HCHIGH COURT REPORT
Recent LawLens analyses from the Uttarakhand High Court.
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National Insurance Company provided group insurance cover to Home Guards serving in Uttarakhand for one year, from 4 February 2005 to 3 February 2006.
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The applicant was in judicial custody in connection with an FIR registered at Nehru Colony Police Station, Dehradun, for offences under Sections 117(2), 191(2), 351(3), 140(1) and 3(5) of the Bharatiya Nyaya Sanhita,...
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The applicants sought relief under Section 528 of the Bharatiya Nagarik Suraksha Sanhita, 2023 (BNSS), seeking to quash an FIR registered under Sections 352 and 109 of the Bharatiya Nyaya Sanhita, 2023 (BNS), together...
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The applicant sought bail while in judicial custody in connection with FIR No. 0120 of 2026, registered at Police Station Doiwala, Dehradun, for alleged offences under Sections 3 and 25 of the Arms Act and Section 109...
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The petitioner participated in the Uttarakhand Public Service Commission’s selection for Assistant Professor (Geography).
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