TRMONTHLY TRIBUNAL ARCHIVE
Read 851 LawLens analyses of Central Administrative Tribunal decisions published in May 2026, covering key rulings, legal principles and case law.
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The applicant, a former Junior Pharmacist, challenged Promotion Order No. 158-NG/2025 dated September 13, 2025, which promoted private respondents (Nos. 6 to 11) to the post of Senior Pharmacist in Pay Level-6
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The applicants (103 individuals), employed as Choudhary, Senior Mali, and Mali within the President’s Garden at Rashtrapati Bhawan, filed this Original Application in 2015.
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The applicant, a Postal Assistant, was initially issued a charge sheet on December 3, 2020, involving three articles of charge. Following an inquiry, the Disciplinary Authority imposed a penalty of stoppage of increme...
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The applicant, Gopal Krishna, applied for the post of GDS MD/MC at Rahatpur Branch Post Office following a notification dated 22.02.2016
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The applicants, working in the Department of Posts, sought the implementation of TRCA (Time Related Continuity Allowance) revisions as per a 2013 memo
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Applicant No. 1, originally appointed as Senior Section Engineer (Level-7) in the Engineering Department in 2017, was medically de-categorized in 2021 and absorbed as Chief Depo Material Superintendent (CDMS) in the S...
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The applicant, a Head Constable in the Delhi Police, was dismissed from service following a joint departmental inquiry (DE) initiated on January 16, 2021.
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The Applicants, System Analysts at AIIMS New Delhi, were served a Charge Memorandum dated 23.03.2023 under Rule 14 of the CCS (CCA) Rules, 1965, alleging negligence leading to a ransomware attack on 23.11.2022 and fai...
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The applicant, a Group ‘A’ Officer (Post Master General), was repatriated from deputation at the NCLT to the Department of Posts on 19.09.2019.
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The applicant, a Group ‘A’ officer in the Department of Posts, served as Registrar at the Telecom Disputes Settlement and Appellate Tribunal (TDSAT) on deputation until 06.12.2013
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The applicant applied for the post of Forest Guard in 2022 and was issued a provisional offer of appointment on December 11, 2023, subject to character and antecedent verification
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The applicant, a 46-year-old physically disabled man, is the son of Late Shri Lal Gupta, a former Head Signaler with the North Central Railway
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The applicant was appointed as a Field Assistant in 1991 and promoted to Technical Assistant in 2003.
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The applicant was appointed as a Commercial Clerk in Eastern Railway on compassionate grounds in 1982
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The applicant, a Chief Commercial Clerk in the Eastern Railway, was placed under suspension on 24.11.2017 and retired on superannuation on 30.11.2017
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The applicant, a retired Console Operator cum Instructor at the Zonal Railway Training Institute (ZRTI), Bhuli, was granted a Training Allowance in 1993, which was stopped in July 2014 following a Vigilance Department...
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The applicant, initially appointed as a Cleaner in 1982, was promoted to Semi-Skilled Tradesman in 1994
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The applicant applied for the post of Constable (Exe.) in Delhi Police in 1995 but was wrongfully denied appointment under the OBC category while his batchmates joined on 15.07.1996
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The applicant, initially appointed as a Lab Attendant in 1986 and promoted to Laboratory Assistant in 2003 under the Central Government Health Scheme (CGHS), sought pay parity with Laboratory Assistants in Safdarjung...
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The applicant, a retired Senior Section Engineer from East Central Railway, previously filed O.A. No. 350/1254/2023 seeking the release of retirement dues. That O.A. was allowed on 28.02.2024, with a direction to the...
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The applicant, a Senior Auditor, was transferred from Rifle Factory, Ishapore to Barrackpore on 16.07.2004
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The applicant joined the Indian Railways as a Trainee Commercial Clerk in 1987
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The Applicant, a Sorting Assistant in the Jaipur RMS Division, remained absent from duty for 25 days (21.01.2012 to 14.02.2012) without prior intimation or permission
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The applicant, a Chief Inspector of Tickets (CIT) with 27 years of service, was issued a major penalty charge sheet under Rule 9 of the Railway Servants (Discipline and Appeal) Rules, 1968, following a vigilance check...
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The applicants were recruited as Junior Engineers (Civil) by the Chandigarh Engineering Department following a recruitment notice dated 27.02.2021.
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The applicant, appointed as UDC in 1980, progressed to Superintendent in 2002 within the Central Excise Department
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The applicant, an ASRM (Group-B Officer) in the Department of Posts, was served a Charge Memorandum on 02.06.2022 under Rule 14 of the CCS (CCA) Rules, 1965
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The applicant is the widow of Late Bashir Ahmad Mapnoo, who died in harness on March 6, 2018, while serving as I/C Naib Tehsildar
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The applicant, a 2021 batch IAS officer of the West Bengal Cadre, married Sh. Lourembam Nelson Mangangcha, an IAS officer of the Assam-Meghalaya Cadre
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The applicant, a Teacher Grade-II (formerly a Rehbar-e-Taleem teacher), was deployed at Primary School Shaltang, Baramulla, since 2019
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The applicant, an Inspector (Legal) in the CGST & Central Excise Department at Allahabad, was appointed in 1996 and has served continuously at his current station since July 2017
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The applicants are retired or serving Inspectors and Superintendents of the CGST (formerly Central Excise and Customs) under the CBIC.
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The applicants (43 individuals), primarily serving as Inspectors in the CGST, Customs, and Central Excise departments, filed an Original Application seeking the grant of Non-Functional Selection Grade (NFSG) with a Gr...
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The applicants were initially appointed as Lower Division Clerks (LDCs) and subsequently promoted to Upper Division Clerks (UDCs), which was the feeder cadre for promotion to Inspector under the Central Excise and Lan...
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The applicant, an Assistant Director at the Regional Fertiliser Control Laboratory (RFCL), Kalyani, filed an application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant applied for the post of Assistant Loco Pilot and Technician under Advertisement No. CEN No. 01/2018
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The ten applicants were recruited as Reserve Trained Pool (RTP) Postal Assistants between 1983 and 1984 under a 1980 Scheme designed to manage staff shortages
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The applicant’s son, Arvind Kumar (himself a compassionate appointee), died by suicide on June 28, 2018, within office premises.
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The applicant applied for Non-Technical Popular Categories (Graduate) posts under CEN No. 03/2015.
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The applicant, substantively an Associate Professor (Pay Level-11), was appointed as Campus Director at NIFT Daman on a contractual basis for a three-year tenure starting 08.12.2022 at Pay Level-13
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The applicant applied for the post of Technician Gr-III under Employment Notice No. 09/2010 issued by RRB, Ajmer.
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The Applicant, a Sorting Assistant officiating as Head Sorting Assistant (HSA) and Mail Agent at Kota Junction, was charged with negligence following the loss of one parcel bag (Sawai Madhopur RMS) and the damage of a...
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The applicant, holding an MBBS, MS (General Surgery), and DNB (Urology) was appointed as a Medical Officer in 2001 and later posted to the Super Specialty Hospital (SSH) Jammu to utilize his urology specialization
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The applicants applied for the post of Sub-Inspector in the Executive Wing of the J&K Police pursuant to Advertisement Notice No. PERS-A-400-2009/4414-513 dated 29.01.2009
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The applicant was appointed as Assistant Superintendent Telegraph Traffic (later Junior Telecom Officer/JTO) in the Department of Telecom on 24.07.1987
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The applicants are direct recruits to the J&K Social Welfare (Gazetted) Service, appointed as District Social Welfare Officers/CDPOs in 2004 and 2006 following a competitive examination.
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The applicant’s husband, a teacher, died in harness, leading to her compassionate appointment as a Lab Bearer (Class-IV) on August 7, 1995, based on her 10+2 qualification
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The applicant, Sh. Sukh Raj, was subjected to a disciplinary inquiry wherein the Director (Inquiries) found charges against him proved on 24.01.2019
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The Original Application (OA) was filed by Amit Sharma and 33 other applicants, all serving as Loco Pilots (Goods) in Group-C under the Divisional Railway Manager, Northern Railway, Moradabad.
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The applicant, an Appraiser (Group 'B') in the Delhi Customs Zone since 2021, challenged a transfer order dated 06.05.2026 directing his repatriation to his parent zone in Kolkata
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The applicant, a 53-year-old differently-abled Assistant Director suffering from spinal ailments, was previously transferred to the Directorate General of Health Services (DGHS) on compassionate grounds via an order d...
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The applicants (five in number) were Group 'D' employees (Binding Assistants/Book Binders) at the Central Water Commission (CWC) who joined between 1986 and 1995.
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The applicant, Manish Kumar, was appointed as a Constable/GD in the Railway Protection Force (RPF) on May 1, 2008.
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The applicant, Shri Ram Meena, retired as an Ex-Chief OS from the Delhi Division of Northern Railway on June 30, 2023.
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Initially, the Tribunal and the High Court of Madhya Pradesh rejected his claims
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The 100 applicants were appointed as Staff Nurses prior to 01.01.2006
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The applicant, a Beldar (Group "D") regularized on April 1, 1995, sought promotion to the post of Fitter-2nd Class after acquiring an ITI diploma in July 1998
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The applicant, an SSLC-failed individual from a Scheduled Community, was appointed as a Part-Time Casual Labourer in the Central Excise Department on 31.03.1997.
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The nine applicants are retired/serving ITI-qualified (Electrician) Technicians of the Power Development Department (PDD) who were appointed in 1995.
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The applicant, Shashi Bala, is a Senior Staff Nurse serving in the Health and Medical Education Department of Jammu and Kashmir.
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The five applicants were engaged as Guest Faculty/Lecturers in various disciplines (English, Civil Engineering, Automobile Engineering, and Applied Mathematics) at the Government Polytechnic College, Udhampur
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The applicants were appointed on a contract basis as an Assistant Administrative Officer (2012) and a Data Entry Operator (2017) at the National Collaborative Centre for Facility-Based Newborn Care (NCC-FBNC) at Kalaw...
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The Original Application (O.A. No. 505/2020) was heard as "part-heard" on 03.07.2025 and, after several adjournments, was finally decided on 12.09.2025
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The three applicants applied for the posts of Gramin Dak Sevak Branch Post Master (GDS BPM) in the Sultanpur Division following a notification dated 29.01.2016.
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The applicant, Girija Devi, is the widow of Shri Vijay Bahadur Singh, who retired as an SDE from BSNL in 2004.
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The applicant, a Stockman (Junior Grade) under the Central Herd Registration Scheme (CHRS), was originally appointed in Ahmedabad and later transferred to Rohtak
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The applicant’s father, a Telephone Mechanic at BSNL Saharanpur, died in harness on May 17, 2003.
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The applicant, a Data Entry Operator, joined the respondent Institute in 1992.
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The applicant, appointed in 1990 as a Laboratory Attendant, obtained a matriculation certificate from the Bihar School Examination Board (BSEB) in 1995 with prior permission from the respondents
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The applicants are retired Indian Police Service (IPS) officers promoted from the State Police Service (SPS) of Kerala.
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The applicant was engaged as a daily wager in the Respondent Department and regularized in 1994 as a Road Worker/Supervisor.
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The applicants were appointed on a contract basis as Assistant Administrative Officer (2012) and Data Entry Operator (2017) at the National Collaborative Centre (NCC) for Facility Based Newborn Care (FBNC), Kalawati S...
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The applicant, Mrs. Tanveer Anwar, sought a direction for the sanction of a family pension following the death of her husband, Shri Nisar Ahmed, a retired Railway Junior Engineer, who passed away on May 30, 2021.
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The applicant, a retired employee of the Delhi Transport Corporation (DTC), originally challenged recovery orders dated 10.04.2019 and 13.05.2019.
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The Applicant, a Joint General Manager (Civil) at NPCC, retired on superannuation on 31.08.2019.
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The applicant was initially appointed as a laborer in 1981, subsequently promoted to Offset Machine Attendant in 1995, and then to Dark Room Assistant (DRA) in 2002.
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The applicant, an Executive Engineer (Civil) in the CPWD, was transferred from Delhi to Kochi HQ, Chennai, via order dated 01.10.2025.
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The Applicant, a retired Group 'A' officer, was served a major penalty charge sheet on 31.08.2015 regarding alleged irregularities during 2005-07
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The applicant, a Gramin Dak Sevak Branch Post Master (GDSBPM), challenged a charge memo dated 21.12.2023 issued under Rule 10B of the GDS (Conduct and Engagement) Rules, 2020
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The applicant, a retired Assistant General Manager at the Department of Telecommunications (DOT), was served a charge memo on 05.01.2004 under Rule 14 of the CCS (CCA) Rules, 1965, for allegedly accepting illegal grat...
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The applicant, an Assistant Controller of Patents and Designs, challenged a show-cause notice dated 27.04.2026 issued by the Director and Chief Vigilance Officer (Respondent No. 4).
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The ten applicants have been working as Group-D (casual) employees in the Income Tax Department since 2009 and 2010.
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The applicant, Shiba Sankar Swain, was engaged as a Group-D daily wage worker under the Income Tax Department in 2009.
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The four applicants, residents of Lakshadweep, applied for the post of Lower Division Clerk (LDC) under a 2019 notification [Annexure-A1].
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The applicant, a qualified Lakshadweep native with a Post Graduate degree, M.Ed., CTET, and NET qualifications, challenged three employment notices (Annexures-A1 to A3) issued by the Lakshadweep Administration/Distric...
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The applicants were former Accounts Officers in BSNL who had originally joined the Department of Telecommunications (DoT) before BSNL's formation in 2000.
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The three applicants are Loco Running Staff (Senior Assistant Loco Pilot, Loco Pilot/Goods, and Loco Pilot/Mail) working at Ernakulam Junction in the Trivandrum Division of Southern Railway
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The three applicants, employees of the J&K Power Development Department and its subsidiary corporations (JKPDCL/JPTCL), approached the Tribunal seeking the grant of a specific pay scale of Rs. 220-430 (PR).
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The applicant was initially appointed as PGT (Economics) on June 21, 2018, under a special recruitment drive for the North-East region
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The applicant, a Junior Secretariat Assistant (JSA) in the Intelligence Bureau (IB), challenged the Annual Performance Appraisal Report (APAR) gradings for the periods 01.04.2015 to 31.09.2015 (grading of 4.0) and 01....
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The applicant, a Private Secretary in the Ministry of External Affairs since 1988, sought Child Care Leave (CCL) and Extra Ordinary Leave (EOL) starting in 2009 due to her infant daughter’s serious medical condition
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The applicant was appointed as a ‘Grade Based Contract Engineer’ at C-DAC Pune on 14.08.2007
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The applicant was engaged as a seasonal Waterman in the North Eastern Railway between 1980 and 1990 and was granted "temporary status" on 12.05.1990
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The original applicant, late Ramesh Chandra Sharma, worked as a Supervisor (Work) in the North Eastern Railway. In 2010, he qualified for promotion to Junior Engineer (Work) w.e.f. 21.02.2004, but the benefit was with...
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The applicant, a 26-year-old meritorious sportsperson in Athletics (110m Hurdles), applied for the post of Tax Assistant under the sports quota pursuant to an advertisement dated 09.03.2019
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The applicant, Surender Singh, retired as a Malaria Inspector (MI) from the Rohini Zone of the Municipal Corporation of Delhi (MCD) on July 31, 2024
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The applicant, Pradeep Kumar, was provisionally selected as a Postal Assistant following the 2013-14 Direct Recruitment Examination
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The applicant, a Multi Tasking Staff (MTS) at Supedi Sub Post Office, was served with a charge sheet under Rule 14 of the CCS (CCA) Rules, 1965, on March 7, 2016.
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The applicant was appointed as a Casual Labourer on August 21, 1981, and granted Temporary Status (TS) on January 1, 1984
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The applicant, a Group-A Regional Director aged 58, was suspended on 09.10.2021
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The applicants were appointed as Assistant Loco Pilots (ALP) in various Railway Divisions (Vadodara, Rajkot, Ahmedabad) via the Railway Recruitment Board.
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The applicant (respondent in the OA) is a Railway employee who challenged a Charge Memorandum in the main O.A.
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The applicant, a Constable in the Delhi Police who joined service in 1989, was compulsorily retired on 07.11.2019 under Rule 56(j)(ii) of Fundamental Rules and Rule 48 of CCS (Pension) Rules.
