LEADYESTERDAY'S REPORT
Administrative and Public LawCommercial and Corporate Law
Sanghi SEZ Paid ₹3.82 Crore For Sanghi Plantations, But SAT Rejects Its Challenge To Firm’s Recovery Certificate, Citing No SEBI Order Against It
Sanghi Plantations Ltd. operated a collective investment scheme and was directed by SEBI in 2017 to wind it up and repay investors; that order attained finality.
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