LEADYESTERDAY'S REPORT
Bihar HC Reinstates Teacher Fired For Being Untrained, Gives Pre-2015 Appointee Until August 31, 2028 To Complete D.El.Ed.
The petitioner was appointed as a Block Teacher on 24 October 2013 and joined service. His services were terminated by order dated 23 May 2023 because he had been appointed untrained and had not obtained the required...
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