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The applicant was appointed as a Helper in the Khadi Village Industries Commission (KVIC) in 1987 and later promoted to Salesman-III in 1992
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The applicant, a Section Supervisor (LSG) in the Postmaster General’s office, Varanasi, was appointed on compassionate grounds in 1992
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The applicant is the widow of Late Shri Praveen Kumar, who served as a Junior Engineer (SLF) with the Municipal Corporation of Delhi (MCD) and superannuated on May 31, 2013
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The five applicants were appointed as Librarians between 1992 and 2002 under the State Council of Educational Research & Training (SCERT), Government of NCT of Delhi.
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18 applicants, primarily Indian Police Service (IPS) officers, approached the Tribunal challenging an order dated 06.08.2025.
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The applicant was appointed as a Carpenter on 07.05.1990 in the Government Medical Stores Depot
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The applicant, a regularized Mazdoor, remained absent from duty starting 02/05/1998, citing mental depression and a road accident
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The Applicant, a Junior Engineer (Civil) appointed in 1995, challenged an order dated 06.10.2023 that granted him promotion to Assistant Engineer (Civil) prospectively for the vacancy year 2023
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The applicants were appointed as Tax Assistants (TA) in the Directorate General of Performance Management (DGPM) during 2015–2016
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The applicant was engaged as a Junior Engineer (Civil) on a contractual basis by the South Delhi Municipal Corporation (SDMC) starting June 30, 2010.
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The applicant, a Postman in the Haryana Circle, appeared for the Limited Departmental Competitive Examination (LDCE) 2025 for promotion to Postal Assistant/Sorting Assistant.
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The applicant was appointed as an Inker Feeder in 1998 and later promoted to Book Binder in 2010.
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The applicant, a Basic Health Worker (BHW)/Superior Field Worker (SFW), was transferred from CHC Sohanjana to the Urban Malaria Control Programme (UMCP) Parade via order dated 18.04.2026
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The applicant, a Fireman (P. No. 6970659F) serving in the 10 RAPID (H) Ordnance Unit at Jammu, was issued a Promotion-cum-Posting Order on December 27, 2025, elevating him to the rank of Leading Fireman
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The applicants, possessing two-year diplomas in Anaesthesia and registration with the J&K Para Medical Council, challenged the selection and appointment of private respondents for the post of Technical Assistant/Techn...
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The applicant, possessing a postgraduate degree in ENT, participated in the selection process for the post of Assistant Professor (Oto-Rhino-Laryngology) at GMC Kathua, advertised via Notification No. 01-PSC (DR-P) of...
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The six applicants, retired employees of the Jal Shakti (formerly PHE) Department, sought the quashing of an order dated 08.12.2018.
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The applicant, appointed as a Constable in the J&K Armed Police in 1993, volunteered for the Special Operation Group (SOG) and participated in various anti-militancy operations.
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The petitioner, an Agriculture Graduate (B.Sc. Agriculture, 2000), also obtained an M.Sc. in Microbiology in 2002.
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The 39 applicants served as "Farm Hands" (casual laborers) in Military Farms under the Northern Command for 15–20 years
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The applicants, appointed as Assistant Conservators of Forests in the J&K Forest Gazetted Service in 2011, sought induction into the Indian Forest Service (IFS).
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The applicant was appointed as a Junior Clerk in 1971
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The applicant, a retired Central Health Services officer (GDMO sub-cadre), retired on 30.04.2010
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The applicant applied for the post of Teacher (District Cadre Reasi) under Advertisement Notice No. 07 of 2010
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The applicant, a Group B employee of the Municipal Corporation of Delhi (MCD), retired on July 31, 2015.
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The applicant, Sunil Kumar, was appointed as a Swachchhata Karamchari in the Municipal Corporation of Delhi (MCD) on a contract/daily wage basis in 2004
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The applicants are Multi-Tasking Staff (MTS) under the Director General of Audit (Respondent No. 2) who qualified for the Departmental Examination for promotion to the post of Auditor
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The applicant, an Inspector of Central Excise since 1993, was served with a Major Penalty Charge Memorandum on 04.10.2007 for alleged misconduct occurring in 2003-04 regarding irregular rebate claims
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The Applicant, a Chief Luggage Clerk (CLC) at Ahmedabad Railway Station, challenged a transfer order dated 23.04.2026.
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The petitioner was appointed as a Serviceman in the J&K Lumbering Undertaking on May 5, 1976.
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The applicant was appointed as an 'Orderly' in the Commissioner Enquiries, General Administrative Department (GAD) and was later deputed to the winter Secretariat in Jammu.
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The applicant was appointed as an Assistant Professor at the Islamic University of Science and Technology (IUST) in 2006
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The eleven petitioners, Selection Grade Constables in the J&K Executive Police, were suspended following an incident on April 7, 2016, where a violent mob hijacked and burnt a police bunker in Pulwama
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The applicant, while serving as Sub-Postmaster (SPM) at Laxminagar Post Office, Jodhpur, processed the encashment of five Kisan Vikas Patras (KVPs) totaling ₹1 lakh in June 2002.
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The applicant, a Receptionist at Government Multi-Specialty Hospital (GMSH-16), Chandigarh, was placed under suspension on 16.01.2026 and served a chargesheet on 19.02.2026 alleging negligence in the delayed dispatch...
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The applicant was appointed as a 'Bootmaker' in a temporary capacity on 01.04.2015
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The applicant, a Group-C Sorting Assistant appointed in 1996, was granted his 2nd financial upgradation under the MACP scheme in 2016.
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The applicant, serving as a Trackman-IV (Level-1) in the NF Railway since 2019, applied for the post of Technician Grade-III (Level-2) under Central Employment Notice (CEN) No. 02/2024.
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The applicant, an employee of the Defence Accounts Department, was dismissed from service on 17.05.2017.
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The applicant was appointed as a Trackman IV (Level 1) in the N.F. Railway on May 1, 2023
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The applicant, a Trackman-III (Level 2) in the N.F. Railway, applied for the higher post of Station Master (Level 6) under Central Employment Notice (CEN) No. 01/2019
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The applicant, an IPS officer (batch of 1982), was sent on foreign deputation to the United Nations Mission in Sierra Leone in 2000
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The applicants (JWM-Mechanical) were promoted to the post of Assistant Works Manager (AWM) on 12.07.2013 and 26.06.2014 against vacancies pertaining to the years 2010-11 and 2012-13, respectively
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The applicants, serving as Lower Division Clerks, Senior Accountants, and Junior Accountants in the Department of Telecommunications and Department of Posts, challenged the Recruitment Rules (RR) dated 02.04.2018 for...
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The applicant was appointed as a Safai Karamchari with the Municipal Corporation of Delhi (MCD) in 2006
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The 12 applicants, retired Central Secretariat Service (CSS) officers, appeared for the Limited Departmental Competitive Examination (LDCE) 2015 for promotion to Section Officer (SO).
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The five applicants were appointed as daily wagers (Ward Boy and Safai Karamchari) by the Municipal Corporation of Delhi (MCD) in 1996.
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The applicants, working as Safai Karamcharis, were regularized effective from 01.04.2004 as per orders dated 10.01.2020 and 29.06.2015.
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The original applicant, Govind Prasad Singh (who expired during pendency and was substituted by his wife), was a civilian employee (Permanent Daftary) at the Officers Training Academy (OTA), Gaya
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The four applicants were engaged as Guest Faculty in various trades (Sewing Technology, Mechanic Motor Vehicle, Mechanic Tractor, and Fitter) at the Industrial Training Institute (ITI), Samba
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The applicant was recruited as a Sorting Assistant in the Department of Posts via a 2011 direct recruitment process and joined on March 11, 2014
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The applicants are the legal heirs (widow and sons) of late Shri Mukund Lal Sonkar, a former railway employee who was removed from service in 2003.
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The applicants, five Staff Car Drivers, filed an Original Application (O.A. No. 1173/2025) seeking the benefit of Vehicle Driver Special Grade Pay (Rs. 4200/-).
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The applicant, a Khalasi in the Engineering Department of North Eastern Railway, was served a charge-sheet on 02.01.2023 regarding an incident dated 09.11.2022
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The applicant, an Assistant Loco Pilot recruited under CEN No. 01/2014, was removed from service on allegations of impersonation during the written examination
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The applicants were recruited as Assistant Loco Pilots (ALPs) in the East Central Railway and North Eastern Railway pursuant to Centralized Employment Notice (CEN) No. 01/2014
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The applicant, possessing a one-year SCVT certificate in "Mechanic Communication Equipment Maintenance", applied for the post of Technician Gr-III Fitter (Mech) under Category No. 62 pursuant to Advertisement No. 01/2...
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The applicant’s father, a Senior Accountant under the Accountant General (A)-II, U.P., died in harness on January 12, 2012
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The applicant, an Inspector in the Delhi Police, was issued a show-cause notice on 18.04.2018 regarding his failure to produce a Under Trial Prisoner (UTP) before a court in a timely manner. Despite his reply dated 25...
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The applicant, a Head TTE with Northern Railway, was issued a major penalty charge sheet on 31.01.2011 following a vigilance check.
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The applicants filed a Contempt Petition (CP) alleging non-compliance with orders passed in OA No. 900/1999 regarding the release of retiral benefits and arrears to 121 employees.
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The 23 applicants were recruited through the Staff Selection Commission (SSC) in 1998 for the post of Section Officer (Accounts) in the Defence Accounts Department.
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The applicant, a retired Pharmacist who served from 1981 to 2022, approached the Tribunal seeking the release of withheld annual increments for the period 1994–1998.
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The applicant, a 56-year-old Primary Teacher (PRT) at PM Shri KV, Masjid Moth, challenged a transfer order dated 11.05.2026 which posted her to KV ONGC, Dehradun.
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The applicant, a Junior Engineer (QS) at Garrison Engineer (AF) Subroto Park, Delhi, challenged a transfer order dated 10.12.2025 and a subsequent rejection of his representation dated 13.04.2026
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The applicant, Hasan Mondal Sk., was employed as a Skilled Farm Worker (SFW) with Temporary Status at the Central Sericultural Research and Training Institute under the Central Silk Board
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The applicant, a Medical Assistant at the Ordnance Equipment Factory (OEF) Kanpur since 2005, was directed on 11.05.2020 by the Chief Medical Officer to take over the charge of Ward Master due to a vacancy arising fro...
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The applicant’s father, a Commercial Superintendent in the North Eastern Railway, died in harness on October 3, 2022
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The ten applicants are retired Senior Audit/Senior Accounts Officers (and equivalent grades) from the Indian Audit and Accounts Department who retired between 2009 and 2013.
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The three applicants were initially appointed as Diesel Sahayaks and later promoted to Loco Pilots in the running cadre of North Eastern Railway
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The applicant, a retired Senior Technician from the Carriage and Wagon Department of North Central Railway, served from 1971 to 2008.
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The applicant joined the Department of Posts as a Sorting Assistant in 1969
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The applicant was appointed as a Substitute Helper in the Southern Railway in 2005 under the Scheduled Tribe (ST) quota
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The applicant, a retired Track Maintainer-II, sought the implementation of a prior Tribunal order dated 26.06.2024, which directed the respondents to transition her from the New Pension Scheme (NPS) to the Old Pension...
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The applicant, a teacher in the School Education Department, was deployed to Zone Sumbal due to serious spinal and orthopedic ailments
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The applicant’s father, a Warder in the Prisons Department, died in harness on July 17, 2000.
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The applicant served as a Combatant Clerk in the Bengal Engineering Group, Roorkee for approximately 7 years (1965–1973)
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The applicant was selected through the SSC Combined Graduate Level Examination 2006 and joined as an Inspector (Central Excise) in the Visakhapatnam Zone in 2009.
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The applicant was selected as an Inspector of Central Excise through the 2006 Combined Graduate Level Examination and joined the Chennai Zone on 11.11.2009.
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The applicant, a Scientist ‘E’ at the SF Complex (SFC), Jagdalpur (DRDO), challenged his transfer order dated 05.12.2025, which moved him to ASL, Hyderabad.
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The applicant, Puskar Singh Rana, gifted land in 1992 for the establishment of Jawahar Navodaya Vidyalaya (JNV) in District Rudraprayag, based on an assurance by the then Principal that landowners' heirs would be cons...
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The applicant joined as a Junior Engineer (Civil) in CPWD on February 2, 1990
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The applicant, a retired driver of the Delhi Transport Corporation (DTC), was appointed on May 18, 1981
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The applicant, a Peon in the Revenue Department, was suspended on 28.08.1998 following a CBI criminal case
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The applicant sought appointment as JIO-II (M.T.) following a 1988 advertisement. Although higher in merit, he was bypassed, while juniors were appointed in 1989.
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The twenty-two applicants are Group ‘C’ Central Government Industrial Employees working under the Military Engineer Services (MES) at Garrison Engineer (Air Force), Srinagar
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The applicant was appointed as a Junior Engineer (Electrical) in 1999 and subsequently promoted to Assistant Executive Engineer on an "In-charge" basis
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AIIMS Rishikesh issued Advertisement No. 2017/129 on 02.09.2017 for various posts, including Medical Record Officer.
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The applicant’s mother, Late Smt. Shyam Kali Devi, was appointed as a Substitute Safaiwali in North Eastern Railway in 1988 and granted temporary status in 2005
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The applicant, a 58-year-old Delhi Police employee, was subjected to a Departmental Enquiry (DE) initiated on 02.05.2025, following a criminal case (FIR No. RCDAI-2024-A-0004) registered under Section 7 of the Prevent...
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Six retired postal employees (petitioners) filed a Contempt Petition alleging non-compliance with the Tribunal's directions regarding the revision of Modified Assured Career Progression (MACP) dates and subsequent arr...
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Ten applicants challenged the Office Memoranda dated 04.12.1979 and 14.07.1988, along with the UPSC Notification and Examination Notice dated 04.02.2026 for the Civil Services Examination (CSE) 2026.
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The applicant, currently serving as a Fire Operator in the Delhi Fire Service (DFS), previously served in the Central Reserve Police Force (CRPF) from 27.02.2003 to 19.02.2009
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The applicants are employees of the Eastern Railway (Howrah Division) working in categories such as Trackman (TM) 1, 2, and 11.
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The applicants are retired employees (Junior Works Managers, Chargemen, and Master Craftsmen) who served in various units of the erstwhile Ordnance Factory Board under the Ministry of Defence.
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The applicant, initially appointed as an Auditor in 1988, was promoted to Section Officer (Accounts) via an order dated 14.09.2004.
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The applicant was appointed as a Lower Division Clerk (LDC) on a temporary/ad-hoc basis on March 22, 1991, in the Directorate of Census Operations, Assam
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The applicant, a Sub-Postmaster, was served a Charge Memorandum dated 05.03.2010 under Rule 14 of the CCS (CCA) Rules, 1965.
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The applicant, a Postman with 26 years of service, was issued a Charge Memorandum under Rule 14 of the CCS (CCA) Rules, 1965, on November 20, 2021.
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The applicant was appointed as a Trackman on February 1, 2013, in the Construction Organisation (Construction Wing) of the North-East Frontier Railway
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The three applicants, serving as Constables at the North Eastern Police Academy (NEPA), were terminated in November 2017 under Rule 5(1) of the CCS (Temporary Services) Rules on the grounds that they were temporary em...
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The applicant was engaged as casual labour on 19.11.1977 and granted Temporary Status (MRCL) in 1989
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The applicant, Rani Paul, a retired Junior Hindi Translator who had served under the Deputy Salt Commissioner, filed this Original Application (OA) seeking relief related to pay fixation and service benefits based on...
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The applicant was appointed as a Craft Teacher in the Social Welfare Department on 11.12.1991 on an adhoc/stop-gap basis
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The applicant, a Mechanic/Assistant Foreman with the Delhi Transport Corporation (DTC), was issued two charge sheets on 14.07.2014 and 28.07.2014 alleging fraud, bogus attendance, and faking documents for HMV license...
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The applicant, Vishal Kumar, was selected for the post of Engineering Assistant in Prasar Bharati following a 2013 Staff Selection Commission (SSC) examination
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The applicant was appointed as a Track Maintainer in N.F. Railway on 20.04.2005. Following a transfer from Lumding to Rangiya Division in 2014, he participated in a screening test on 17.02.2016 and 18.02.2016 for the...
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The applicant was appointed as a ‘Mazdoor’ on 08.03.1997
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The 28 applicants are retired teaching and non-teaching staff of Kendriya Vidyalayas (KVS) who retired under the Contributory Provident Fund (CPF) Scheme.
