TRMONTHLY TRIBUNAL ARCHIVE
Read 1084 LawLens analyses of Central Administrative Tribunal decisions published in April 2026, covering key rulings, legal principles and case law.
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The applicant applied for the post of Assistant Loco Pilot (ALP) under Centralized Employment Notice (CEN) No. 01/2018
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The applicant, a semi-skilled labourer at the Small Arms Factory, Kanpur, married his first wife in 1987. After she allegedly deserted him in 1988, he filed for restitution of conjugal rights but subsequently withdrew...
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Procedurally, he was first punished on 19.04.2017 with a one-year stoppage of increment for unauthorized absence
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The five applicants are adopted sons of landowners whose proprietary lands were acquired by the Northern Railway (Respondents) for the USBRL Project
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The applicant, a Master in the School Education Department (parent department) aged 57, was serving on deputation as an Assistant Warden in the Tribal Affairs Department
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The 41 applicants, working as RReT (Regularized Rehbar-e-Taleem) Teachers in District Leh, challenged Order No. Esstt-1/34731-86 dated 03-03-2026 issued by the Chief Education Officer, Leh
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The original applicant, Late Ram Krishna Mandal, was a Deputy Station Superintendent in the Eastern Railway who superannuated on 31.12.2022 after 39 years of service
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The applicant joined the East Central Railway as a Goods Guard on 04.01.1982
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The applicant, Aryan, applied for the post of Multi-Tasking (Non-Technical) Staff and Havaldar (CBIC CBN) Examination, 2022 conducted by the Staff Selection Commission (SSC).
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The applicant, Sachin, applied for the post of Constable (Driver) in the Delhi Police and truthfully disclosed his involvement in a criminal case (FIR No. 624/2016 under Sections 294, 323, and 506 IPC)
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The Applicant, a Hydrogeologist at the Central Ground Water Board (CGWB) in Kolkata, challenged a transfer order dated 01.04.2026 which directed her relocation to Shillong
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The applicant, a Railway Mail Service employee, was transferred from Prayagraj to Mughalsarai on 01.12.2008
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The applicant joined the Respondents as a Khalasi on 07.12.1974 and was removed from service following disciplinary proceedings on 24.11.1992
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The applicant, a retired Accounts Officer from Bharat Sanchar Nigam Limited (BSNL), was granted voluntary retirement on 31.01.2020.
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The applicant, Sareer Ahmad, was ranked at Serial No. 5 in a selection list dated 15.10.2012.
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The applicant, a General Line Teacher, was deputed to the Jammu and Kashmir Academy of Art, Culture and Languages (Respondent No. 3) in November 2023.
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The applicant was appointed as a Teacher on December 7, 1998, and later promoted to the post of Master on substantive basis via an order dated April 23, 2013, which granted notional benefits from the date of the order...
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The applicants, a Constable and a Head Constable of the Delhi Police, were charged with facilitating the immigration clearance of five Nepali girls using forged documents at IGI Airport in November 2011.
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The applicant, a Constable in the Delhi Police appointed in 2009, was implicated in FIR No. 296/2021 for attempted robbery.
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The respondents issued a recruitment notification for Junior Engineer (Civil) posts in NDMC (Post Code 64/13) and Delhi Jal Board (Post Code 66/13).
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The 26 applicants applied for the post of Telecom Technical Assistant (TTA) pursuant to an advertisement dated 22.07.2000 issued by the Department of Telecommunications (DoT).
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The applicant, Sh. Balbir Singh (a Group ‘C’ employee), retired as a Senior Section Engineer on July 31, 2022.
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The applicant, a Group 'C' employee, retired as a Postal Assistant on 30.09.2012
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The husband of Applicant No. 1, Prem Narayan, was appointed to the North Central Railway in 1977.
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The applicant was engaged as a casual labourer in 1996.
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The applicant, Mohammad Ayoub Malik, was appointed in 1985 and served until his retirement in 2024.
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The applicant (respondent in MA) was promoted to Head Assistant in 2023 based on a finalized seniority list
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The petitioners, 22 contractual employees of the National Technical Research Organisation (NTRO), filed a Contempt Petition (CP) alleging willful defiance of the Tribunal’s order dated 07.03.2025.
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The applicant, a retired Central Government employee, was retrospectively promoted to the post of Hindi Officer w.e.f. 29.10.2002 following protracted litigation that ended in the Supreme Court.
