs DEPARTMENT OF SCHOOL EDUCATION AND LITERACY. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-allows-four-kvs-prts-who-qualified-ctet-in-2026-to-be-considered-for-headmaster-promot-abf4f6c3481347088876b37a22df6dc5.webp)
2 MIN READ→
![After 24 TGT Aspirants Allege Some Interviewees Lacked Required Qualifications, CAT Directs CBSE To Scrutinise Eligibility Before Job Offers. ALOK KUMAR vs DEPARTMENT OF EDUCATION. CAT - ['Delhi']. LawLens](/stories/thumbnails/after-24-tgt-aspirants-allege-some-interviewees-lacked-required-qualifications-cat-directs-f0e9dde383304c64b91de1c47d8b7a86.webp)
2 MIN READ→
![Allahabad CAT Gives Postal Department 2 Months to Decide Near-Retirement Employee’s Plea Against Narwal Posting. SHAMBHU NATH SAH vs DEPARTMENT OF POSTS. CAT - ['Allahabad']. LawLens](/stories/thumbnails/allahabad-cat-gives-postal-department-2-months-to-decide-near-retirement-employees-plea-ag-a412f1b45c144a05814066598ec57a28.webp)
2 MIN READ→
![Pregnant Rajouri Teacher’s Request For Nearby Posting Must Be Decided Within 2 Weeks, CAT Directs. AMANDEEP KOUR vs DEPARTMENT OF EDUCATION. CAT - ['Jammu']. LawLens](/stories/thumbnails/pregnant-rajouri-teachers-request-for-nearby-posting-must-be-decided-within-2-weeks-cat-di-ebf0a0a9bda34586a19bd4c143a42b26.webp)
2 MIN READ→
![CAT Closes Contempt Case By 13 Retired NCB Employees, Leaves Retirement-Benefit Calculation Grievances Open. PARDEEP KUMAR vs DR.LOK PRATAP SINGH DIRECTOR GENERAL NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-closes-contempt-case-by-13-retired-ncb-employees-leaves-retirement-benefit-calculation-fa6b0595f9fe434b84a5b165dc4a7caa.webp)
2 MIN READ→
![CAT Closes NCB Retirees’ Contempt Case, Says They May Pursue Gratuity And Leave-Encashment Calculation Disputes Separately. ANITA CHOPRA vs DR.LOK PRATAP SINGH DIRECTOR GENERAL NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-closes-ncb-retirees-contempt-case-says-they-may-pursue-gratuity-and-leave-encashment-c-ec7779e1a88943c7a9852a0570789924.webp)
2 MIN READ→
![CAT Stays Surplus Railway Worker’s Posting Under Commercial Manager Until Officials Decide His Juhi Request, Weighing Disability And Family Circumstances Within 2 Months. Shiv singh vs NORTH CENTRAL RAILWAY. CAT - ['Allahabad']. LawLens](/stories/thumbnails/cat-stays-surplus-railway-workers-posting-under-commercial-manager-until-officials-decide-a66315987bb54b4ba1c73999035640b1.webp)
2 MIN READ→
![CAT Restores Hindi Evaluator Candidate’s Candidature After Marksheet’s English-Medium Error Was Corrected, Directs Offer If Other Requirements Are Met. Ankit Didal vs UNION OF INDIA. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-restores-hindi-evaluator-candidates-candidature-after-marksheets-english-medium-error-fec65cb06e45477089bf3b482f87de90.webp)
2 MIN READ→
![Two Months From Retirement, J&K Tribunal Pauses Social Welfare Section Officer’s Jammu Attachment For 2 Weeks, Orders Srinagar Posting Request Decided. GHULAM MOHAMMAD TANTRAY vs SOCIAL WELFARE. CAT - ['Srinagar']. LawLens](/stories/thumbnails/two-months-from-retirement-j-k-tribunal-pauses-social-welfare-section-officers-jammu-attac-b2f67fae600b411c993d49c2e0c4c5fb.webp)
2 MIN READ→
![CAT Closes Contempt Case By Six NCB Retirees, Leaves Retirement-Benefit Calculation Grievances Open. SATISH KUMAR AGARWAL vs DR.LOK PRATAP SINGH DIRECTOR GENERAL NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-closes-contempt-case-by-six-ncb-retirees-leaves-retirement-benefit-calculation-grievan-6e71835c8c3d49ccb55568c6abb732c1.webp)
2 MIN READ→