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The ten applicants are retired teaching and non-teaching staff of Kendriya Vidyalaya Sangathan (KVS)
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The applicant, initially appointed as a Gramin Dak Sevak Mail Carrier (GDS MC) in 1997, was directed by orders dated 05.03.2012 and 07.03.2012 to work as a Multi-Tasking Staff (MTS) at Bahadurganj Sub Post Office
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The applicant, Pooja Rajpoot, is the widow of Late Anoop Singh, a regular employee of North Central Railway who was kidnapped/disappeared in October 2014
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The applicant, a Senior Technician at Southern Railways, was orally assigned lorry driving duties from 2008 to 2016
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The applicant was engaged as a casual labourer by the respondents in 1997
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The applicant was engaged as a casual labourer by the respondents in September 2000
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The applicant, a Technician II in Southern Railway, was convicted by a Special Court for CBI on May 18, 2007, under Sections 13(2) and 13(1)(d) of the Prevention of Corruption Act for allegedly cheating unemployed you...
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The applicant, a Deputy Tahsildar with a 44.95% bilateral hearing disability (benchmark disability), challenged a transfer order dated 23.02.2026 transferring him from Puducherry to Mahe (650 km away) and a subsequent...
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The applicant, a retired Divisional Engineer (DE) of BSNL who retired on 31.05.2011, challenged the denial of his 2nd time-bound financial upgradation under the Executive Promotion Policy (EPP)
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The Applicant commenced service as Supervisor Grade-I at the Indian Ordnance Factory, Trichy, on June 1, 1988.
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The applicant, a GDS Delivery Agent (GDS MD), requested a transfer to the post of GDS Branch Postmaster (GDS BPM) on medical grounds.
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The applicant, a 1994 batch IPS officer absorbed into the Research and Analysis Service (RAS), currently serving as Joint Secretary, challenged the proceedings of the Departmental Promotion Committee (DPC) held on 22....
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The five applicants, serving as Inspectors/Preventive Officers/Examiners and later promoted as Superintendents/Appraisers in the Central Tax and Customs Department (CBIC), sought retrospective pay scales recommended b...
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The 87 applicants, serving as Inspectors (Preventive Officers/Examiners) and Superintendents (Appraisers) within the Central Board of Indirect Taxes Customs (CBIC), sought retrospective pay scales recommended by the 5...
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The 15 applicants, serving as Inspectors (Preventive Officers/Examiners) and Superintendents (Appraisers) within the Central Board of Indirect Taxes & Customs (CBIC), challenged orders that implemented revised pay sca...
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The 31 applicants joined as Inspectors of Customs & Central Excise and were subsequently promoted to Superintendents.
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The Applicant joined the department as an Inspector in 1980, was promoted to Superintendent on October 3, 1996, and retired on April 30, 2012.
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The 21 applicants are retired Inspectors and Superintendents of the Customs & Central Excise Department.
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The applicant, a Public Relations Assistant in the Government of Puducherry, alleges that the 4th respondent secured his initial appointment as a Reporter in 2000 by submitting a forged and fabricated experience certi...
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The applicant is the widowed daughter of late R. Thangaraj, a Jamadar Peon who retired from Southern Railway in 1980 and passed away on 25.11.2011
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The applicant, a 71-year-old retired Supervisor from the Department of Posts, was entitled to financial upgradations under the TBOP (Time Bound One Promotion) and BCR (Biennial Cadre Review) schemes effective from 01....
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The applicants are the dependents (widow or children) of five former casual labourers under the Lakshadweep Administration who were granted "temporary status" on 01.09.1993
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The applicants applied for Class-IV posts in the School Education Department following a 1998 advertisement.
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The applicants were engaged as casual labourers/daily wagers at Military Farm, Jammu, for over ten years.
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The applicants, claiming to have worked as Mazdoors/technical workers since 1991 (Applicant No. 1) and 1992 (Applicant No. 2), challenged a 2017 order rejecting their claim for regularization.
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The applicant applied for the post of Junior Assistant in the Revenue Department (District Cadre Poonch) under Advertisement Notice No. 06 of 2015
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The applicant, an ITI-trained worker, was engaged as a daily rated worker in 1985 and regularized as a Helper on 01.04.1994.
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The applicants, six Medical Officers/Assistant Surgeons in the J Health Department, were selected for higher/super-specialty courses
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The applicant, a member of the Scheduled Tribe category, was engaged as an Orderly at the Tehsil Information Centre, Budhal, on July 29, 1993, on an ad hoc/month-to-month basis
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The eight applicants, residents of District Poonch belonging to RBA and Open Merit (OM) categories, applied for the post of Constable in the J Police pursuant to a 2015 advertisement
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The applicant was appointed as a Junior Assistant in the Forest Protection Force in April 1999.
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The applicants were initially engaged as Gramin Dak Sevaks in 1974 and later appointed as Group-D employees in 1977
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The respondents issued an advertisement in March 2019 for the post of Constable in two Border Battalions of the J&K Police.
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The applicants applied for Class-IV posts in the Animal Husbandry Department pursuant to Advertisement Notification No. E-2021/9267-95 dated 14.09.2009
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The applicant, a Chief Inspector of Ticket in Northern Railway, was retired on 31.12.2016 based on an impugned notice dated 21.10.2016 issued by Respondent No. 3.
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The applicant, Dr. Payal Gupta, was pursuing a Post Graduation (PG) in Ophthalmology at GMC Jammu from April 2005
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The twelve applicants were appointed as Probationer Sub-Inspectors in the Jammu and Kashmir Police in 1995 and underwent the Basic Training Course at the Police Training Academy (PTA), Udhampur.
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The applicants were initially engaged as Daily Rated Workers in the Forest Department and were later regularized as "Helpers" under SRO 64 of 1994 on various dates between 1998 and 2001
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The applicant, a Gramin Dak Sevak (GDS) and member of the Scheduled Caste (SC) community, appeared for the Postman/Mail Guard Examination 2016-17 held on 14.05.2017
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The applicant, an adopted daughter of late Chhoga Ram (who died on 30.10.2010 while serving as GDS BPM), sought compassionate appointment
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The applicants (12 civilian employee artisans in the Military Engineer Services) were initially appointed in the skilled category and subsequently promoted to Highly Skilled-II (HS-II) and HS-I levels.
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The applicant, an Assistant Engineer (Civil) in the Military Engineer Services, was issued a charge memorandum on 23.06.2011 alleging the issuance of fraudulent performance certificates
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The eight applicants, retired Inspectors and Superintendents of the Customs and Central Excise Department, challenged orders that implemented the 5th Pay Commission's revised pay scales (Rs. 6500-10500 for Inspectors...
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The applicant, a retired Assistant Engineer (Civil) from the Military Engineer Services (MES), retired on April 30, 2001.
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The applicant, a Helper (Electrical TRD) in the Eastern Railway, was served a major penalty charge sheet on February 17, 2025.
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The applicant, Jogai Kora, sought the disbursement of ₹5,00,000/- under the Nehru Accidental Death Benefit Scheme following the death of his mother, Pori Kora, an employee (Kamin) at IISCO Steel Plant, Burnpur, who di...
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The Applicants (an Association and an individual officer) had previously succeeded in OA No. 1524 of 2019, where the Tribunal directed the grant of Grade Pay of Rs. 5,400 to eligible members.
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The 33 applicants are retired Inspectors and Superintendents of the Central Excise/Customs Department.
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The applicant, a native of Mahe holding B.Ed., M.Ed., and SET qualifications, sought a direction for age relaxation to be considered for the post of Lecturer (History) under Notification No. 1566/EFM/H/2023 dated 14.0...
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The applicants were initially appointed as Police Constables (1966-1967) and later selected as Drivers (1978-1979) in the Puducherry Police Department.
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The Applicant joined the Customs Department as an Appraiser in 1993 and was promoted to Assistant Commissioner in 2002.
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The applicant joined the Central Public Works Department (CPWD) as a driver in 1998 on a hand receipt basis and claimed continuous service from April 10, 2002
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The applicant, an Inspector of Income Tax (now represented by his widow and daughter), suffered from a chronic heart condition.
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The applicant, a Deputy Chief Materials Manager at N.F. Railway, challenged the rejection of his representation against adverse entries and downgrading in his Annual Performance Assessment Report (APAR) for the year 2...
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The applicant, while serving as a Principal at Navodaya Vidyalaya Samiti (NVS), was eligible for promotion to Assistant Commissioner during a Departmental Promotion Committee (DPC) meeting held on 17.09.2019
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The applicant was appointed as a Safaiwala (Group-C) by Army Headquarters on February 3, 2004, following an allocation order dated August 22, 2003
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The 28 applicants, former Inspectors and Superintendents of Customs and Central Excise, retired as Superintendents or Assistant Commissioners.
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The applicant joined as an Inspector of Customs & Central Excise in 1980, was promoted to Superintendent in 1996, and retired in 2012.
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The applicant was initially engaged as a Daily Wager in the erstwhile DRDA Anantnag/Kulgam and was regularized on July 12, 1995, under Government Order No. 26-F of 1994.
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The applicants, working as Auxiliary Nurse Midwives (ANM) since 2008, sought promotion to the post of Lady Health Visitor (LHV).
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The applicant, serving as Principal of Jawahar Navodaya Vidyalaya (JNV) Morigaon, Assam since July 2024, was placed under suspension on December 22, 2025, following a ragging incident involving senior students within...
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The applicants were serving as Section Officers (SO) in the scale of ₹6500-10500 prior to the implementation of the 6th Central Pay Commission (CPC).
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The Applicant applied for Group D posts under Centralized Employment Notification (CEN) No. 02/2018 dated 10.02.2018
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The applicant, Ravinder Kumar, retired as a Mixture Operator from the Public Works Department (R&B), Kathua, on January 31, 2025.
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The applicant, a teacher (Kumari Rita), challenged Order No. GMS/BU-36 dated 02.04.2025, which relieved her from Govt. Girls Middle School Balota Upperla and directed her to return to her previous posting at Govt. Pri...
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The applicant, a retired "In charge Welder" from the Jal Shakti (PHE) Department, retired on April 30, 2021.
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The applicants were appointed as Assistant Loco Pilots (ALP) in various Railway Zones via RRB examinations
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The applicant, a Chief Train Ticket Inspector (CTTI) posted at New Jalpaiguri, was issued a transfer order to Katihar on 03.03.2026.
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The applicant, a teacher with a 40% physical disability, was originally posted at GHSS Rabta near his hometown but was subsequently transferred to GHSS Gulabgarh, approximately 250 km away
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The applicant, a 57-year-old employee at the Directorate of Health Services, Jammu, challenged the transfer order dated 09.05.2026, which attached him to the office of the Chief Medical Officer, Reasi
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The applicant, a Scientist ‘F’/Senior Director at the National Informatics Centre (NIC), challenged the constitutionality of the NIC Transfer Policy-2025 and a consequential Circular dated 24.04.2026.
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The applicant, appointed as a Peon (Group D) in 1983 under the visually impaired category (80% blindness), sought promotion to the post of Telecom Mechanic.
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The applicant, a Nursing Sister (formerly Chief Nursing Superintendent) in the North Western Railway, was issued a memorandum of charges on 09.02.2017.
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The applicant, a retired General Manager of Telecom (BSNL), was subjected to disciplinary proceedings under Rule 14 of the CCS (CCA) Rules, 1965, which continued under Rule 9 of the CCS (Pension) Rules, 1972, followin...
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The applicants are Daily Rated Mazdoors/Labourers working under the Andaman & Nicobar Command, Ministry of Defence, for periods exceeding 15 years, some since 1990.
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The eleven petitioners were appointed as daily rated workers in the Rural Development Department and regularized in 1994.
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The applicant, Pervaiz Ahmad Dar, is serving as a Village Level Worker (VLW)/Panchayat Secretary in the Rural Development Department, District Kulgam
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The applicants are the children of Late Mohammad Sultan Handoo, a Chowkidar in the Geology and Mining Department who died in harness on 17.12.2019.
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The five applicants were engaged as Guest Faculty in various trades (Draftsman Civil, Stenographer, Electrician, Wood Work Technician, and Driver-cum-Mechanic) at Industrial Training Institutes (ITIs) in Anantnag and...
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The Review Applicants, direct recruit Inspectors of the 2012-13 recruitment year who joined in 2015, sought a review of the Tribunal's judgment dated 09.04.2026.
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The applicant, a 49-year-old divorced daughter of a deceased Railway employee who retired in 1995, sought the grant of family pension.
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The applicant’s father, a Tradesman-E at VECC Kolkata, died in harness on 03.06.2007
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The applicants are 29 Motor Vehicle (MV) Drivers employed by South Eastern Railway. Historically, they were classified as "Continuous" staff working 8-hour shifts
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The applicant was initially appointed as a teacher on an ad-hoc basis in 1987. His services were regularized via an order dated 11.07.1994 following litigation that reached the Supreme Court
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Following a Supreme Court order dated 09.03.2022 in Civil Appeal Nos. 8255-8257/2009, the applicant was permitted to retire voluntarily effective 31.03.2022
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The applicant, a 62-year-old doctor at AIIMS, New Delhi, filed an Original Application (O.A.) before the Central Administrative Tribunal (CAT) challenging the "Guidelines for Functioning of Centres, Formation of Divis...
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The petitioners, comprising various Scientists and the All India NIC S&T Officers Association, filed Contempt Petitions (CPs) alleging non-compliance with previous orders passed by the Tribunal in several Original App...
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The applicant was appointed as a Khalasi on November 19, 1983.
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The applicant’s father died in harness on 21.02.2006 while serving as a Superintendent under the respondents.
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The applicant, a Superintendent in the Customs Department at Varanasi, sought the release of arrears amounting to ₹1,58,364/- plus interest following his grant of Non-Functional Selection Grade (NFSG).
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The Lakshadweep Administration issued an employment notification on 29.01.2018 for seven vacancies of Information Assistant-cum-Photographer.
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The applicant, a retired Station Master of Eastern Railway, superannuated on 31.01.2011
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The applicant, aged 24, was initially engaged as a Multi-Tasking Staff (MTS) at the National Institute of Fashion Technology (NIFT), Bhubaneswar, through an outsourcing agency starting 18.01.2018
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The applicant, Panchanan Jena, was initially engaged as an Attendant at the National Institute of Fashion Technology (NIFT), Bhubaneswar, through an outsourcing agency starting on 09.08.2010
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The applicant, Haribandhu Paikaray, was employed as a Bus Driver at the National Institute of Fashion Technology (NIFT), Bhubaneswar
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The applicant served as a Multi-Tasking Staff (MTS) at NIFT, Bhubaneswar, initially through outsourcing starting July 26, 2010.
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The 40 applicants are Group 'B' Nursery Teachers who have been working with the Municipal Corporation of Delhi (MCD) for 15 to 22 years.
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The 78 applicants are Primary Teachers serving under the Municipal Corporation of Delhi (MCD) who have rendered between 15 to 22 years of continuous service
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The applicants, working as Nursing Officers/Senior Nursing Officers at GMCH-32 and GMSH-16, Chandigarh, held M.Sc. Nursing degrees.
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The applicant, aged 36, sought regularization of his service as a Multi-Tasking Staff (MTS) at the National Institute of Fashion Technology (NIFT), Bhubaneswar. He was initially engaged through outsourcing agencies fr...
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The applicant was initially engaged as a Junior Assistant at NIFT, Bhubaneswar through an outsourcing agency starting April 1, 2016
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The applicant was initially engaged as a Junior Assistant at the National Institute of Fashion Technology (NIFT), Bhubaneswar, through an outsourcing agency starting on 08.02.2017
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The seven applicants, retired employees of the Jal Shakti/PHE Department of Jammu & Kashmir, retired between 2018 and 2019.
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The applicant, a retired Railway Mate, superannuated on 30.04.2018 after approximately 25 years of service
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The applicant, Md. Azim Ansari, a District Youth Officer, was originally imposed with a minor penalty on February 13, 2020 (stoppage of two increments with cumulative effect)
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The applicants, ten retired employees of the Municipal Corporation of Delhi (MCD) including Administrative Officers, Section Officers, and Teachers, filed a Contempt Petition (CP) alleging non-compliance with the Trib...
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The applicant, a Senior Health Administrative Assistant belonging to the ST category, seeks promotion to a post that has remained vacant for over five years.
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The applicant, an RBA (Reserved Backward Area) category candidate, was appointed as a Constable (Operator) in the Police Telecom Cadre in 2017 under the Open Merit category due to high merit, without utilizing reserva...