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The Review Applicants (Union of India) filed a review application against a prior order, accompanied by a delay condonation application (MA No. 2927/2025)
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Twelve applicants, serving under the Directorate of Education, GNCT of Delhi, filed this Original Application to challenge an order dated 24.02.2026 that excluded them from promotion to the post of Post Graduate Teach...
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The applicant, a Loco Pilot (Goods) with Northern Railway, was served a minor penalty charge sheet on April 15, 2015, alleging he caused a 50-minute train detention.
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The petitioner, a PGT (Computer Science) with over 24 years of service at Navodaya Vidyalaya Samiti (NVS), filed OA No. 1437/2025 seeking regularization
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The applicant, a Postal Assistant at Barpeta Head Post Office, was placed under suspension on 21.07.2011 following a criminal investigation regarding the alleged acceptance of illegal gratification
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The applicant, initially appointed as GDS ABPM in 2012, was serving as a Branch Postmaster at Hundimala BO since June 2024, a post he obtained on health grounds.
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The applicant, a Group ‘A’ Indian Revenue Service officer serving as Commissioner (Appeals), CGST CX, submitted a statutory three-month notice for Voluntary Retirement (VRS) on January 28, 2026, intended to take effec...
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The applicant, a Postal Assistant at Midnapore Head Post Office, was issued a charge sheet on January 30, 2002, for financial irregularities and misappropriation
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Applicant No. 1, a Gateman in the Engineering Department of Eastern Railway, applied for voluntary retirement under the Liberalized Active Retirement Scheme for Guaranteed Employment for Safety Staff (LARSGESS) on 22....
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The applicant, a PP at Bharuch, Western Railway, suffered compound fractures in a 2005 accident
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Twelve applicants, all employed as Chowkidars by the Municipal Corporation of Delhi (MCD), approached the Tribunal seeking regularization of their services and consequential benefits
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The applicants are contractual APHI/vaccinators working across various zones (Keshavpuram, Rohini, City SP) of the Municipal Corporation of Delhi (MCD).
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The applicants (43 nursing/medical staff) are employees at the Central Hospital, South Eastern Railway, Garden Reach
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The applicant, a retired Sub-Divisional Engineer (Civil) from BSNL, sought the release of monetary dues (DNI) for the years 2010–2013
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The applicants, Group-B officers in the respondent departments, were granted a second financial upgradation in the Grade Pay (GP) of Rs. 4,800/-.
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The applicants (1–7) were appointed as Sepoys between 1993 and 2005
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The applicant, a Physical Education Teacher at Jawahar Navodaya Vidyalaya (JNV) Meja, Allahabad, was placed under suspension on 02.06.2020 following a student dispute
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The applicant, a 58-year-old employee of the Employee State Insurance Corporation (ESIC), was transferred from RO-Rajendra Place, Delhi, to RO-Jammu via Office Order No. 54 of 2026 dated 10.04.2026
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The applicants (Sanjay Singh Negi, Smt. Neelam Bist Lal, and Amit Singh) are children of deceased employees of the Ordnance Factory who died in service between 2001 and 2003.
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The applicants, numbering 147 employees (presently serving or retired) of the Military Engineer Services (MES) under the Garrison Engineer Dehradun, filed an Original Application (OA) seeking the release of Cycle (Mai...
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The applicant was appointed as a Cameraman Grade-II on an ad-hoc basis at Doordarshan Kendra, Bengaluru, on March 11, 1993, following a departmental selection process necessitated by an acute shortage of staff
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The applicants are Social Security Officers (SSOs) working at ESIC Super Specialty Hospital and ESIC Medical College Hospital in Sanathnagar, Hyderabad
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The applicant, Late S. K. Sharma, a Deputy Manager at Bharat Pumps and Compressors Ltd. (BPCL), retired on January 31, 1998.
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The applicant was engaged as a substitute Telephone-Attendant-Cum-Dak-Khalasi (TADK) on November 10, 2009, under the Chief Medical Superintendent (CMS), Varanasi
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The applicants, three Junior Technical Officers under the Directorate General of Quality Assurance (DGQA), were originally issued rotational transfer orders on 16.05.2018.
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The applicant, originally appointed as a Constable in the Railway Protection Force (RPF) in 2007, was medically decategorized in November 2024 and subsequently absorbed into the ministerial cadre as a Junior Clerk.