![CBI Prosecutor Reinstated After Tribunal Set Aside Premature Retirement; Promotion Claim Left For Separate Remedy. ASHOK KUMAR GAUTAM vs ASHOK KUMAR GAUTAM, SPP, CBI. CAT - ['Delhi']. LawLens](/stories/thumbnails/cbi-prosecutor-reinstated-after-tribunal-set-aside-premature-retirement-promotion-claim-le-90014425edb94d2c94bc5b35a9d17d8d.webp)
2 MIN READ→
![₹300 Bribe-Demand Conviction: CAT Upholds Permanent 50% Pension Cut For Retired BSNL Employee Despite Pending Appeal. MAHENDRA SINGH vs Bsnl. CAT - ['Patna']. LawLens](/stories/thumbnails/300-bribe-demand-conviction-cat-upholds-permanent-50-pension-cut-for-retired-bsnl-employee-aa4a5cfc7fed46babd6bf3d649306a34.webp)
2 MIN READ→
![CAT Upholds Five-Stage, 3-Year Pay Cut For Delhi Municipal Engineer Over Railway-Crossing Project Irregularities. Rajesh Khanna vs North Delhi Municipal Corporation. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-upholds-five-stage-3-year-pay-cut-for-delhi-municipal-engineer-over-railway-crossing-p-917bd601a1324132ae967cf5f32b52ea.webp)
2 MIN READ→
![CAT Orders MCD To Pay Retiree’s Admissible Unpaid Benefits Within Two Months; Interest At Compounded GPF Rates Subject To Delhi HC Outcome. SOWARAN SINGH vs MUNICIPAL CORPORATION OF DELHI. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-orders-mcd-to-pay-retirees-admissible-unpaid-benefits-within-two-months-interest-at-co-a17e02fa6ada472a9a38df39173b7ca3.webp)
2 MIN READ→
![Removed KVS Principal’s Appeal Over Alleged 197 Excess Admissions Must Be Decided Within 2 Months, CAT Directs. S Sreenivasa Raja vs KENDRIYA VIDYALAYA SANGATHAN (KVS). CAT - ['Hyderabad']. LawLens](/stories/thumbnails/removed-kvs-principals-appeal-over-alleged-197-excess-admissions-must-be-decided-within-2-83cb38dd56a943edb39116720632a726.webp)
2 MIN READ→
![CAT Upholds Postal Worker’s Removal After Two Rs500 Money Orders Were Marked Paid Without Reaching the Payee. VENUKUMAR P vs D/o Post. CAT - ['Ernakulam']. LawLens](/stories/thumbnails/cat-upholds-postal-workers-removal-after-two-rs500-money-orders-were-marked-paid-without-r-d763a64994f04614a4f313d0d10ab221.webp)
3 MIN READ→
![CAT Directs Danapur DRM to Decide 18 Railway Staffers’ Pending Representations Within 3 Months of Certified Order Being Produced. Upendra Kumar vs EAST CENTRAL RAILWAY. CAT - ['Patna']. LawLens](/stories/thumbnails/cat-directs-danapur-drm-to-decide-18-railway-staffers-pending-representations-within-3-mon-a5d9a294d64f4743a7d71817a4ef96bf.webp)
2 MIN READ→
![Navodaya Principal May Challenge Car Nicobar Transfer Separately After CAT Declares Earlier Garhwa Case Infructuous. KHOKHA KUNWAR vs EDUCATION. CAT - ['Patna']. LawLens](/stories/thumbnails/navodaya-principal-may-challenge-car-nicobar-transfer-separately-after-cat-declares-earlie-354e0aa55a0045f3a6032681b31d5028.webp)
2 MIN READ→
![CAT Orders Fresh Height Measurement For Delhi Police Constable Candidate Disqualified At 168.6 Cm Against 170-Cm Requirement. Pannod Mor vs DELHI POLICE. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-orders-fresh-height-measurement-for-delhi-police-constable-candidate-disqualified-at-1-ff7b2a5aa960498fa9dc0684518ae9c3.webp)
2 MIN READ→
![Nearly 3 Decades On Daily Wages: CAT Orders CGST To Reconsider 3 Workers’ Regularisation, Not Reject It Solely For Lack Of Posts. Paramjeet singh vs REVENUE. CAT - ['Chandigarh']. LawLens](/stories/thumbnails/nearly-3-decades-on-daily-wages-cat-orders-cgst-to-reconsider-3-workers-regularisation-not-83d9ab717d324be686b87ee999ae1113.webp)
2 MIN READ→