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The applicant, a 70-year-old retired employee, claims entitlement to 1st and 2nd in-situ promotions effective from 02.02.1996 and 02.02.2005, respectively, under the J&K Civil Services (Higher Standard Pay Scale Schem...
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The applicant, a Medical Officer in the Health and Medical Education Department, joined as a Senior Resident at SKIMS (Respondent No. 3) on 18.09.2018 following a High Court direction in SWP No. 2141/2018.
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The applicant, a petty farmer, claimed that his family’s sole source of livelihood—a plot of land measuring 01 Bigha 00 Katha 15 Lessa—was acquired by the North East Frontier Railway in 2009 for the New Maynaguri-Jogi...
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The applicant was appointed as a Programme Executive in All India Radio (AIR) on 01.02.1993
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The applicant’s late husband, Anil Kalita, a railway employee, was compulsorily retired on 10.11.2004.
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The 23 applicants were provisionally appointed as Gramin Dak Sevak Branch Postmasters (GDS BPM) between 2016 and 2019 under the Manipur Postal Division
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The applicants were appointed as Inspectors in the Indirect Taxes and Customs department between 2009 and 2013 in various zones (Delhi, Kolkata, Chennai) under the Recruitment Rules (RR) of 2002, which permitted Inter...
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The applicant was appointed as a "Lascar" in the 10 Wing Air Force, Jorhat, on April 10, 2012
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The applicant’s husband, Shri Kamaya, served as a Railway Trackman from 1984 until he went missing on 24.12.2000
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The applicant’s father, Abdul Rehman Mir, owned one kanal of land at Village Ahan, Ganderbal
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The applicant, Abdul Karim Bhat (aged 79), was initially engaged as a daily wager on September 15, 1966, in JK Industries Limited (JKI).
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The applicant, a Telecom District Manager at BSNL, superannuated on October 31, 2015
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The applicant, a Senior Assistant Loco Pilot (Level-6) at Izzat Nagar Division, North Eastern Railway, submitted an application for an inter-divisional on-request transfer to Varanasi Division on February 19, 2019.
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The applicant, a Social Security Officer in the Employees State Insurance Corporation (ESIC), was posted at the Regional Office in Kanpur since 2015
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The applicant, Shri Onkar Nath Singh, joined the Naval Material Research Laboratory as a DRTC employee on 08.03.1982.
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The applicant, a Gateman in the East Central Railway, was issued a Charge Memorandum under Rule 9 of the Railway Servant (D&A) Rules, 1968, alleging negligence on duty on 09.03.2017
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The applicant, a Senior Divisional Medical Officer (Group 'A'), was subjected to a departmental vigilance raid on 27.11.2008
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The applicant, an Assistant Loco Pilot promoted to Loco Pilot Shunter at Pt. Deen Dayal Upadhyay (DDU) Nagar, challenged a transfer-cum-posting order dated 04.11.2025. This order promoted him to Loco Pilot Goods and t...
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The three applicants were engaged as casual laborers by the North Eastern Railway, Varanasi Division, between 1976 and 1981
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The applicant was engaged as a Casual Labourer in 1981 and granted Time-Scale Welder status on 09.03.1986
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The applicant, Kanchan Gautam, seeking compassionate appointment, is the daughter of Late Ram Lakhan, a T.I. in the Northern Railway who died in service on May 29, 2006.
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The applicant’s mother, a Class-IV Waiting Room Attendant under North Eastern Railway, died in harness on June 27, 2024, after serving since 1991
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The applicant was regularly appointed as a Sub Overseer Mistri (SOM) on February 6, 1989
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The applicant, a Stenographer Grade-II appointed in 1979, was absent from duty during three distinct periods: 20.11.1998 to 08.10.2001, 01.04.2004 to 24.08.2015, and from 19.09.2015 until his superannuation
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The applicant was engaged as a Gramin Dak Sewak Branch Postmaster (GDS BPM) on 29.06.2015.
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The applicant, an Accountant in the Department of Posts, appeared for the Limited Departmental Competitive Examination (SLDCE) 2012 for promotion to Assistant Accounts Officer.
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The applicants were declared successful in the Computer Based Test (CBT) under the 70% quota selection for promotion to Assistant Commercial Manager/Assistant Operating Manager (ACM/AOM) for the 2025–2026 vacancy cycle.
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The applicant, a PRT (Music) with over 9 years of service at KV Avikanagar, challenged a transfer order dated 25.06.2024 and a subsequent memo dated 24.10.2024 rejecting her representation.
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The applicant was selected for the post of Head Constable (AWO/TPO) in Delhi Police via the 2013 recruitment process, with results declared on 16.05.2016
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The applicant’s husband, Shri Ashok Kumar, a Driver with the Delhi Transport Corporation (DTC), died in a road accident on August 20, 1992.
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The eight applicants were engaged as casual laborers/daily wagers by the respondents (Customs/Excise Department) for two short spells in 1999 (05.03.1999 to 30.08.1999).
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The applicants applied for Group 'D' posts in North Eastern Railway (NER) under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007
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The applicants applied for Group ‘D’ posts in the North Eastern Railway (NER) under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007. They successfully cleared the physical, written, and medical examinations but we...
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The 14 applicants applied for Group ‘D’ posts in the North Eastern Railway (NER) under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007.
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The applicants applied for Group 'D' posts in the North Eastern Railway (NER) under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007
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The applicant, a Cabin Master at Bhaupur, Uttar Madhya Railway, was removed from service on 22/24.01.2013 following an ex-parte inquiry regarding unauthorized absence from duty since 15.01.2010
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The six applicants, belonging to the Economically Weaker Section (EWS) category, applied for Level-1 posts in the North Eastern Railway under notification CEN No. RRC-01/2019
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The 34 applicants applied for Group 'D' posts in the North Eastern Railway (NER) under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007.
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Following a vacancy for the post of Extra Departmental Branch Post Master (EDBPM) at Harbanspur Dharam in 1998, the postal department invited applications from the open market with a cut-off date of 17.11.1998
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The 13 applicants applied for Group ‘D’ posts in the North Eastern Railway under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007
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The 12 applicants participated in the selection process for Group 'D' posts in the North Eastern Railway (NER) pursuant to Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007
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The 35 applicants applied for Group ‘D’ posts in North Eastern Railway under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007
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The applicant, appointed as a Postman on compassionate grounds in 1976, was issued a charge-sheet on August 10, 2011, alleging non-delivery of registered letters and Speed Post articles.
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The applicants applied for Group-D posts in North Eastern Railways under Advertisement No. NER/RRC/D/2007/1 dated 06.12.2007
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The applicant was engaged as a casual laborer by the Laxmibai National Institute of Physical Education (LNUPE) on July 13, 1986
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The applicant was engaged as a casual labourer at Laxmibai National University of Physical Education (LNUPE) on June 1, 1995. Though initially granted temporary status in 2001, it was withdrawn in 2002 due to seniorit...
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The applicant, appointed as a Casual Mazdoor in 1983 and regularized as a Mate in 1985, rose to the rank of FGM-Highly Skilled Grade-I on 26.02.2001
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The applicants, Workshop Attendants in the Technical Education Department, alleged pay anomalies following a 2002 High Court judgment that granted higher pay scales to other categories in the Polytechnic and ITI sectors
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The applicant was engaged as a paramedic (Lab Assistant) at the Government Dental College and Associated Hospitals, Srinagar, in 2014 via Order No. 34-GDC of 2014
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The applicant, a Superintendent (previously Inspector) in the Central Excise Department, joined the service in 1996.
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In 2016, several Postal and RMS Union groups and individual employees filed an Original Application (OA) seeking regular appointment status for Reserved Trained Pool (RTP) employees recruited from 1980 onwards
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The applicant, a Junior Engineer (Civil) in the Military Engineer Services (MES) currently posted in Delhi (MES Id No:- MES-3178l8), challenged a transfer order dated 10.12.2025 that moved him from Delhi to Sirsa
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The applicant, initially a Personal Assistant, was promoted to Assistant Programme Coordinator (APC) via a DPC held on 09.05.2006
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The Original Applicants (Respondents 1-11) are Executive Engineers (EE) in the CPWD seeking retrospective regularization of their ad-hoc service to meet the nine-year eligibility criteria for promotion to Superintendi...
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The applicant, a 37-year-old candidate, sought to apply for the post of Grade-II (GNCTDSS)/Assistant Section Officer under Advertisement No. 01/2026.
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The applicants, numbering 68 individuals, are employed as Casual Labourers with "1/30th status" (Group D posts) across various locations in Madhya Pradesh under the Archaeological Survey of India
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The applicant was appointed as an Assistant Station Master (ASM) in the Railway Department on 05.05.1986
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The Applicant entered service in the Department of Posts in 1973 under the Scheduled Tribe (ST) quota
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Two applicants, Poonam and Sajiya Parveen, filed an Original Application seeking a direction to the respondents to complete the recruitment process for 445 OBC posts of Nursing Officers (Post Code 02/24).
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The petitioners filed a Contempt Petition (CP) alleging that the respondents failed to comply with the Tribunal’s order dated 25.02.2025.
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The nineteen applicants were appointed as Class-IV employees in 2008 and were later placed as In-charge Junior Assistants in their own pay and grade in 2014
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The respondent (Deepak), a Stenographer Grade-III, had his services terminated by the Ministry of External Affairs under Rule 5 of the CCS (Temporary Service) Rules, 1965.
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The Respondent, an 80-year-old retired Senior Accounts Officer, had his pension fixed at Rs. 16,307 during the 6th CPC revision in 2013.
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The applicant, a Director at RDSO Lucknow, challenged his performance assessment of ‘Good’ for the year 2013-14.
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The applicant, a visually impaired candidate (PwBD category), applied for the post of Assistant Section Officer (ASO) under Advertisement No. 02/2023.
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The applicant, a Manager in the National Projects Construction Corporation Limited (NPCC) governed by the Central Dearness Allowance (CDA) pay pattern, sought payment of Transport Allowance as per the 6th Central Pay...
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The applicant, an SC category candidate, applied for the post of Goods Guard under Employment Notice No. 03/2008, which initially advertised 54 vacancies.
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The applicant, Mukesh Kumar Rohila, applied for the post of Senior Public Prosecutor/Public Prosecutor in the CBI under Advertisement No. 51/2010.
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The applicant was selected for the post of Multi-Tasking Staff (MTS) through the SSC MTS Examination-2016.
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The applicants, including Himani Sardana (Applicant No. 17), applied for the post of Assistant Teacher (Nursery) under Post Code 03/13. A common examination was held in 2014, and a revised result was issued on 07.03.2017
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The applicant, a candidate for the post of Excise Inspector in the Combined Graduate Level Examination (CGLE) 2011, challenged the respondents' decision to treat him as a General (UR) category candidate instead of OBC.
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The applicant, a retired Additional Legal Advisor, superannuated while disciplinary proceedings under Rule 14 of the CCS (CCA) Rules, 1965, were pending.
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The applicant, a candidate for the post of Constable (Driver) in the Delhi Police, challenged the cancellation of his candidature via an order dated 06.12.2024 and a show cause notice dated 21.03.2024.
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The applicant, an Inspector in the Central GST Audit Commissionerate, Dehradun, was appointed on 28.11.2011.
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The applicant, a retired Deputy Controller of Communication Accounts (Pension), challenged a punishment order dated 12.09.2022
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The applicants are retired employees of the Irrigation/PHE Department who were granted financial benefits under SRO 59 of 1990 during their service.
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The applicant, Javid Ahmad Rather, was appointed as a Constable in the Railway Protection Special Force (RPSF) on November 26, 1994, and was stationed at Lumding, Assam
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The applicant participated in the recruitment process for the post of Sub-Inspector in CAPFs/Delhi Police and ASI in CISF Examination, 2016
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The applicant applied for the post of Constable (Executive) in the Delhi Police in 2016 and was provisionally selected after qualifying all stages.
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The applicant, appointed as a Gramin Dak Sewak Branch Post Master (GDS BPM) in 1991, was placed under "put-off duty" in 2006 following allegations of financial irregularities.
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The applicant, a candidate for the post of Deputy Legislative Counsel (Hindi) in the Official Languages Wing, Ministry of Law and Justice, challenged an undated rejection order published on 08.04.2024
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The applicant is the daughter of Late Shri Prabhat Chandra Thakur, a former employee of the Indian Military Academy (IMA) who died in 1963
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The Applicants (a registered association and an individual member) challenged Advertisement No. 15/2020 issued by the Union Public Service Commission (UPSC) for 35 posts of Statistical Officer in the Government of NCT...
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The applicant was appointed as a Junior Hindi Translator (JHT) on September 9, 2010, through the Staff Selection Commission.
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The applicant, a Teacher Grade-II (formerly ReT), served at her original place of posting, UPS Sallan, from June 2014 until March 2026
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The applicant applied for the post of Security Assistant (Motor Transport) in the Intelligence Bureau (IB)
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The Applicants (a retired Cameraman and an association of retired Doordarshan professionals) filed this Original Application (OA) on 30.12.2024
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The applicant was selected for the post of Assistant Loco Pilot (ALP) in 2022 but was declared medically unfit in the "Aye-One" category by a private hospital report, alleging a prior refractive procedure
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The applicant’s father, a railway employee, died in 2002
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The three applicants are Superintendents serving under the Central Bureau of Narcotics, Ministry of Finance
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The applicant, Sunil Kumar Mukerjee, was appointed as a Labour Grade-‘B’ in 1979 and subsequently appointed as an Assistant Store Keeper (ASK) on June 8, 1985
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The applicant, Subash Chander, retired at age 62 from the Jal Shakti (PHE) Department.
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The applicant, a 63-year-old retired employee (Class-III), challenged PPO No. 1122171860 dated 18/10/2022, which fixed his pension at a rate lower than his last pay drawn.
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The applicants are retired employees (and one spouse of a deceased employee) of the Jal Shakti (PHE) Department, Jammu & Kashmir, holding technical posts such as Assistant Line Man and Assistant Motor Man.
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The applicant cleared the Civil Services Examination (CSE) 2024 with All India Rank 301
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The applicant, Mahesh Kumar, applied for the post of Constable in the Delhi Police following a 1995 advertisement. Although he was placed on the merit list, the respondents raised disputes regarding his OBC certificat...
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The thirteen Applicants were appointed as Nursing Officers (then Staff Nurses) reaching back to the years 2000, 2003, and 2004.
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The Review Applicants (Union of India/CBIC) filed a Review Application (RA) alongside a Miscellaneous Application (MA) for condonation of delay against the Tribunal's order dated 09.01.2026.
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The applicant, a retired Pump Driver (aged 68), filed this Original Application (O.A.) seeking financial upgradations under the 2nd and 3rd Modified Assured Career Progression (MACP) schemes.
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The applicant, an employee of BSNL, was granted financial upgradation from E-1 to E-2 in 2007.
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The applicant, a Junior Telecom Officer (JTO) at BSNL, was granted financial upgradation from E-1 to E-2 in 2007
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The applicant, a Junior Telecom Officer at BSNL, was denied financial upgradation from grade E-2 to E-3 (due in 2010) because of adverse remarks in his Annual Performance Appraisal Report (APAR) for 2008-09
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The applicants, possessing high academic qualifications (Post-graduation and B.Ed.) and having cleared CTET/NET, applied for the post of TGT (Social Studies) under the General Category following Advertisement No. 05/2...
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The applicant, widow of Late Harnek Singh (a Valveman in the Military Engineer Services), sought ex-gratia compensation of Rs. 25 lakhs following her husband's death on July 6, 2016, allegedly due to a snake bite sust...
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The applicant’s father, Late Sh. Satpal, died in harness on 23.01.2006 while serving as a Sorting Assistant in the Department of Posts
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The applicant, a PGT (Hindi) at Kendriya Vidyalaya (KV) Pushp Vihar, challenged an order dated January 31, 2019, issued by the respondents (Kendriya Vidyalaya Sangathan or KVS), which declared her ineligible for the G...
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The applicants (Applicant No. 1, second wife, and Applicant No. 2, son from the second marriage) sought to quash an order dated 11.04.2022 which rejected Applicant No. 2’s claim for compassionate appointment following...