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The applicant, a Postman at Mota Varachha, Surat, was subjected to disciplinary proceedings under Rule 14 of the CCS (CCA) Rules, 1965, following a Panchnama dated 04.10.2010 that revealed approximately 10,000 ordinar...
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The applicant, a Class-III employee, retired from the PHE Mechanical North Division, Jammu, after being granted higher pay scale benefits under SRO-149 of 1973
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Seven applicants, employed within the Power Development Department of Jammu & Kashmir, filed a joint Original Application (O.A.) seeking the grant of pay scale benefits under SRO 149 of 1973.
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The applicant, a Medical Officer with the Employees' State Insurance Corporation (ESIC) since 2010, was posted as Medical Vigilance Officer (MVO) at the Regional Office, Jammu, on 01.03.2024 while completing study leave
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The applicants, the daughter (Applicant No. 1) and widow (Applicant No. 2) of Late Shri Ajay Manhas, a teacher who died in harness on 13.04.2016
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The applicant, an Engineering Graduate (B.Tech), is the son of Late Smt. Sushma Devi, a Master Grade Teacher who died in harness during the COVID-19 pandemic
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The applicants filed a Review Application (RA) seeking to set aside the Tribunal’s judgment dated 15.09.2025.
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The applicant, a Traveling Ticket Examiner (TTE), was subjected to departmental proceedings under Rule 9 of the Railway Servants (Discipline Appeal) Rules, 1968, for failing to allot a berth after issuing an Excess Fa...
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The applicant, a retired postal employee, filed a Review Application (RA) against the Tribunal's order dated 06.08.2019, which had dismissed his original application (OA).
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The applicant was initially appointed as a Trade Apprentice/MTS Fitter on 13.08.1970.
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The applicant, a Group 'D' Record Sorter in the East Central Railway, retired on July 31, 2018
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The petitioners (thirteen retired Group 'A' officers, including Assistant Commissioners and Superintendents) filed a Contempt Petition (C.P. No. 61/2024) against the Secretary of the Ministry of Finance, the Chairman...
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The original applicant, Kamal Kumar Sharma (now represented by his legal heirs), joined service in 1974 and was absorbed into MTNL
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The applicant, an Assistant Manager at MTNL, alleged that following a complaint against his controlling officer, he was punitively transferred and subsequently harassed, physically evicted from his office, and barred...
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The applicant, appointed as a Beldar in 1981 and later a Vehicle Driver in 1996, retired from the Delhi Jal Board (DJB) on 30.06.2022.
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The applicant, a Music Teacher (PRT Music) originally posted at KV Sirsa, Haryana since 2007, sought a transfer to Chandigarh or nearby stations on medical grounds, citing Lymphonode Tuberculosis and incurable Crohn's...
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The applicants sought either the conduct of a Limited Departmental Competitive Examination (LDCE) for the post of Junior Engineer (Civil/Electrical) or the regularization of their current ad-hoc appointments to said p...
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The applicants were appointed as Assistant Section Officers (ASOs) in the Central Secretariat Service (CSS). With departmental permission, they appeared for other examinations and were selected for different posts (e....
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The four applicants, serving as Khallasis in the CPWD, sought reclassification into the "Highly Skilled" category from the dates they respectively passed their trade tests (ranging from 1996 to 2001)
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The applicant, an Assistant in the Military Engineer Services (MES), filed an Original Application (O.A.) challenging an order dated 11.08.2025.
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The applicant, a retired Class-IV employee (ITI trained Helper), was regularized in 1995 and granted a higher pay scale under SRO-149 of 1973.
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The applicant retired as a Senior Sectional Engineer (SSE) from the East Central Railway on 31.07.2007
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The applicant, an unmarried woman serving as an official in the Office of the Controller General of Patents, Designs and Trade Marks (CGPDTM), challenged a transfer order dated 08.12.2025, moving her from Delhi to Che...
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The applicant applied for the post of Junior System Engineer (RBA category) under the Prime Minister’s Package for Kashmiri Migrants pursuant to Advertisement No. 04 of 2017
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The applicant, a B.Tech graduate under the RBA category, applied for the post of Assistant Engineer (Civil) under three J&K Public Service Commission (PSC) notifications issued between 2013 and 2015
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The petitioner, an Assistant Sub-Inspector in the J&K Police, was transferred from Kathua to Rajouri on 09.07.2014
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The five applicants are graduates and certified "outstanding sports persons" under the Jammu and Kashmir (Appointment of Outstanding Sports Persons) Rules, 1998.