![CAT Dismisses Senior Passenger Guards’ Mail-Guard Promotion Challenge As Applicants Appear No Longer Interested in Pursuing It. R VASUDEVA RAO vs M/o Railways. CAT - ['Hyderabad']. LawLens](/stories/thumbnails/cat-dismisses-senior-passenger-guards-mail-guard-promotion-challenge-as-applicants-appear-946979319e1f4f36b95f93c827713bf6.webp)
1 MIN READ→
![Doordarshan Casual Producers’ Challenge To 3 Contract Broadcast Executive Roles Fails; CAT Says Their Engagement Was Casual, Not Contractual. MANIJA K G vs PRASAR BHARTI. CAT - ['Ernakulam']. LawLens](/stories/thumbnails/doordarshan-casual-producers-challenge-to-3-contract-broadcast-executive-roles-fails-cat-s-61861ef8deb44e00bc1394e4eb0d7a14.webp)
2 MIN READ→
![CAT Orders Fresh Height Test For Delhi Police Head Constable Candidate After Appeal Measured 164.5 Cm And Civil Hospital Recorded 165.2 Cm. RAVI vs HOME AFFAIRS. CAT - ['Delhi']. LawLens](/stories/thumbnails/cat-orders-fresh-height-test-for-delhi-police-head-constable-candidate-after-appeal-measur-bc8ed0fa48034c73a6ff0049efd69c5e.webp)
2 MIN READ→
![Kolkata CAT Orders Supplementary Instructor Test For 7 Loco Inspectors Not Released By Railway, Bars Results Until Their Papers Are Evaluated. SUBHENDU HALDAR vs SOUTH EASTERN RAILWAY. CAT - ['Kolkata']. LawLens](/stories/thumbnails/kolkata-cat-orders-supplementary-instructor-test-for-7-loco-inspectors-not-released-by-rai-2b93d460dbad4d6e865173b4a5274fde.webp)
2 MIN READ→
![CAT Quashes Railway’s Rejection Of Working Mother’s 18-Month Child-Care Leave Bid, Orders Fresh Review. ROSHNI K vs SOUTHERN RAILWAY. CAT - ['Ernakulam']. LawLens](/stories/thumbnails/cat-quashes-railways-rejection-of-working-mothers-18-month-child-care-leave-bid-orders-fre-549a95734a734470bd1d82e327298ada.webp)
3 MIN READ→
![CAT Directs Katni Ordnance Factory Executive Director To Decide 45 Employees’ Representations Within 60 Days of Receiving Order. NARENDRA BHARAT vs DEFENCE PRODUCTION. CAT - ['Jabalpur']. LawLens](/stories/thumbnails/cat-directs-katni-ordnance-factory-executive-director-to-decide-45-employees-representatio-99c99a25677d48408f550220f4dec220.webp)
1 MIN READ→
![J&K Tribunal Gives Officials 6 Weeks To Decide Suspended Kupwara MTS’s Plea, Release Subsistence Allowance If Eligible. Mir Tariq Kabir vs HEALTH AND MEDICAL EDUCATION DEPARTMENT. CAT - ['Srinagar']. LawLens](/stories/thumbnails/j-k-tribunal-gives-officials-6-weeks-to-decide-suspended-kupwara-mtss-plea-release-subsist-3a725ecfa47842e294202a39b0178f35.webp)
2 MIN READ→
![Srinagar Tribunal Gives UT Six Weeks To Decide Retired Engineer’s Back-Pay Claim After 2007 Removal and 2018 Reinstatement. GHULAM MOHAMMAD DAR vs HOUSING & URBAN DEVELOPMENT DEPARTMENT. CAT - ['Srinagar']. LawLens](/stories/thumbnails/srinagar-tribunal-gives-ut-six-weeks-to-decide-retired-engineers-back-pay-claim-after-2007-c6dc0ecbc52d4686a89cd6c34585758d.webp)
2 MIN READ→
![Delhi CAT Orders Fresh Height Measurement For Head Constable Candidate Disqualified At 168cm; PE&MT Depends On Meeting Height Norm. BIJENDRA KUMAR MEENA vs COMMISSIONER OF POLICE. CAT - ['Delhi']. LawLens](/stories/thumbnails/delhi-cat-orders-fresh-height-measurement-for-head-constable-candidate-disqualified-at-168-97b852cd406449359e414975dcfc7a15.webp)
2 MIN READ→
![After 167.7 And 168.5 Cm Readings, CAT Orders Fresh Height Measurement For Delhi Police Constable Aspirant. Pradeep Kumar vs HOME AFFAIRS. CAT - ['Delhi']. LawLens](/stories/thumbnails/after-167-7-and-168-5-cm-readings-cat-orders-fresh-height-measurement-for-delhi-police-con-db823ac53912404f92ad3ae7937480bb.webp)
2 MIN READ→
New analyses from CAT will appear here.