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The applicant was selected as a Reserve Trained Pool (RTP) Postal Assistant in 1983 and joined on 24.11.1983
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The applicant was appointed as a General Line Teacher in 2009
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Nine applicants, originally engaged as daily wagers and regularized as Road Workers/Supervisors prior to 1987, were granted higher pay grades under SRO 59 of 1990 in the year 2007
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The applicant’s father, a Telephone Mechanic at BSNL, died in a train accident on March 13, 2013
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The applicants, working as Accounts Assistants in the West Central Railway, were recruited as Joint Account Assistants (1989-1992) and promoted to Account Assistants
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The applicant’s father, a Senior Accountant in the respondent department, died in harness on 04.01.2010
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The applicant was appointed as a constable in the IRP, 1st BN in 1998
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The applicant joined the Govt. of NCT of Delhi (GNCTD) as DASS Grade-II in 1969 and was regularized in Grade-I w.e.f. 16.04.1983
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The applicant was appointed as a Lecturer (Computer Application) in the Department of Training and Technical Education (DTTE) on 12.04.2001
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The petitioner, a retired Additional Deputy Commissioner/Municipal Secretary, filed a Contempt Petition alleging non-compliance with the Tribunal’s order dated 29.05.2026.
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The applicant was appointed as a Gramin Dak Sevak (GDS) in 1976 and was eventually promoted to Multi-Tasking Staff (MTS) in 2011
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The applicant, an Assistant Superintendent of Post Offices (ASPO), was served a charge memorandum dated 06.07.2021 alleging irregular engagements of two individuals as GDSMD based on fake certificates during his tenur...
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The applicant, appointed on compassionate grounds as a Token Porter in the Moradabad Division of Northern Railway, was removed from service on May 11, 2015, following a period of unauthorized absence from May 2, 2012,...
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The applicant, a 100% visually impaired individual currently serving as a TGT (Social Science), applied for the post of PGT (Political Science) under Advertisement No. 07/2023 issued by the DSSSB.
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The applicants, comprising a Welfare Association and individual technical staff members of Dr. Ram Manohar Lohia Hospital, challenged the reduction of the sanctioned strength of the Operation Theatre (OT) technical ca...
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Applicant No. 1, an employee of the Ordnance Factory, Khamariya (with over 20 years of service), was served a charge sheet on 13.06.2012
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The applicant, a Senior Fitter (Group 'C' employee) aged 58, challenged an order dated 26.10.2023 directing the recovery of ₹1,38,883/- from his pay.
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The applicant, a Scientist-F, applied for a change of his declared home town from Dewas to Pune in 1996.
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The deceased employee, Ramesh Chand Gupta, served as a Mobile Booking Clerk from 10.11.1979 to 1989
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The applicant, a retired Statistical Investigator (age 72), challenged the denial of his 3rd Modified Assured Career Progression (MACP) in Grade Pay Rs. 4600/- effective from 01.09.2008.
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The applicant, a Material Assistant, was considered for promotion to Senior Material Assistant by a Departmental Promotion Committee (DPC) in October 2018. He was denied promotion because his Annual Confidential Repor...
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The applicant was initially appointed as a temporary Khalasi in 1987 and was later absorbed as a Junior Clerk in 2003 following medical decategorization
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The applicants, employees of the East Central Railway, participated in a selection process for the post of Junior Engineer Grade-II initiated via a notification dated 22.05.2001
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The applicant was appointed as a Lower Division Clerk (LDC) "in lieu of combatant" (ILC) on May 20, 1987
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The applicant, a Technician-III in Northern Railway, filed this Original Application (OA) seeking interest on delayed payment of salary arrears
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The Applicant, originally a Head Constable in the Arunachal Pradesh Police (APP), was promoted to Assistant Sub-Inspector (ASI) on April 28, 2011.
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The applicant, Maheshwar Singh, joined the BSF as a Constable in 1990 and was inducted into the National Investigation Agency (NIA) on deputation in 2010
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The applicant, Ritesh Rawal, joined the Central Industrial Security Force (CISF) as a Constable on August 20, 2001.
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The applicant, originally a Constable in the Sashastra Seema Bal (SSB) since 01.01.2006, was sent on deputation to the National Investigation Agency (NIA) in 2010 and subsequently absorbed into the NIA on 13.10.2014.
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The applicant, an MRLCC in the Electricity Department of the Andaman and Nicobar Administration, was transferred from Sri Vijaya Puram (Port Blair) to Rangat upon promotion.
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The applicant was engaged as a casual Khalasi/Waterman from 1983 to 1991, acquiring temporary status in 1989
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Late Shyam Lal, a Phone Mechanic at BSNL and husband of Applicant No. 1, died in harness on April 4, 2009
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The applicant, a 63-year-old retired employee of the Irrigation Flood Control Department, filed an Original Application challenging the respondents’ action of paying him a "diminished pension".
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The five applicants, all retired employees of the Jal Shakti Department (Mechanical Division, Rajouri) aged between 61 and 65, approached the Tribunal seeking a refund of amounts recovered from their gratuity and pens...
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The applicant, Shabir Ahmed Batt, retired as a Foreman from the Public Works (R&B) Department on 30-04-2022 after reaching the age of 63.
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The 31 applicants are Social Security Assistants (SSA) in the Employees Provident Fund Organization (EPFO).
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The applicant, Smt. Shanti Devi, is the widow of Late Sh. Ved Prakash, a former employee of the Northern Railway. Following her husband's death, the respondents (Northern Railway) effected a recovery of Rs. 1,86,312/-...
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21 applicants, comprising Under Secretaries and Section Officers from various Union Ministries (including Housing & Urban Affairs, DoPT, Finance, and Home Affairs), filed a joint Original Application (O.A.) before the...
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The applicant, a Group-C retired Track Maintainer-I, was appointed in 1983 and retired on 31.12.2024
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The applicant, a Class-IV employee (Track Maintainer-II) in the Northern Railway, retired on February 28, 2025
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The four applicants were Lower Division Clerks (LDCs) in the Employees' Provident Fund Organisation (EPFO)
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The applicant, a Principal Scientist at CMFRI, applied for Ex-India leave to visit his daughter in the USA on personal grounds
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The applicant, a Teacher Grade-II, was suspended on August 3, 2021, following his arrest in connection with FIR No. 47/2021 under Sections 8/20 and 18 of the NDPS Act involving alleged poppy cultivation.
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The five petitioners challenged the 1996 teacher selection process for District Kupwara, alleging better merit and irregularities by the SSRB. They initially filed SWP No. 4134/1996.
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The applicant’s father, Mohammad Yousuf Khan, died in harness while working for the Social Forestry Department on August 29, 1994
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The applicant, a Senior Chief Medical Officer, was issued a Memorandum dated 30.08.2020 alleging sexual misconduct at the workplace.
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The three applicants were recruited as Operation Theatre (OT) Technicians by the Government of NCT of Delhi in 2003 under an employment notice offering a pay scale of Rs. 5000-8000/-
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The applicant, a Himachal Pradesh Forest Service (HPFS) officer since 1983, was promoted to the Indian Forest Service (IFS) in 1993 with a 1989 year of allotment
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The applicant applied for the post of Postal Assistant in the Raebareli Postal Division following a 2008 notification
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The applicant, while serving as Assistant Post Master (Accounts) at Chandinichowk HO, was charged under Rule 16 of the CCS (CC&A) Rules, 1965, for negligence.
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The applicant, a Dak Sevak (DSMD) who joined service in April 1982, challenged a retirement notice dated 03.09.2024, which directed his superannuation on 04.09.2024 based on a recorded date of birth (DOB) of 05.09.1959.
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The Applicant, a Divisional Accounts Officer (Grade-I) posted at Bhubaneswar, challenged an office order dated 04.07.2025 transferring him to the National Highways Division, Deogarh
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The applicant was initially hired as a casual Female Attendant (MR) in September 1995.
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The applicant, a Lower Division Clerk (LDC) in the Brahmaputra Board, was granted his 2nd financial upgradation under the Modified Assured Career Progression (MACP) Scheme in the Grade Pay of Rs. 2800/- effective from...
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Late Paritosh Bhowmik, the applicant’s husband, served as an Accounts Assistant in N.F. Railway. Diagnosed with Tuberculosis in 2016, he underwent extensive treatment in various hospitals but remained unable to attend...
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The 95 applicants are Guest Teachers and Lecturers working under the Government of NCT of Delhi, some since 2011.
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The applicant, an Income Tax Officer (ITO) appointed in 1993 and promoted in 2001, was implicated in a CBI trap case in 2013 for allegedly accepting a bribe of ₹10,000
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The applicant, a Loco Pilot (Goods) and Union office bearer, was involved in an altercation with the Senior Divisional Electrical Engineer on 08.04.2015 regarding the removal of Union posters
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The applicant, a Postmaster Grade-I, appeared for the Inspector of Posts (IP) Departmental Examination in 2009
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The applicant, a 1995-batch State Civil Service (SCS) Officer of Madhya Pradesh, challenged the notification dated 26.03.2018 and Selection Committee minutes which declared him "unfit" for promotion to the Indian Admi...
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The applicant, a Scientist ‘D’ at the Tropical Forest Research Institute (TFRI), Jabalpur, challenged a notice dated January 12, 2018, and a subsequent order dated March 22, 2018, which compulsorily retired him from s...
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The applicant, a Scientist ‘D’ at the Tropical Forest Research Institute (TFRI), challenged the adverse remarks and downgrading of his Annual Performance Assessment Reports (APAR) for the periods 2012-13 and 2013-14.
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The applicant was appointed as a Demonstrator at the Indian Military Academy (IMA) on October 10, 1983
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The applicant, a 61-year-old retired employee of the Municipal Corporation of Delhi (MCD), retired on February 29, 2024, following which his retiral dues and salary arrears were withheld.
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The 20 applicants, formerly holding faculty and administrative positions at the National Telecommunications Institute for Policy Research, Innovation and Training (NTIPRIT), sought payment of Training Allowances for v...
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The applicant qualified for the post of Technician Grade-III under recruitment notification CEN-01/2018.
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The applicant sought recruitment for the post of "Moulder" at the Indian Ordnance Factories, Jabalpur
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The applicant, an Assistant Accounts Officer (AAO) in the Indian Audit and Accounts Department (IA & AD), was posted on deputation to the Raipur office on "spouse grounds" as her husband is an Assistant Audit Officer...
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The six applicants were engaged as Settlement Assistants in the Revenue Department pursuant to Cabinet Decision No. 155/10 dated 23.09.2005 and Government Order No. 259-Rev(S) of 2005.
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The applicant, an Insurance Medical Officer with the ESIC, sought voluntary retirement (VRS) after 29 years of service by giving three months' notice on 21.08.2018.
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The applicant, a Senior Field Assistant (GD) and former Army Medical Corps member, was re-employed by the respondent department on June 18, 2009.
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The thirty-one (31) petitioners, employees of the Employees’ State Insurance Corporation (ESIC), filed a Contempt Petition (C.P. No. 1020/2025) alleging willful disobedience of directions previously issued by the Trib...
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The applicant, an OBC candidate for the post of Warder (Post Code No. 37/13) under Recruitment Advertisement-2013, participated in the Physical Endurance Test (PET) on February 12, 2018.
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The applicant applied for the post of Teacher (Primary) under Post Code 70/90. His appointment was kept in abeyance by the respondents pursuant to Clause 5 of Circular No. D/ADE/TRC/Edu./2011/1189 dated 23.06.2011, wh...
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The three applicants, industrial employees (Highly Skilled Grade-I) in the Military Engineer Services (MES), joined service in 1987
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The applicant, a retired Professor of Hindi, served at Post Graduate Government College for Girls, Chandigarh, from 30.12.1991 until his superannuation on 31.12.2018
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The applicant, an ex-serviceman and retired Railway Loco Pilot (Goods), superannuated on January 31, 2019.
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The petitioners filed a contempt petition alleging willful disobedience of a CAT order dated 09.03.2006, which directed the respondents to consider the petitioners for regularization and extend consequential benefits
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The petitioner filed a contempt petition alleging willful non-compliance with the Tribunal’s order dated 09.03.2006, which directed the respondents to consider his case for regularization and extend consequential bene...
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The applicant’s father, an employee of BSNL, died in harness on 12.10.2005.
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The applicant, holding a Master’s in Linguistics, applied for the post of Lecturer 10+2 Functional English under the RBA category pursuant to Advertisement No. 09-PSC (DR-P) of 2016
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The applicants (22 individuals), primarily residents of District Poonch, are employees in the Education Department of the Union Territory of Jammu & Kashmir
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Ten applicants, employed within the Power Development Department/JKPDCL in the Jammu and Kashmir regions, filed an Original Application (O.A.) before the Central Administrative Tribunal (CAT) seeking parity in pay sca...
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Five applicants, employees of the Jammu and Kashmir Power Development Corporation Limited (JKPDCL) and related wings, approached the Central Administrative Tribunal (CAT), Jammu Bench.
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The applicant, a Master at Government Higher Secondary School (GHSS) Sarthal, District Kishtwar, challenged Transfer Order No. 459-DSE of 2025 dated 13.12.2025.
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The applicants, originally employed as contingent workers in various schools in District Doda, filed a writ petition (subsequently transferred to the CAT) seeking regularisation of their services in the Class IV cadre
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The applicant’s father died in harness on 24.10.2000 while serving with the respondents
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The 54 applicants are industrial employees (MCM, FGM, Electricians, Mates, etc.) working under the Military Engineering Services (MES), Agra
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The six applicants are industrial employees (Ref Mech, V/Mech, P/Ftr, etc.) working for the Military Engineer Services (MES) in Kanpur.
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The applicant, an Inspector (Excise GST & Central Excise) in the Mumbai Zone, was appointed based on the results of the Combined Graduate Level Examination (CGLE) 2011/2012.
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The applicant, Ramesh Chand, superannuated as a Superintending Engineer (Civil) from the Delhi Development Authority (DDA)
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The petitioners, sixty-eight Primary Teachers led by Anuradha Sejwal, filed a contempt petition against the Commissioner of the Municipal Corporation of Delhi (MCD) and other education officials.
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The Original Application (OA) was filed by 25 applicants, all currently serving as Vice-Principals in various Kendriya Vidyalayas across India
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The applicant, a Primary Teacher at Kendriya Vidyalaya (KV) since 2015, applied for the posts of Headmaster and Trained Graduate Teacher (TGT) English under the Limited Departmental Competitive Examination (LDCE) 2022...
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The applicant, Radhey Shyam, initially appointed as a Diesel Khalasi in 1989 and later promoted to Technician Grade-I, appeared for a written examination on July 6, 2014, for the post of Junior Engineer (Electrical) G...
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Late Ramesh Chand Kangali, a Group ‘D’ Railway employee since 1981, was removed from service on 29.05.1997 following a departmental inquiry for unauthorized absence from 06.07.1995 to 13.03.1996
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The applicant, a Multi-Tasking Staff (MTS) at the Lakshadweep Administration, was terminated following a vigilance inquiry into irregularities concerning entry permits.
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The applicant, originally a GDS Postmaster (2010) and then a Postman (2016), was promoted to Sorting Assistant (SA) in the RMS Ernakulam Division following a Limited Departmental Competitive Examination (LDCE) in 2022
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The Applicant, an Insurance Medical Officer (Grade-I) at ESIC Hospital, Udyogamandal, challenged her transfer to ESIC Hospital, Asramam, Kollam, issued via order dated 20.05.2023
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The 44 applicants were Daily Rated Workers/Helpers in the Wildlife Protection Department of Jammu Kashmir whose cases were cleared for regularization under SRO 64 of 1994 via Government Order No. 439-FST of 2002.
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The three applicants, originally appointed as Junior Engineers in 2000 and promoted to Assistant Engineer (AE) (Civil) in 2021, obtained B.Tech degrees in Civil Engineering from IGNOU between 2002 and 2007.
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The applicant was engaged as a part-time casual labourer by BSNL in 1998, converted to full-time in 2003, and subsequently appointed as a "Regular Mazdoor" on 03.08.2007
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The Review Applicants (State of U.P. and Principal Chief Conservator of Forest) filed a review application along with a delay condonation application (MA No. 02 of 2026) seeking to review an order passed in OA No. 332...
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The applicant, Niranjan Behera, worked as a substitute Gramin Dak Sevak (GDS) Packer for a total of 97 days between October 2012 and January 2013
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The Review Applicants, former contractual employees under the Gramin Krishi Mausam Sewa (GKMS) Scheme, challenged the termination of their services.
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The applicants, comprising 23 Group-C employees (Trackmen/Gatemen) working under the Senior Section Engineer (P.Way) West, North Central Railway, filed an Original Application (O.A.) before the Central Administrative...