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The applicant, a resident of Rajouri, donated land measuring 03 kanals to the Police Department in 2007 for the construction of a Police Post.
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The applicant applied for the post of Constable in the 02 Border Battalion, J&K Police, under the ALC/IB category pursuant to a 2019 advertisement.
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The applicant, a member of the Indian Defence Estates Service (IDES), was placed under suspension on 30.09.2011
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The applicant, an officer of the Indian Defence Estates Service (IDES), was promoted in-situ to the Junior Administrative Grade (JAG) notionally effective from 15.02.2010.
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The applicants are retired Senior Section Engineers (Group 'C' employees) formerly employed with the North Central Railway
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The petitioner was appointed as an Apprentice Field-cum-Laboratory Assistant at SKUAST-Jammu under SRO-43 of 1994 (compassionate appointment) on April 23, 2013
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The applicants were initially appointed as Mazdoors (Unskilled).
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The applicants, employees of the Agriculture Production Department (some appointed as Mali, others on compassionate grounds), acquired B.Sc. (Hons.) Agriculture degrees from SKUAST-Jammu during their service
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The applicant, an Office Superintendent, was charged with negligence and disregarding procedures in the initiation of an office note dated 12.05.2010 regarding the 3rd MACP financial upgradation of an employee
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The applicant, an Assistant Station Master appointed in 2001, challenged the suitability list dated 25.02.2015 and the promotion order dated 26.02.2015 regarding the post of Chief Controller
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The applicant is the son of Late Shri Mohan Lal Kuril, who died in harness while working as a Mail Man on 01.11.2008
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The applicant is the widow of Late Durga Prasad Patel, an Examiner (High Skilled) at Ordnance Factory Khamaria, who died following a fatal accident while performing duties on 29.04.2011
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The applicant, B. Nagmohan Rao, claimed to be the adopted son of late B. Rajkumari, a Railway employee who died in service on 21.08.2008.
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The applicant was appointed as a "Tent Mender (Skilled)" in the pay scale of PB-1 (Rs. 5200-20200 + GP 1900) on September 17, 2014, following a public advertisement.
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The applicants, working as Chief Nursing Superintendents in the West Central Railway, were initially appointed as Staff Nurses between 1990 and 1994.
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The applicant, a student with a 40% temporary disability (low vision), applied for the post of Gramin Dak Sevak (GDS) under the 2023 "Special Drive" notification
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The applicant, initially appointed on 03.09.1982, retired as a TMM from the Central Ordnance Depot, Jabalpur, on 30.06.2021.
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The applicant was engaged by the CPWD as a Beldar on a "Hand Receipt" basis in 1990 and subsequently served as a plumber
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The applicants were appointed as Reserve Trained Pool (RTP) Postal Assistants in the Department of Posts.
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The applicant, a retired Deputy Director (Planning), retired on April 30, 2021.
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Six applicants, employed in various capacities (Assistant Accounts Officer, Postal Assistant, etc.) within the Department of Posts, Karnataka Circle, filed an application under Section 19 of the Administrative Tribuna...
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The four applicants, serving in various capacities (LSG SPM and Postal Assistant) within the Mysore Division of the Department of Posts, challenged an impugned reply dated 11.03.2022.
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The applicant, a 62-year-old retired employee of the Public Works Department (PWD), challenged a communication dated 25.04.2023.
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The applicant, a General Line Teacher appointed in 2000 as a Rehbar-e-Taleem (ReT) teacher, was regularized in 2005 after his qualification (Mahir Urdu from Jamia Urdu Kashmir) was verified as equivalent to 10+2
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The applicant, originally appointed as a Helper in 1984, was promoted to Assistant Lineman in 2014 and Lineman in 2018.
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The applicants were recruited as Postal/Sorting Assistants following a recruitment notification published in the Samyukta Karnataka newspaper on 01.03.2004
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The applicants (14 individuals) filed an Original Application (OA) before the Central Administrative Tribunal (CAT) against the Staff Selection Commission (SSC), the Ministry of Personnel, and the Delhi Police.
