LEADTODAY'S REPORT
Civil Procedure and EvidenceProperty and Real Estate Law
Sale Of Co-Owner’s Share Gives Buyers No Specific Plot Before Partition, Himachal Pradesh HC Orders Status Quo Pending Injunction Decision
The petitioners challenged the Trial Court’s orders dated 7 and 13 October 2026, which deferred deciding their application for interim injunction and granted the respondents time to file a reply.
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