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Fifty-five applicants, engaged as casual labourers in the Sindh Forest Division, Ganderbal between 2007 and 2014, sought regularization of their services under SRO 520 of 2017.
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The applicant, a Constable in the Delhi Police, sought a review of the Tribunal's order dated 15.01.2026.
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The applicant, aged 61, is currently serving as the Director of the Directorate of Family Welfare, Government of NCT of Delhi
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The applicant, a Material Assistant at the Central Ordnance Depot (COD), Delhi, was transferred to the 41 Field Ammunition Depot in Leh, Ladakh via an order dated 14.02.2026.
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The applicants were appointed as Lower Division Clerks (LDC) in the Army cadre in 1990.
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The applicant applied for the post of Senior Clerk cum Ticket Examiner (Level-5) under the Southern Railway (Notification dated 28.02.2019).
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The applicant, holding an M.D.S. in Prosthodontics, challenged the final selection list (Notification dated 21.02.2026) issued by Respondent No. 3 for the post of Registrar/Tutor.
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The applicant, a Junior Engineer appointed in the 2007 batch with a B.Tech degree acquired in 2016, challenged Government Order No. 120-PW(R&B) of 2026.
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The three applicants, seeking appointment under the "outstanding sportspersons" category, challenged the provisional selection list dated 11.02.2026.
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The applicant, an employee of the Power Development Department (PDD) with over 20 years of service, suffers from loco-motor disability and deteriorating health.
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The applicant, an FPF Guard in the Forest Protection Force, was deployed to the Wildlife Department (Achabal/Rajparian Wildlife Sanctuary) via an order dated 13.01.2026 for a three-month period
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The 18 applicants filed a contempt petition alleging non-compliance with a 2001 Tribunal order.
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The applicant, an Inspector in the Central Bureau of Narcotics, was the Investigating Officer in a 2009 seizure case under the NDPS Act.
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The applicant, Shiv Sharan Singh, was appointed as a Regular Mazdoor in 1992 and promoted to Telecom Mechanic in 2001
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The applicant, initially appointed as a Section Officer in 1998, was re-appointed as an Auditor in 2002 after failing to pass mandatory exams within the probation period.
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The applicant, a 73-year-old retired individual, was subjected to disciplinary proceedings by the Ministry of Environment, Forest Climate Change.
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The applicant, a Constable in the Delhi Police, was subjected to Departmental Enquiry (DE) following allegations of rude behavior and using abusive language against a senior officer on 31.12.2015
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The applicants, initially engaged as Gramin Dak Sevaks (GDS), were appointed as Multi-Tasking Staff (MTS) in 2021
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The applicant’s father, a Khalasi with Northern Railway, died in harness on March 13, 2012.
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The applicant, an employee in the Department of School Education, UT of J&K, sought regularization of Child Care Leave (CCL) for the period from 01-09-2015 to 25-03-2018 with full salary disbursement
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The applicant, aged 75, was appointed as a Teacher on April 2, 1973, and was subsequently promoted to Master Grade (1992) and confirmed as Head Master on June 1, 2007.
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The applicant, a 56-year-old employee posted at High School Atholi Girls, challenged the transfer order dated 02.08.2025
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The applicant, Vias Raj, a retired Pump Driver from the Jal Shakti (PHE) Department, retired on June 30, 2021.
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The applicant, a teacher aged 47, challenged Order No. 160-DSEJ of 2026 dated 05.05.2026, which transferred/adjusted her from her current posting at GPS Karwal, Hiranagar.
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The applicant, a retired employee of the Municipal Corporation of Delhi (MCD), served from July 7, 2001, to December 31, 2021.
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The applicants (66 individuals) are industrial employees—including Electricians, FGM, Pipe Fitters, and Mates—working under the Garrison Engineer (E/M), R&R Hospital, Delhi Cantt, within the Military Engineering Servi...
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The applicant applied for the post of Assistant Station Master (ASM) under Notification No. 1/2008 and cleared the examination
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The applicant was engaged intermittently as a substitute Gramin Dak Sevak (GDS) across various post offices (PPL town ship SO, IOCL Paradip SO, APRC SO, and Bhutmundai BO) between June 2012 and August 2020.
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The applicant, a Superintending Geologist at the Geological Survey of India (GSI), was awarded an APAR grading of 7.06 for 2012-13, which was later downgraded to 5.62 by the Reviewing Authority.
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The applicant, a retired Chief DTI/Optg. Planning Cell, challenged an order dated 24.01.2024 issued shortly before his retirement on 31.10.2023.
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The applicant, a 54-year-old employee at the Electric Division, JPDCL, Vijaypur, challenged Government Order No. 144-JK (PDD) of 2025 dated 28.10.2025, which directed his deputation to the J&K Police Housing Corporati...
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The applicant, Rahul Dutt, an MTS employee working at Block Kahara, District Doda, challenged the transfer order dated 22.04.2026.
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The applicants joined the National Test House (NTH) as Scientist-B (Level-10) in 2000
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The applicant, a retired Chief Engineer of the Military Engineering Service (MES), superannuated on 31.05.2021
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The applicant, a DTC driver appointed in 2009, reached the age of 55 in August 2023
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The applicant, a Medical Officer (GDMO) serving in the School Health Scheme under the Directorate General of Health Services (DGHS), GNCTD, sought to appear for the Institute of National Importance Combined Entrance T...
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The applicant, a Wireman Grade-I, was compulsorily retired on 30.01.2008 following a departmental proceeding.
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The applicant, Bhaiyya Lal, was employed by Northern Railway starting in 1979.
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Five Railway employees (Applicants), working in various Group-C capacities such as Senior Goods Train Manager and Commercial Clerk, filed a joint application seeking induction into the Old Pension Scheme (OPS) under t...
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The applicant applied for a Group ‘D’ post under Employment Notice No. 01/2007, claiming to be an Unreserved (UR) category candidate under the Physically Handicapped (PH) quota
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The applicant’s brother, Arshid Ahmad Najar, was engaged as a Casual Labour/Helper to Lineman in the Power Development Department in 2000 and died on 03.11.2007 following a fatal accident involving an electric pole wh...
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The applicant was initially engaged as a Rehbar-e-Taleem (ReT) teacher in Zone Gurez and later regularized as Teacher Grade-II
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The applicant’s father, a Lecturer in the Education Department, died in harness on September 12, 1999
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The thirteen applicants were appointed as Data Entry Operators (DEOs) on a contractual basis between 2004–2005 through a merit-based selection process conducted by District-level Committees
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The four applicants were engaged by the PHE Jal Shakti Department in 1982 and later regularized as Assistant Linemen
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The applicant, a Laboratory Assistant at Forensic Science Laboratory (FSL) Srinagar, challenged Order No. 70 of 2026 dated 04.05.2026, which transferred/deployed him to the District Mobile Forensic Unit (DFMU), Gander...
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The applicant was engaged as a daily wage worker by the J&K Forest Department on November 30, 1993
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The applicant’s father, Late Sh. Tara Singh, was a permanent employee (Gas Man) in the J&K School Education Department who died in harness on 16.01.2012
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The applicant, appointed as Junior Assistant in 1978, rose to the rank of Head Assistant in 2005.
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The three applicants, outstanding sportspersons appointed as Assistant Sub-Inspectors in 2005, were promoted to Sub-Inspectors (SIs) in the J&K Armed Police effective 01.01.2011.
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The applicant, a Chief Accounts Officer who retired on 30.04.2023 after 35 years of service, challenged the withholding of his pension, gratuity, and leave encashment by the respondents.
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The applicant, a regular Science Graduate with an M.Sc. in Computer Science, was appointed as a Teacher in the School Education Department in 2007
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The applicant, Amit Sharma, applied for the post of Junior Assistant in the Revenue Department (District Cadre Poonch) under Advertisement Notice No. 06 of 2015
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The applicant association represents employees (originally Dawasaaz, Hakims, and Vaids) in the Indian System of Medicine Department. After previous litigation for parity with the Health Department (Ramanand Sharma’s c...
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The applicant, Vijay Sharma, was engaged as a daily wager in the Power Development Department. While he claims to have started on 11.04.1998, the departmental records reflect his engagement date as July 1999.
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The petitioner was engaged as a COPA Instructor on an "academic arrangement" basis at ITI Mendhar vide Order No. 1004 of 2007 dated 30.11.2007
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The applicant, a Girdawar in the Revenue Department, qualified the departmental examination for promotion to Naib-Tehsildar in 2016
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Eighteen applicants, led by Manzoor Ali, filed an Original Application (OA) before the Central Administrative Tribunal (CAT) seeking regularization of their services and equal pay for equal work
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The applicant, a PGT (Hindi) holding a Group ‘B’ post at GBSSS Mangolpur Khurd, challenged an order of suspension dated 21.09.2023 and a Memorandum dated 05.10.2023.
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The applicants are 33 retired and serving officials (Deputy Commissioners, Assistant Commissioners, and Superintendents) of Central Excise under the Department of Revenue, Ministry of Finance.
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The applicants are retired and serving officers who held the posts of Inspector and/or Superintendent in the Central Board of Indirect Taxes & Customs (CBIC). They were initially placed in the pay scales of Rs. 5,500...
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The Review Applicants (Union of India and Ministry of Defence) filed a Review Application (RA) against an earlier order passed by the Tribunal in OA No. 332/00286/2022. Along with the RA, they filed a delay condonatio...
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The applicant, a Helper Khalasi (Group ‘D’), was served a major penalty charge sheet on 24.04.2009 for using abusive language against the Chief Crew Controller in an inebriated state and deserting duty on 12.04.2009
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The applicant was appointed to the Department of Education on 19.09.1978 and superannuated on 30.04.2006
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The applicant is the widow of Late Hareram Prasad, who was appointed as a Boot Maker (initially semi-skilled, later upgraded to skilled) on 01.04.1977.
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The applicant applied for the post of Fire Operator in the Delhi Fire Service (DFS) under a recruitment process initiated around 2014.
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The six applicants were terminated from their services on 08.01.2018 following the dismissal of a Special Leave Petition by the Hon’ble Supreme Court on 24.10.2017 regarding a 2007–08 recruitment process
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Four applicants, employed as Safai Karamcharis by the Municipal Corporation of Delhi (MCD), moved the Tribunal seeking payment of arrears resulting from their regularization on 01.04.2019 and subsequent pay re-fixatio...
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The applicant, a Senior Manager (Civil) at RITES Limited (a PSU under the Ministry of Railways), challenged a transfer order dated 21.08.2025 shifting him from Delhi to Kaipadar, Odisha
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The applicants, Physical Education Teachers (PETs) under the GNCT of Delhi, originally filed OA No. 1628/2015 seeking a combined seniority list for male and female candidates based on date of appointment.
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The applicants (retired and serving Group-B officials of the Department of Posts) filed this Original Application seeking the grant of Grade Pay (GP) of Rs. 5400 in Pay Band-2 (PB-2) on a non-functional basis
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The applicant, a direct recruit of the Haryana Forest Service (HFS) since 2002, sought induction into the Indian Forest Service (IFS) under the promotion quota
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The applicant, Pritpal Singh, retired as Assistant Director from the Sports Authority of India on 30.06.2014 upon attaining the age of superannuation
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The applicant, a retired IAS officer (Punjab cadre), superannuated on August 31, 2006.
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The applicant applied for the post of Theatre Assistant/Technician under the Resident of Backward Area (RBA) category pursuant to Advertisement Notification No. 02 of 2019 dated 01.02.2019.
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The applicant, Mohd Saleem Khan, was serving as a Constable (No. 703/IR-23rd) in the Jammu & Kashmir Police
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The applicant, a Deputy Forester in the Kamraj Forest Division, Kupwara, was placed under suspension via Order No. 103 of 2025 dated 16.07.2025 following his arrest by the Central Bureau of Investigation (CBI) on 10.0...
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The applicants (18 in total) are Track Maintainers posted at the Jamalpur Workshop, Bihar. Historically, they and the "Permanent Way" assets were under the administrative control of the Chief Works Manager (CWM), Jama...
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The original applicant, a Helper Khalasi, was absent from duty from 27.02.2009 to 05.10.2010 due to chronic asthma, seeking treatment from an Ayurvedic doctor
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The applicant, a 64-year-old retired employee of the Public Health Engineering Department, challenged PPO No. 1124190614 dated 16/08/2024.
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The applicant, Madan Lal, a 62-year-old retired employee of the Mechanical Irrigation Division (RTIC), challenged PPO No. 1122172449 dated 18/11/2022
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The applicant is the widow of Late Sh. Buti Singh, who served as an Assistant Line Man in the Jal Shakti (PHE) Department and passed away on June 26, 2022
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The applicant joined the National Power Training Institute (NPTI) as a Graphic Artist (an isolated post) on 29.11.1982
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The four applicants initially joined the Northern Railway in 1989 as Skilled Fitters (technical cadre)
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The applicant, an officer transferred to Arunachal Pradesh, originally challenged a disciplinary memorandum dated 27.02.2023 in O.A. No. 681/2024
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The applicant was engaged as a substitute Gramin Dak Sevak (GDS) Mail Carrier/Mail Distributor at the Kusumhi Branch Post Office starting April 1, 2017
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The applicants, consisting of 39 retired or serving Group-A officers (Principals, Assistant Commissioners, and Deputy Commissioners) of Navodaya Vidyalaya Samiti (NVS), filed a joint Original Application (O.A.) before...
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The applicant, a Medical Officer with 65% permanent locomotor disability, is employed under the Directorate General of Health Services (DGHS), GNCTD.
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The applicant, a retired Malaria Inspector from the Municipal Corporation of Delhi (MCD), superannuated on 31.10.2024
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The applicant, a retired Senior Loco Inspector of the Northern Railway, superannuated on 31.10.2025
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The applicant, an employee of the Employees State Insurance Corporation (ESIC), filed a Review Application (RA) seeking to review the Tribunal's final order dated 21.04.2026.
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The applicants, retired employees, challenged an order dated 22.04.2016 which rejected their request to reconsider the withdrawal of higher pay scales (Rs. 5500-9000) originally granted in 2004.
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Applicant No. 1 is an association representing administrative staff in All India Radio (AIR) and Doordarshan; Applicant No. 2 is a Senior Store Keeper/Head Clerk
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The applicant competed in the Combined Graduate Level Examination (CGLE) 2016 for the post of Assistant Audit Officer. While he scored high marks (619 overall), he was awarded zero marks in the Tier-III examination an...
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The eleven applicants, retired Accounts Officers and Accountants from the Cabinet Secretariat (R&AW), challenged the reduction of their Grade Pay.
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The applicant, a retired Group ‘C’ employee (aged 61) of All India Radio, challenged the orders dated 22.01.2018, 23.05.2018, and 26.02.2019/28.03.2019.
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The applicant filed a Contempt Petition (CP No. 64/2024) alleging non-compliance with a common order dated 19.05.2021 passed in OA 536/2021.
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The three applicants were appointed as Postal Assistants in the Bardoli Division between 2018 and 2019
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Two applicants, Sh. Ram Lal (Ex-Mali) and Sh. Bhoja Ram (Ex-Chowkidar), both retired senior citizens, filed an Original Application (O.A.) under Section 19 of the Administrative Tribunals Act, 1985
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The applicants, Indian Defence Estates Service (IDES) officers of the 2004 batch, were selected through the Main List (Tranche-I) of the Civil Services Examination (CSE) 2003. The private respondents were selected thr...
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The 35 applicants applied for Group-D posts under employment notification No. 220/open MKT/RRC 2013 dated 30.12.2013
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The applicant was appointed as a Scientific Officer-B at the National Informatics Centre (NIC) in 1988
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The applicant, a former employee of the Jal Shakti (PHE) Department, was among several petitioners in SWP No. 1507/2010 who challenged a notification forcing compulsory retirement.
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The applicant, a Male Nurse appointed under the National Health Mission (NHM) in 2018, was posted at District Hospital, Budgam
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The applicant was initially engaged as a Daily Wager in the Sericulture Development Department and was subsequently regularized.
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The applicants (23 individuals) challenged the Advertisement Vacancy Notice No. 01/2026 issued by the DSSSB for the post of Grade-II (GNCTDSS)/Assistant Section Officer (Post Code 804/26)
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The applicants, consisting of 49 retired and serving employees of Kendriya Vidyalaya Sangathan (KVS) across various pedagogical and administrative cadres (PRT, TGT, PGT, Principal, etc.), challenged several memorandum...