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The applicant, an Assistant Accounts Officer (AAO) at the Delhi Development Authority (DDA), was selected via direct recruitment by the UPSC for the post of Assistant Director (Cost) in the Indian Cost Accounts Servic...
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The applicant, a Junior Engineer (Civil) in the Municipal Corporation of Delhi, was issued a charge memorandum on 19.10.2007 alleging execution irregularities and lack of quality control supervision for drain improvem...
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The applicant, a retired Group-C Technician Grade-I from the Eastern Railway’s Kanchrapara Workshop, retired on April 30, 2013.
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The applicant, a retired Deputy Controller of Communication Accounts, challenged a promotion order dated 29.04.2015.
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The applicants were appointed on compassionate grounds by Bharat Sanchar Nigam Limited (BSNL) as nominees of employees who died in harness while serving in the Department of Telecommunications (DoT) prior to BSNL's fo...
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The applicant, a retired Assistant Commissioner of Income Tax, superannuated on 30.09.2019
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The 68 applicants, serving as Sub-Inspectors (Executive) in the Delhi Police since 2010, challenged the respondents' failure to consider them for promotion to the rank of Inspector (Executive) under the "Functional Ra...
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The applicant, working as a Beldar in the Narela Zone of the Municipal Corporation of Delhi (MCD), was subjected to a departmental inquiry for allegedly accepting a bribe of ₹4,000 in 2009 to permit unauthorized const...
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The applicant, a Gramin Dak Sevak (GDS) Branch Postmaster since 1988, was granted leave without pay until 30.06.2016.
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The applicants are Constables in the Chandigarh Police, recruited between 2005 and 2009.
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The applicant, Sushil Kumar, joined the respondent department as an Inspector on 06.12.2002 and retired as a Superintendent on 31.03.2023.
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The applicants were engaged as part-time workers (Safai Karamchari and Watermen) by the Railway Mail Service (RMS), Department of Posts, on various dates in 1999
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The deceased employee, Shri Arjun Sah, an employee of the Income Tax Department, died in harness on January 23, 2018
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The applicant, a GDS Packer/MC at Swargadwara Sub Post Office, was accused of sexual harassment by a lady colleague in March 2018
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The applicant was appointed as GDSMC on June 30, 2015, under the Scheduled Tribe (ST) category (Caste: "Koli")
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The applicant was substantively appointed as a teacher in the School Education Department and retired on 30-04-2024
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The applicant was initially appointed as a Junior Resident on a tenure basis at SKIMS in 1985
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The applicant, a TGT (English) at Jawahar Navodaya Vidyalaya (NVS), joined as a Principal in a UP Government school on 10.10.2009 after obtaining prior permission
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The three applicants, Smt. Ramya U., N.R. Vishweshwara Prasad, and Ayesha M., are employees of the Department of Posts serving in the Chikkamagaluru Division
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The applicant, an Unreserved category candidate, applied for the post of TGT (Hindi) under Post Codes 109/2012 and 07/2013
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The Review Applicants (20 Junior Radiographers) sought a review of the Tribunal's order dated 13.02.2026.
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The applicant, a PGT (Hindi) at PM SHRI K.V. BSF Camp, Chhawla, New Delhi, joined his present station on 05.08.2023
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The applicants’ parents’ land was acquired by the Railways for the Rewa-Sidhi-Singrauli broad gauge line, with a compensation award passed on July 25, 2017
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The applicants, working as Senior Section Engineers (C&W) in the Western Railway, challenged an order dated 16.06.2023. This order implemented an upgradation of pay structure to Grade Pay Rs. 4800/- from Rs. 4600/-.
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The applicant, a Section Supervisor at the Employees’ Provident Fund Organisation (EPFO) in Indore, challenged her transfer and relieving orders dated April 2 and April 7, 2025, which posted her to Gwalior (600 kms aw...
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The applicant, a retired Principal of a Government Degree College, was appointed as a Lecturer in 1978 and retired on 31.12.2006 after 28 years and 7 months of service
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The applicant, a candidate for the post of Head Constable (Ministerial) 2022 in the Delhi Police, disclosed his involvement in FIR No. 773/2014 under Sections 308/323/34 IPC
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The applicants filed an Original Application (OA) in 2013 against the Ministry of Railways.
