SCCOURT OF FINAL APPEAL
Daily reporting on the Court's newest judgments, constitutional questions and precedent-setting decisions.
PERMANENT MONTHLY EDITIONS
THE SUPREME COURT BRIEFING
The archive remains available below. This page will promote the next published analysis automatically.
Abhyudaya Co-operative Bank Ltd. was originally registered under the Maharashtra Co-operative Societies Act, 1960 and subsequently became a multi-State co-operative bank after amalgamation with banks in Gujarat and Ka...
4 MIN READ→
Petitioner No. 1 entered into an agreement with Jharkhand Bijli Vitran Nigam Ltd. (JBVNL) on 17 May 2012 for supplying surplus electricity from its captive power plant to Petitioner No. 2; the agreement was renewed in...
4 MIN READ→
The National Council for Teacher Education (NCTE), constituted under the National Council for Teacher Education Act, 1993, issued a Public Notice dated 22 September 2019 requiring all NCTE-recognised Teacher Education...
3 MIN READ→
Granite Gate Properties Private Limited obtained perpetual leases from the New Okhla Industrial Development Authority (NOIDA) for developing the “Lotus Boulevard” and “Lotus Panache” housing projects in Sectors 100 an...
3 MIN READ→
The deceased left home for Hyderabad and became unreachable. Two days later, his father (PW1) received a ransom call demanding ₹2,00,000 and deposited ₹1,50,000 into an account held in the name of Geetanjali. PW1 ther...
4 MIN READ→
On 10 April 2011, a truck bearing registration no. HR-55-2812 struck a motorcycle near Brijghat Bridge. Sushant Prabhakaran, the motorcycle rider, died after being run over by the truck, while Priyanka Das, the pillio...
4 MIN READ→
The appellant was issued a caste certificate in 1984 identifying him as belonging to the “Tokre Koli” Scheduled Tribe and, on its basis, secured appointment as a Junior Engineer with the Municipal Corporation of Great...
3 MIN READ→
The appellant married Lata in January 2008. The prosecution alleged that, after marriage, the appellant and his mother and sisters subjected Lata to cruelty, harassment, insufficient food, and dowry-related demands. L...
3 MIN READ→
A lorry bearing registration no. TN-57-AQ-2165, manufactured by Ashok Leyland, was intercepted in Tamil Nadu and allegedly found carrying 66 kg of ganja.
4 MIN READ→
The Additional Commissioner of Customs, Surat, imposed a penalty of ₹425,27,99,100 on the appellant under Section 114 of the Customs Act, 1962, for allegedly mis-declaring natural diamonds as lab-grown diamonds to obt...
2 MIN READ→