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The All India Institute of Medical Sciences (AIIMS) advertised six posts for Assistant Dietician on 21.10.2020.
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The five Applicants, employed as Junior Radiographers with the Employees State Insurance Corporation (ESIC), approached the Tribunal seeking to quash an impugned order dated 25.09.2020 which denied them a specific pay...
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The applicant, Vishal, applied for the post of Constable (Executive) Male in the Delhi Police Examination-2023.
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The three applicants were appointed as Assistant Engineers (Civil) in the Employees' State Insurance Corporation (ESIC) around 2012
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The applicant, a Postal Assistant serving as Sub-Postmaster at Malancha Mahinagar Sub Post Office since 2012, faced an annual inspection on 11.11.2014
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The Original Applicants (respondents in this RA) had previously filed OA No. 387/2024 seeking a revision of pay scales effective from 01.01.1996 rather than 21.04.2004.
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The applicant, a candidate for the Combined Higher Secondary Level (CHSL) Exam-2015, challenged the rejection of his candidature.
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The applicant, a 36-year-old candidate for the post of TGT (Social Science) (Post Code 39/21), challenged an order dated 21.04.2023 issued by the Directorate of Education (DoE) rejecting his candidature.
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The official respondents (Review Applicants) filed a Review Application seeking reconsideraton of the judgment passed by the Central Administrative Tribunal (CAT), Principal Bench, in OA No. 4059/2023
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The sixty-five applicants, serving as Inspectors and Superintendents/Appraisers in the Department of Revenue, filed an application under Section 19 of the Administrative Tribunals Act, 1985.
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The applicant, a qualified medical professional in Unani medicine, was appointed as an Assistant Professor in the Department of Amraz-e-Niswan wa Qabalat (Gynaecology & Obstetrics) at the Government Unani Medical Coll...
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The applicant, a person with a 40% "Specific Learning Disability" (SLD), applied for the Civil Services Examination (CSE) 2025 under Notice No. 05/2025-CSP.
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The applicant, a Senior Social Security Assistant at the Hubballi Office of the EPFO, was issued a Charge Memorandum on July 26, 2021, alleging he demanded ₹4,000 and accepted ₹2,000 as a bribe for settling an EPF claim.
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The applicants, a group of sixteen individuals led by Anjali, filed an Original Application (OA) before the Central Administrative Tribunal
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The applicant, a 25-year-old candidate, applied for the post of Head Constable (AWO/TPO) under the EWS category.
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The applicant, Rajesh Kumar, originally joined the Central Industrial Security Force (CISF) and was later permanently absorbed into the National Investigation Agency (NIA) as an Upper Division Clerk on February 17, 2015.
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The applicant, originally a Head Constable (Ministerial) in the Border Security Force (BSF), was absorbed into the National Investigation Agency (NIA) as an Upper Division Clerk on May 15, 2015
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The applicant, Vijay Kumar, was originally a member of the Himachal Pradesh Police before being permanently absorbed into the National Investigation Agency (NIA) on February 9, 2017
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The applicant, while serving as a System Manager at Rasra Head Post Office between 2004 and 2011, was accused of involvement in a large-scale financial fraud involving 152 Recurring Deposit (RD) accounts.
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The applicant, a retired Junior Telecom Officer (JTO) of BSNL, challenged the recovery of ₹1,90,000/- from his retiral benefits.
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The applicant was appointed as Moulder (Skilled) in 1989 at the 509 Army Base Workshop, Agra, and later promoted to Highly Skilled (HS) grade.
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The sixteen applicants, candidates for Level-1 posts under Centralized Employment Notice (CEN) No. 01/2019, challenged their exclusion from provisional part panels and the refusal of appointments by the South Eastern...
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The applicants, belonging to the Persons with Benchmark Disabilities (PwBD) category (specifically "visually impaired"), participated in the recruitment process for Level-1 posts under Centralized Employment Notice (C...
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The applicant, a 24-year-old female candidate belonging to the Visually Impaired (VI) category, challenged the recruitment process for Level-1 posts under Centralized Employment Notice (CEN) No. 01/2019.
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The applicant, a 31-year-old candidate with a visual impairment, applied for Level-1 posts under Centralized Employment Notice (CEN) No. 01/2019
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The applicant is the adopted son of a railway employee who died in harness on 30.08.1997
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The applicants, three retired or soon-to-be-retired employees (a Helper, an ALM, and a Turn Cock) of the Jal Shakti (PHE) Department in District Kathua, approached the Tribunal seeking the fixation of their pensionary...
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The applicant, a 60-year-old retired employee, challenged a communication dated July 3, 2025, issued by the Accountant General (Respondent No. 2), which refused to process his pension case.
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The applicants (10 retired or retiring employees of the Jal Shakti/PHE Department, including Assistant Line Men and Motor Men) filed an Original Application seeking a direction to the respondents to fix their pensiona...
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The applicant, a Senior Auditor in the Indian Audit and Accounts Department (IA), was serving on deputation in the office of Respondent No. 3 (New Delhi) from March 2021.
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The applicant’s father, a railway employee, went missing during service and was subsequently presumed dead
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The 74 applicants, currently serving as Loco Pilot Shunter-II (Pay Level 4) in the DDU Division of East Central Railway, sought a direction for promotion to the post of Loco Pilot Shunter-I (Pay Level 6/Grade Pay 4200...
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The applicants applied for Group D posts under Employment Notice No. NER/RRC/GRP/D/2/10 dated 15.12.2010
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The applicant, a Postal Assistant serving as Incharge of the Computer Processing Centre at Madhubani, was issued a charge sheet in January 2019 under Rule 16 of the CCS (CCA) Rules, 1965.
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The son of Applicant No. 1, Shri Rajo Kumar, died in-harness on 11.12.2014 while working as a Helper in Southern Railway, Chennai.
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The applicants, eight Loco Pilots (Goods/Electrical) in the Sonepur Division of East Central Railway, were promoted from Shunter-II in August 2016
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The applicant, Aman, was appointed as an "Assistant" in the Sports Authority of India (SAI) through a selection process conducted by the Staff Selection Commission (SSC).
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The Petitioner filed a Contempt Petition (CP) alleging willful defiance of the Tribunal's order dated 30.05.2025, which had set aside a memorandum dated 29.11.2024 and directed the Respondents to provide consequential...
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The applicant filed a Contempt Petition alleging wilful disobedience of the Tribunal’s order in O.A. No. 1635/2019. The original O.A. was allowed following a batch of cases (O.A. No. 2756/2019), where similarly situat...
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The applicant, a Senior Hindi Translator in the Income Tax Department since 2001, alleged that the respondents failed to hold timely Departmental Promotion Committees (DPC) for the post of Assistant Director (Official...
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The applicants, retired employees of the Municipal Corporation of Delhi (MCD), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985, seeking the release of withheld service and reti...
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The applicant was appointed as a Gramin Dak Sewak Mail Deliverer (GDSMD) on May 1, 1980, and was later promoted to Multi-Tasking Staff (MTS) on December 10, 2012.
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The applicant was sponsored by the Employment Exchange in 1999 for the post of ED Packer, Kaduapada SO
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The applicant, serving as Scientist 'D' (HG) at the Central Ground Water Board (CGWB) in Bhubaneswar, challenged a transfer order dated 13.03.2024, which moved him to NCR, Bhopal
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The applicant’s father, a Sorting Assistant, died in harness on March 17, 2003
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The applicant was appointed as an Upper Division Clerk (UDC) on an ad hoc basis on 12.08.1986
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The applicant was selected and appointed to a post specifically meant for the Office of the Resident Commissioner, New Delhi, pursuant to Advertisement No. 05 of 2015
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The applicant, Bilal Ahmad, applied for the post of Sub-Inspector in the J&K Police under the RBA category pursuant to Advertisement Notification No. 06 of 2021
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The Original Applicant, late Dr. Rajendra Mishra, was appointed as a Lecturer at the University of Jammu in 1992 and sought promotion to Professor under the Career Advancement Scheme (CAS) effective from 04.08.2009
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The applicant, a Medical Officer, was placed under suspension on 02.11.2024 following an FIR registered under Section 109 of the BNS, 2023, and the Arms Act
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The applicant applied for the post of Election Assistant (Junior Scale), District Cadre Udhampur, under Advertisement Notification No. 01 of 2011.
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The applicant, an Inspector in the Delhi Police, was eligible for promotion to the entry grade of DANIPS for the vacancy year 2024
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The applicant was appointed as a Telephone Operator in 1998.
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The applicants were selected as Assistant Professors (Dogri) in 2016 via Notification No. 02-PSC(DR-S) of 2016
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The applicant was appointed as a Constable in the J&K Police in 2002
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The applicants are Nursing Orderlies in the Jammu & Kashmir Police Department
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The twenty applicants are Class-IV employees of the Public Health Engineering (PHE)/Jal Shakti Department, initially engaged as daily wagers and later regularized.
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The applicant applied for the post of Junior Lab Technician (Health Department, District Cadre Kishtwar) under Notification No. 06 of 2013
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The applicant, an Ex-serviceman and member of the Scheduled Caste (SC) category, applied for the post of General Line Teacher in District Cadre Samba under Advertisement Notice No. 06/2017
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The applicant, Rajeev Chaudhary, was appointed as a Registrar at AIIMS-Rishikesh in Pay Level-12 (Pay Band-3).
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The applicant, a Deputy Surveyor General (Group ‘A’ Gazetted) in the Survey of India, filed an Original Application (OA) under Section 19 of the Administrative Tribunals Act, 1985
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The applicant joined the Department of Posts as a Packer on 17.12.1963
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The applicant was appointed as a Trainee Fitter (Technician Grade-III) on 07.11.2012 on compassionate grounds by the Western Railway, Dahod
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The ninety-eight (98) applicants are industrial employees (Group C & D) working in various technical roles (e.g., Filter General Mechanic, Master Craftsman) within the Military Engineering Services (MES).
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The J Service Selection Board (JKSSRB) issued Advertisement No. 01 of 2013 for the post of Demonstrator, Computer Engineering
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The seven applicants were appointed to the respondent department (Handicrafts) between 1992 and 1996.
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The applicant, an employee under the Central Board of Indirect Taxes & Customs (CBIC), Department of Revenue, filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985.
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The applicant, an employee under the Central Board of Indirect Taxes & Customs (CBIC), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, an Inspector/Superintendent under the Central Board of Indirect Taxes & Customs (CBIC), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985.
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The applicant, an employee under the Central Board of Indirect Taxes & Customs (CBIC), challenged the respondents' decision to grant him upgraded/enhanced pay scales starting from 21.04.2004 instead of 01.01.1996
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The applicant, an Inspector/Superintendent with the Central Board of Indirect Taxes & Customs (CBIC), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985.
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The applicant, a senior citizen and former employee under the Central Board of Indirect Taxes & Customs (CBIC), approached the Tribunal seeking the benefit of upgraded pay scales for the posts of Inspector and Superin...
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The applicant, a PG Master in Environmental Science in the School Education Department of Jammu & Kashmir, approached the Central Administrative Tribunal (CAT) Srinagar Bench
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The applicant’s father, a Department of Telecommunications (DoT) employee, died in harness on 17.10.1999—prior to the formation of Bharat Sanchar Nigam Limited (BSNL) on 01.10.2000
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The applicant, a Gramin Dak Sewak (GDS) since 2014, qualified the Limited Departmental Competitive Examination (LDCE) for the post of Postman on 07.12.2021, ranking 4th in merit.
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The applicant was appointed as an Extra Departmental Mail Peon (EDMP) on 28.10.1999 under the Scheduled Caste (SC) category based on a "Gond" caste certificate issued in 1996
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The applicant is the divorced daughter of late Shri Radharaman Agarwal, a retired employee of the Department of Accountant General, Gwalior.
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The applicants, representing the All India Gramin Dak Sevaks (GDS) Union and individual Branch Postmasters, challenged a letter dated 31.07.2023 issued by the Department of Posts.
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The applicant, a Senior Administrative Grade (SAG) Officer of the Eastern Railway, was prematurely retired in "public interest" via Order dated 09.06.2025 under Rule 1802(a) of the Indian Railway Establishment Code (I...
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The applicant, a Scheduled Caste (SC) candidate from outside Delhi ("outsider SC"), applied for the post of Drawing Teacher (Post Code 17/2010) under Advertisement No. 01/2010.
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The Applicant, aged 57, is currently serving as the Director of the National Power Training Institute (NPTI), Eastern Region, Durgapur
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The applicant, an Assistant Sub-Inspector in the J&K Armed Police with 37 years of service, retired upon superannuation on August 31, 2024
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The Petitioner filed a second Contempt Petition (CP) alleging willful disobedience of the Tribunal’s order dated 11.07.2022 in OA No. 1363/2022, which had directed the respondents to pass a reasoned order on his repre...
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The applicant, a 1995 batch officer of the Indian Defence Accounts Service (IDAS), was considered for promotion to Senior Administrative Grade (SAG) by a Departmental Promotion Committee (DPC) on June 17, 2014.
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The applicant, an Insurance Medical Officer (IMO) Grade I, challenged the rejection of her representations seeking to upgrade her APAR gradings for the years 2012-13 and 2013-14 from 'Good' to 'Very Good'.
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The applicant, a Head Constable (Executive) in the Delhi Police, recovered 69 missing children in a single year while posted at the Anti-Human Trafficking Unit
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The applicant joined as a Dental Surgeon in 1985 and received subsequent promotions until reaching Staff Surgeon (Dental) in 1996
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The applicant was selected for the post of Deputy Central Intelligence Officer (Technical) in the Intelligence Bureau. However, his candidature was cancelled via an impugned order dated 16.06.2025.
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The applicant, Dimple Yadav, applied for the post of Trained Graduate Teacher (TGT)/Primary Teacher in the Kendriya Vidyalaya Sangathan (KVS) Recruitment 2022. Despite securing high marks in the Computer Based Test (C...
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The 23 applicants, serving as Train Managers (Guards) in the North Central Railway, challenged an order dated 21.02.2022 issued by the Railway Board.
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The applicants are the widow and son of Late Goura Chandra Mohanty, an Assistant Post Master who died in a road accident in October 2006
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The applicant, a retired Station Manager of East Central Railway, superannuated on 31.10.2020
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The Applicants, originally recruited as Assistant Loco Pilots (A.L.P.) in other Railway Divisions, joined the Kota Division of West Central Railway on mutual transfer.
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The applicant, an Electrical Technician Gr.II (Power) at SER/CKPD/ROU, was transferred to Electrical/SER/CKPD/DPS on administrative grounds via an order dated 11.03.2026.
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The applicant was appointed as a Telephone Operator in the Municipal Corporation of Delhi (MCD) on 20.02.2006
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The applicant’s father, a Senior Technical (MCM) with Northern Railway, died in harness on May 23, 2003
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The applicant, a Store Assistant at DESIDOC (DRDO), originally filed OA No. 4189/2025 seeking a direction for the respondents to decide on his pending representations regarding his deputation to the Ministry of Extern...
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The three applicants applied for apprenticeship training with the Western Railway under a notification dated 03.05.2016
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The Applicant, a 2009-batch IPS officer, was served a charge-memo on 14.03.2018 for allegedly leveling unsubstantiated allegations against senior AIS officers.
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The three applicants, originally appointed as Trackmen, were promoted to the post of "Mate" between 2014 and 2016.
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The applicant, an Assistant Sub-Inspector (ASI) with the Delhi Police, was issued a Show Cause Notice on 22.03.2006 regarding certain lapses in his conduct while posted at P.S. Mandawali
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The Municipal Corporation of Delhi (MCD) filed a Miscellaneous Application (MA) seeking condonation of a 661-day delay in filing a Review Application (RA) against an order dated 27.02.2024
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The applicant, a Danger Building Worker (DBW) at Ordnance Factory, Badmal, sought retrospective promotion to the post of DBW/Skilled effective from 31.10.2002, the date his juniors were promoted.
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The applicant, serving as Chief Depot Material Superintendent (CDMS) at East Coast Railway (E.Co.Rly.), Mancheswar, was transferred to E.Co.Rly., Angul, via an order dated 14.08.2025
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Sixteen petitioners, primarily retired or serving employees of various government departments in Jammu & Kashmir (including Home and Technical Services), approached the Central Administrative Tribunal (CAT) Srinagar B...
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The applicant, a Leading Fireman appointed in 1980, had his date of birth (DOB) recorded as 22.12.1957 in his service book
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The petitioners, employed as Assistant Stock Men in the Sheep Husbandry Department, were deputed to a summer camp in Bungus Valley in 2015
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The applicant sought appointment and regularization as a Class IV employee following a 1996 High Court direction in SWP No. 1576/88.