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The applicant, an employee at the Office of the Controller General of Patents, Designs and Trade Marks (CGPDTM) in Delhi, challenged a transfer order dated 09.01.2026, which relocated him to Kolkata.
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The applicant, an employee of the Office of the Controller General of Patents, Designs and Trade Marks (CGPDTM), challenged a transfer order dated 09.01.2026, which directed his relocation from Delhi to Kolkata
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The applicants’ lands were acquired by the West Central Railway for the construction of a railway line
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The applicant’s husband, a Senior Loco Inspector (Class III employee) with the Railways, took voluntary retirement in 1997 and received a pension until his death on October 25, 2003
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The applicant, Smt. Laxmi Bai, claims to be the widowed daughter of late Shri Dulichand, a former employee of the respondent department
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The thirteen applicants were initially appointed as Fireman Grade-II in 1982 and promoted to Fireman Grade-I in 1991.
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The applicant, a Class-IV employee of the West Central Railway, retired on 31.08.2017 based on a recorded date of birth of 14.08.1957
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The applicant, serving as Superintendent of Post Offices, filed this Original Application (OA) seeking to set aside a revised notification dated 27.05.2011.
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The applicants, employees of the Western Railways and their respective wards, filed four Original Applications (OAs) seeking appointment for the wards under the Liberalized Active Retirement Scheme for Guaranteed Empl...
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The applicants (Tower Wagon Drivers in the Bilaspur Division of South East Central Railway) challenged their pay scale, asserting they should receive a Grade Pay of Rs. 4,200/- instead of the Rs. 2,800/- currently all...
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The applicant’s father, a Postal Assistant, died in harness on 30.04.2002
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The Railways acquired land (Khasra No. 296/2) for the Chhindwara-Nainpur-Mandla project. The land was originally ancestral property recorded in the name of Respondent No. 5 (Ramesh Kumar Jain), the applicant’s father-...
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The applicant’s mother-in-law owned land (Khasara No. 65/2) in Village Madna, which was acquired by the Railways for a project.
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The seven applicants were appointed as drivers in the Health and Medical Education Department of Jammu Kashmir following Advertisement Notification No. 01 of 2008.
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The applicant, an SC category employee appointed in 1977, served as an officiating Junior Accounts Officer (JAO) from 2006
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The controversy involves a dispute over seniority and promotion to the post of Assistant Personnel Officer (APO) under a 70% quota
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The applicant, an Income Tax Officer (ITO), was issued a Memorandum of Charges on 08.04.2021 under Rule 14 of the CCS (CCA) Rules, 1965.
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The applicant, a PGT (Biology) at Jawahar Navodaya Vidyalaya (JNV), Sonitpur, was accused of moral turpitude involves alleged immoral sexual behavior toward a Class-VIII girl student in March 2019
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The applicant, holding a B.Com degree and a Diploma in Music from Raja Mansingh Tomar Music Arts University, applied for the post of Primary Teacher (Music) under Advt. No. 15/2022.
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The applicant, a retired Librarian (Group-C) from Kendriya Vidyalaya Sangathan (KVS), retired on 30.04.2014.
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The applicant was appointed as an Auditor under the sports quota in 2014 and promoted to Senior Auditor in 2017
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147 petitioners, primarily Group 'C' employees (Electricians, FGM, Mates, etc.) working under the Commander Works Engineer (Air Force) at various stations like Tughlakabad, Palam, and Subroto Park, filed a Contempt Pe...
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The applicant, Chandan Ghosh, filed an Original Application (O.A. 350/01361/2021) challenging a departmental charge sheet dated January 12, 2021, and a decision regarding a bias petition against the Enquiry Officer.
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The applicant, a Senior Section Engineer (SSE/Telecom) in the North Eastern Railway, joined service in 1993
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The applicant, a Senior Section Engineer (Telecommunication) in the North Eastern Railway, challenged a major penalty charge sheet dated 07.07.2010
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The applicant, an Accounts Officer in Bharat Sanchar Nigam Limited (BSNL), retired voluntarily on 31.01.2020. At the time of retirement, his basic pay was Rs. 41,670/-
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The applicant, Narmada Verma, sought the grant of family pension following the death of her mother, who was a railway employee appointed on compassionate grounds after the death of the applicant's father. Her mother d...