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Applicants applied for the post of Constable (Driver) Male in the Delhi Police pursuant to a recruitment notice dated 08.07.2022.
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The applicant, a candidate for the post of Temporary Constable (Executive) in the Delhi Police (2016 Recruitment), challenged the marks awarded by the Staff Selection Commission (SSC) in the written examination held o...
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The applicant, a retired PGT (History) teacher who superannuated on January 31, 2024, challenged the recovery/withholding of ₹4,38,614 from her gratuity
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The applicant, an Assistant Malaria Inspector (AMI) with the Municipal Corporation of Delhi (MCD), superannuated on 31.05.2023.
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The petitioner was appointed as a full-time consolidated worker in the Shopian Forest Division on 29.09.2005.
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The applicant applied for the post of Constable (Driver) in the Delhi Police in 2009. While his batch-mates joined on 01.05.2010, the applicant was initially not selected due to an evaluation error in the written test
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The Petitioner, a retired Assistant Labour Commissioner, filed a Contempt Petition (C.P.) alleging non-compliance with the Tribunal’s order dated 02.05.2024
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The Applicants were appointed as Inspectors in the Central Excise Department, Delhi Zone, on 03.12.1990.
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The applicant, a 1999 batch Indian Statistical Service officer, served on deputation with the Government of Odisha from 2018 to 2020 before returning to a central posting under Respondent No. 1
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The applicants (63 retired Assistant Superintendents and Superintendents of Posts) filed this Original Application (OA) seeking a retrospective pay scale revision to ₹6500-10500 for Inspectors and ₹7450-11500 for Assi...
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The applicant, a Junior Translation Officer (Group ‘B’) at ESIC Hospital, Rohini, Delhi, challenged his transfer order dated 21.04.2026, which moved him to SRO Vadodara, Gujarat
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The applicant worked as a daily wager in the Geology and Mining Department from 1985 to 2000 in various capacities, including geological investigation and watch and ward duties
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The applicant, Ghulam Nabi Shah, is a Meter Reader (Executive) in the Power Development Department (KPDCL) who, after 32 years of service, is currently posted at STD Ganderbal, approximately 70 km from his home in Kan...
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The applicants are a mother (Applicant No. 1) and daughter (Applicant No. 2). Land belonging to Applicant No. 1 was acquired by South Eastern Railway for the Bowaichandi-Arambagh New B.G. Railway Line Project
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Three retired employees (Applicants) of the Jal Shakti (PHE) Department filed an application seeking a refund of amounts recovered from their pensionary benefits and the release of full post-retirement dues based on t...
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The applicants, Pawan Kumar and Subash Singh, were employees of the Jal Shakti (PHE) Department who retired on 31-12-2022 and 30-06-2022, respectively
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The applicant, a 61-year-old retired employee of the PWD (R) Department, challenged Pension Payment Order (PPO) No. 1123176156, which fixed his pension at a rate lower than his last pay drawn.
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The applicant, an officer of the All India Services (now retired) holding the rank of Inspector General of Police (I.G. Modernization), Bihar, was served with a Memorandum of Charge for major penalty disciplinary proc...
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The applicant was initially engaged as a Casual Labour in 1983 and eventually promoted to Sorting Assistant
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The applicant, a Senior Accountant in the Postal Department, was diagnosed with 3rd-stage kidney cancer in March 2018
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The applicant was appointed as PGT (English) on 11.05.1987. Upon completing 12 years of service, she was granted a senior scale of pay (Rs. 7500–12000) effective 11.05.1999
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The applicant, a 54-year-old employee of the Department of Posts, challenged a series of disciplinary actions including a Charge Memorandum dated 24.11.2023 alleging misappropriation of funds and fraudulent billing.
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The applicant, an Assistant Audit Officer, passed the S.O.G.E. departmental examination in May 2007 and was promoted in February 2008.
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The applicant, working as a Beldar in the Najafgarh Zone of the Municipal Corporation of Delhi (MCD), was regularized via an official order dated 14.11.2011
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The applicant applied for a Group-D post under Employment Notice No. 220-E/Open Mkt./RRC/2013 issued by the Railway Recruitment Cell (RRC)
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The applicants, primarily Constables in the Delhi Police, participated in the 2013 combined examination for the post of Sub-Inspector (Executive).
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The petitioners filed a Contempt Petition alleging willful disobedience of the Tribunal's order dated 02.05.2024, which directed the respondents to redraw the seniority list of Inspectors in accordance with K. Meghach...
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The applicants, meritorious sportspersons (MSPs), applied for various Group 'B' teaching and physical education posts advertised by the Delhi Subordinate Services Selection Board (DSSSB) between 2020 and 2022.
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The Applicant, Mohan Paswan, filed a Review Application (R.A.) seeking the review of the Tribunal's order dated 19.02.2026, which had dismissed his Original Application (O.A. 350/01419/2021)
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The applicant, a Group 'C' Railway employee, was allotted Railway Quarter No. 182/4 5, Type-II at Tindel Bagan, Howrah, via an order dated 01.08.2012
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The applicant, an employee of the Northern Railway, was served a major charge sheet on January 31, 2013, for allegedly misbehaving and using un-parliamentary language toward his supervisor, Shri P.K. Harsh
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The eight applicants were initially engaged as Reserved Trained Pool (RTP) Postal Assistants and rendered continuous service for approximately five years
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The applicant, Harish Chandra Saini, was removed from service by the respondent (North East Railway) via an order dated 06.02.2002
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The three applicants, formerly Loco Pilots (Mail/Goods) in the North Central Railway, were declared medically unfit (A-1 category) for running duties and subsequently de-categorized.
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The applicant, Mukesh Kumar, was appointed as an Assistant Station Master in 2002 and later granted Level-8 pay scale under the MACP Scheme in 2024.
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The applicant, a Loco Pilot (Shunter-II) in the East Central Railway, was removed from service via an impugned order dated 08.04.2026.
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The applicant’s mother, a Master in the Education Department, died in harness on August 8, 2011
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The applicant applied for the post of Supervisor in the Social Welfare Department (District Cadre Rajouri) under the RBA category pursuant to a 2013 advertisement.
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The applicants, possessing Master’s Degrees in Physical Education, applied for the post of Lecturer Physical Education pursuant to Advertisement Notification No. 09-PSC(DR-P) of 2014 dated 20.03.2014
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The applicant, Romit Kumar, an outstanding sportsperson (Silver Medalist, 16th Senior National Wushu Championship), applied for appointment under the Jammu and Kashmir Appointment of Outstanding Sports Persons Rules,...
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The applicant, a Senior Section Engineer (Loco) in Group ‘C’ at Sahibganj (Malda Division), challenged his transfer order dated 14.11.2025 and relieving order dated 18.11.2025.
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The seven applicants, all Scientists, challenged orders dated 12.05.2020 and 28.12.2020 passed by the Ministry of Health & Family Welfare, which denied them in-situ promotion from Scientist Level S-IV to S-V.
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The applicant, a Constable in the Delhi Police, was subjected to a Disciplinary Inquiry vide order dated 04.08.2014 following his involvement in FIR No. 39/2014 under Sections 323, 452, 307, 506, 34 of the IPC and Sec...
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The applicant, a Fireman appointed in 2006, challenged a transfer/redeployment order dated 27.05.2023 and a subsequent order dated 18.07.2023 rejecting his request for retention at his current station in Delhi.
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The applicant was appointed as a Lab Technician on a casual basis at AIIMS on May 5, 2003.
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The petitioners filed a Contempt Petition (C.P.) alleging non-compliance with the Tribunal’s order dated 19.12.2023, which directed the respondents to convene a Departmental Promotion Committee (DPC) and grant promoti...
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The applicant, Smt. Guddi Rani, was appointed as a temporary Postal Assistant on January 7, 1997, and was later promoted to the LSG cadre on February 18, 2019.
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The applicant, Shri Anand Kumar, is currently serving as an Inspector (Group ‘B’) within the Income Tax Department under the Ministry of Finance
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The applicant, a 39-year-old suffering from a locomotor disability (amputation of left thumb, index, and middle fingers), applied for the post of Craft Instructor (Welder) under the UR–PwD (Multiple Disability/MD) cat...
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The review applicants (original applicants in O.A. No. 1446/2016) filed a Review Application under Section 22(3)(f) of the Administrative Tribunals Act, 1985, seeking to review the Tribunal's order dated 12.03.2026
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The applicant, an OBC candidate, applied for the post of Administrative Officer/Zonal Revenue Officer in the Delhi Jal Board (Post Code 67/12).
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The applicant, a 19-year-old candidate for the post of Gramin Dak Sevak (GDS), challenged an order dated 24.03.2023 rejecting his candidature during document verification.
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The applicants, candidates for Selection Posts, submitted online applications to the Staff Selection Commission (SSC).
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The applicant, a Chief Medical Officer (SAG) in the Municipal Corporation of Delhi (MCD), challenged the appointment of his juniors to the administrative post of CMO (Admn), alleging discrimination and violation of Ar...
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The applicant worked as a part-time Sweeper (Safai Karmchari) at Govt. Girls Senior Secondary School since December 1997
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The applicant was selected for the post of Fire Operator (Post Code 18/19) in the Delhi Fire Service under the SC category after clearing all competitive stages
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The Petitioner filed a Contempt Petition alleging willful disobedience of the Tribunal's order dated 20.01.2025.
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The applicant participated in the Combined Higher Secondary Level (CHSLE) Examination, 2017, scoring 227.5 marks in the OBC category.
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The petitioner, a Daffadar (Group ‘C’) in the Survey of India, filed a Contempt Petition alleging willful disobedience of the Tribunal’s order dated 19.04.2023.
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The applicant participated in a computer-based test (CBT) on 21.11.2025 for Post Code 47/24.
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The applicant applied for the post of Constable (Female) in the Delhi Police under the Economically Weaker Section (EWS) category pursuant to an advertisement dated 01.09.2023.
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The applicant, whose father was a deceased Delhi Police official, sought appointment as a Constable (Executive) on compassionate grounds
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The applicant was offered the post of Research Officer (Unani) on 12.07.2024 by Respondent No. 2 (CCRUM) with a posting in Chennai
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The applicants were candidates for the post of Constable (Executive) in the Delhi Police who successfully cleared the competitive examination and physical tests.
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The applicant qualified for the post of Assistant in the Central Secretariat Service (CSS) through the Combined Graduate Level Examination (CGLE) 2011 and joined on November 02, 2012.
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The applicant, a 24-year-old candidate for the post of Constable (Executive) in the Delhi Police, challenged her disqualification from the recruitment process following a medical report dated 24.01.2024
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The applicants (15 individuals) participated in a recruitment process initiated by the Central Board of Secondary Education (CBSE) for Group ‘A’ posts, including Assistant Secretary (Academics, Skill Education, and Tr...
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The applicant was provisionally selected for the post of Constable (Executive) in the Delhi Police.
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The applicant, a Group A officer in the Income Tax Department, sought the setting aside of Departmental Promotion Committee (DPC) minutes dated 22.02.2017 and 27.10.2017 that assessed him as "Unfit" for the grade of C...
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The applicant was appointed as a Stenographer Grade-II in 2009 through the Staff Selection Commission.
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The applicant was appointed as a Sub Area Organizer (SAO) via direct recruitment on July 28, 1994, against a vacancy from the year 1991-92
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The applicant, a Chief Administrative Officer (Sr. Grade) at ICAR, challenged the promotion of Respondent No. 3 to the ranks of Director and subsequently Joint Secretary.
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The applicants are six ex-servicemen (PBORs) who retired from the Indian Air Force prior to 01.01.2006 and were re-employed in civilian posts at the Ordnance Factory, Kanpur between 2006 and 2007.
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The applicant applied for the post of Warder (Male) (Post Code 62/15) in the Prison Department, GNCTD, and was provisionally selected after clearing the physical and written exams.
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The applicant applied for the post of Scientific/Technical Assistant-A under NIELIT and secured a qualifying score of 111.20791
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The applicant applied for the post of Constable (GD) under the Economically Weaker Section (EWS) category for the Jammu & Kashmir (Militancy Affected Area).
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The Applicants were candidates for the posts of Scientist ‘C’ and Scientist ‘D’ under Advertisement No. NIELIT/NIC/2022/2 dated 20.10.2022
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The applicant, an Inspector in the Delhi Police, challenged a "Censure" punishment order dated 06.08.2014 and an appellate order dated 06.04.2016.
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The applicants, belonging to the subordinate engineering cadre of All India Radio and Doordarshan (EAs, SEAs, and AEs), were granted the 1st financial upgradation under the Assured Career Progression (ACP) Scheme in t...
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The applicant, an Orthopedically Handicapped (OH) candidate, applied for the post of TGT (English) (Female) under Post Code 51/21
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The applicant, an Additional Commissioner of Income Tax, challenged a minor penalty order dated 16.01.2023, which withheld his next increment for a specific period without cumulative effect.
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The applicants, belonging to the SC category, applied for the post of Supervisor Grade II (Female), Post Code 212/14, and qualified the written examination held on 05.03.2017
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The applicant applied for the posts of Youth Assistant Grade-I and II under Phase-X/2022 Selection Posts. Her candidature was rejected via a list dated 13.11.2024 because she failed to provide detailed work experience...
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The applicant applied for the post of Special Educator (Primary) under Post Code 32/21 following an advertisement dated 04.03.2021
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The applicant, an LDC appointed in 1996, sought promotion to the post of Upper Division Clerk (UDC) effective from 01.04.2013
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The original applicant, Satadru Sekhar Pahari, filed O.A. 1758/2015 challenging his suspension and subsequent dismissal from postal service dated 22/01/2016.
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The applicant was initially appointed as a Tax Assistant in the Bhopal Region and successfully passed the Ministerial Staff Examination in 2010
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The applicants are 40 retired or serving employees of the Kendriya Vidyalaya Sangathan (KVS), including Vice-Principals, Teachers, and Administrative staff.
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The applicant, a Major in the Indian Army (Respondent Nos. 3 & 4), was selected for deputation to the post of Under Secretary with the Press Council of India (Respondent No. 2) via a memorandum dated 16.08.2024.
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The four applicants are Auxiliary Nurse Midwives (ANMs) working on a contractual basis for the Government of NCT of Delhi for approximately 15–18 years.
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The applicant, Neetu Yadav, applied for the post of Domestic Science Teacher (Post Code 40/22) under Advertisement No. 08/2022
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The applicants, consisting of 61 retired employees (teachers, principals, and administrative staff) of Kendriya Vidyalaya Sangathan (KVS), filed a Contempt Petition alleging non-compliance with orders passed in O.A. N...
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The applicant participated in the 2012 recruitment for Sub-Inspector (Executive) in Delhi Police conducted by the Staff Selection Commission (SSC), securing 297.50 marks
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The applicant, joined as a Group ‘C’ employee in 1981, was dismissed in 2000 for unauthorized absence, later reinstated in 2002, but dismissed again on 26.09.2005 for the same reason.
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The applicant, a Head Constable in the Delhi Police, was subjected to a Departmental Enquiry (DE) following a 2010 sting operation alleging he accepted a bribe of ₹1000/- for illegal soil extraction
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Eleven applicants approached the Tribunal seeking to quash the final select list and cut-off marks for the post of Special Educator (Primary) in the Municipal Corporation of Delhi (MCD), Post Code 32/21.
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The applicant, a 26-year-old belonging to the 'Lohara' community in Bihar, applied for the post of Multi-Tasking (Non-Technical) Staff in 2016
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The applicant, an Assistant Superintendent of Posts (HQ) in Nagaland, was served a Charge Memorandum dated 15.09.2023 under Rule 14 of the CCS (CCA) Rules, 1965
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The Petitioner, a widow of a deceased Prasar Bharati employee, originally filed a Writ Petition [W.P. (C) No. 1227/2025] before the Delhi High Court.
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The applicant was employed as a contractual Conductor with the Delhi Transport Corporation (DTC) from December 24, 2019, until January 5, 2022
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The applicant, a Junior Engineer in the Rural Engineering Wing (REW) Kargil, was posted in the Zanskar Sub-Division, a remote and difficult area, where she also held the additional charge of Assistant Engineer
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The applicant, a Public Prosecutor in North Central Railway, filed a Contempt Petition under Section 17 of the Administrative Tribunals Act, 1985.
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