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The applicant participated in the selection process for the post of Grade-IV (DASS)/LDC (Post Code 61/15) pursuant to Advertisement No. 01/15 dated 20.10.2015
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The applicant, a Loco Pilot (Goods) in the Northern Railway, applied for a mutual transfer with one Sh. Vipul Bundela in 2021
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The 22 applicants applied for several group-D posts (Majdoor, Fireman, Messenger) released in 1996.
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The eleven applicants applied for the posts of Majdoor, Fireman, and Messenger at the Central Ordnance Depot (COD), Kanpur, following a vacancy release in 1996.
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In 1996, the applicants applied for various posts (Majdoor, Fireman, Messenger) at the Central Ordnance Depot (COD), Kanpur
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The applicant’s father, a regular employee of the North Central Railway, died in harness on 26.05.2023
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The applicant, a retired Accountant from the office of the Principal Accountant General, Prayagraj, superannuated on 30.06.2007
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The applicant was engaged as a casual labourer on June 1, 1986
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The applicants, belonging to SC/ST categories, appeared in a 1999 departmental competitive examination for the post of Junior Telecom Officer (JTO)
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The applicants are the legal heirs of Late Ramesh Chandra Batham, who was appointed as a casual labourer in 1982.
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The three applicants, retired and serving Government employees under the Narcotics Commissioner, were granted financial upgradation to the Grade Pay (GP) of Rs. 4,800/- under the MACP Scheme.
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The applicant, Subhash Chandra, a retired Junior Works Manager (JWM/NT), retired from service on 30th June after completing a full year of service.
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The applicant, a 40-year-old divorced daughter of Late Bhaskar Rao Yamgar (a deceased Railway employee), applied for a family pension following her father's death on 25.10.2018.
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The applicant, a Station Master at Kotra Station, was on duty on April 26, 2019, when four empty wagons of a goods train derailed, infringing upon the down track and causing a collision with Train No. 12155
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The applicant was engaged as an "Outsider" Gramin Dak Sevak Mail Carrier (GDS MC) at Upreda Post Office, Bhilwara, from July 2015 to March 2017.
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The applicant, appointed on compassionate grounds as a Railway Guard, was served a Memorandum of Charge for minor penalty under Rule 11 of the Railway Servants (DA) Rules, 1968, on 16.11.2015.
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The applicant, while serving as GDS BPM at Raas (Babra), was charged with misappropriating two money orders of Rs. 1000/- each by forging the recipient's (Ms. Surma) thumb impression and witnesses' signatures.
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The applicant, Raju Ram, claimed he was appointed as a Gramin Dak Sevak Mail Carrier (GDS MC) via verbal orders on 02.02.2009 and served continuously at different post offices until 2016
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The applicant, a Technician-I Mechanical at the Diesel Shed in Jodhpur, challenged the impugned order dated 09.01.2015 [Annexure-A/1].
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The applicant, a retired Superintendent of CGST and Central Excise, was arrested on May 25, 2020, following an FIR alleging illegal gratification.
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The applicant, a retired Loco Pilot, remained absent from duty due to sickness from 12.11.1996 to 10.06.1997
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The applicant was the widow (now represented by legal heirs) of Late Jetha Ram, who served as a casual laborer and later as a Chowkidar with the CPWD from 1986 until his death in harness on 12.03.2009
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The applicant’s father, a Track Maintainer with the Railways since 2008, died in harness on April 8, 2022
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Both applicants were originally selected as Law Assistants in 1997. Following a challenge in the Jabalpur Bench (OA 689/1997), the Tribunal ordered a recast of the panel by excluding 15 marks previously awarded for se...
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The applicant, Dr. Luxmi Shankar Tripathi, was initially appointed as an S.T.M.O. on 02.11.1982
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The applicant, an 80-year-old retired employee of Eastern Railway who superannuated on May 31, 2003, discovered in January 2023 that ₹8,095 was being deducted monthly from his pension.
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The applicant, a Post Graduate Teacher (Biology), was transferred from Port Blair to North Andaman on 24.12.2020 and was relieved of her duties on 31.03.2021.
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The applicant, a 59-year-old retired employee, approached the Tribunal seeking a re-fixation of his pensionary benefits, including the Pension Payment Order (PPO), Gratuity Payment Order (GPO), and Commutation Payment...
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The applicants were formerly employed as Nursing Officers/Staff Nurses in various government organizations (e.g., PGIMER Chandigarh) where they had completed their probation.
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The applicant, a Zonal Education Planning Officer (ZEPO) in Dangerpora, was suspended on June 5, 2014, following allegations of embezzlement of Sarva Shiksha Abhiyan (SSA) funds
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The applicant applied for the post of Regular Mazdoor following a Department of Telecommunications (DoT) advertisement dated 26.07.2000
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The applicant was engaged as a COPA Instructor at ITI Poonch on an "academic arrangement" basis via an order dated 16.03.2012, following an advertisement notice
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The applicants were promoted from Health Educators to Community Health Officers (CHOs) in the Health Department of the erstwhile State of J&K.
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The applicant, a Kashmiri migrant, applied for the post of Junior Statistical Assistant under the Prime Minister’s Special Package (Notification No. 04/2017)
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The petitioner applied for the post of Constable in the IRP 16th to 20th Battalions pursuant to a February 2009 advertisement
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The applicant, Dr. Harleen Kour, was appointed as a Lecturer in Microbiology at Government Medical College (GMC), Jammu, on 21.01.2011
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The applicant, a 65-year-old retired Assistant Commissioner (CBIC), challenged the recovery of Rs. 3,64,170/- from his gratuity as per a Pension Payment Order (PPO) dated 03/09/2020.
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The 38 applicants were appointed as Follower Constables in the India Reserve Battalion (IRBn) under the Andaman & Nicobar Administration in 2003, with pay fixed at a Grade Pay (GP) of Rs. 1800
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The applicant, a retired Deputy Chief Personnel Officer (IRPS) of East Coast Railway, joined service in 1984 and retired on superannuation on 28.02.2021
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The applicant, a PGT (Maths) under the Govt. of NCT of Delhi, was subjected to disciplinary proceedings via a Memorandum of Charges dated 09.09.2021.
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The applicants applied for the post of Constable (Driver) in the 2009 Delhi Police recruitment cycle. Initially, they were not selected due to marks falling below the cutoff
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The applicant, a Professor of CTVS at AIIMS, was subjected to disciplinary proceedings via a Charge Memo dated 18.01.2023
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The applicant applied for the post of Constable (Driver) in the Delhi Police in 2009 under the ST category.
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The Applicant, a Project Engineer at the Centre for Development of Advanced Computing (C-DAC), Noida, filed an Original Application (OA) under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, a former Safaiwala, filed OA No. 213/2014 challenging the non-review of her suspension. On 03.11.2023, the Tribunal quashed the suspension and directed the respondents to treat the period from 28.12.201...
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The applicant, a retired Safaiwala, originally filed OA 107/2014 challenging a penalty order.
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The applicant, a Medical Officer recruited via UPSC in 1973, served under the Director General Armed Forces Medical Services (DGAFMS).
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The applicant, a Constable in the Delhi Police since 1991, was subjected to disciplinary proceedings for unauthorized absence totaling 639 days across nine occasions between 2007 and 2010
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The applicant, a Scientist-D at the Defence Terrain Research Laboratory (DRDO), was served a Charge Memorandum on 30.11.2018 alleging three counts of misconduct: unauthorized foreign travel/participation in conference...
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The applicant, an Executive Engineer (EE) in the Military Engineer Services (MES), was eligible for placement in the Non-Functional Selection Grade (NFSG) effective 20.06.2018 (after 5 years of service) and for promot...
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The five applicants were appointed as Preventive Officers (Inspectors) in the Customs/Central Excise Department after January 1, 1996, and subsequently promoted to Superintendent and Assistant Commissioner
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The applicant was appointed as an Extra Departmental (E.D.) Letter Box Peon on 23.01.1978
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The applicant was appointed as Superintendent at the National Institute of Design (NID), Assam, on a three-year contractual basis starting September 16, 2022
2 MIN READ→
The applicant applied for the post of Health and Malaria Inspector Gr. III under Centralized Employment Notice (CEN) No. 04/2014
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The applicant, a Scientist ‘SD’ at the Laboratory for Electro-Optic System (LEOS), was placed under suspension in May 2020 (revoked in December 2020) and subjected to disciplinary proceedings.
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The applicants are legal heirs of Department of Telecommunications (DoT) employees who died in harness prior to the formation of Bharat Sanchar Nigam Limited (BSNL) on October 1, 2000
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The applicant, a former Airman in the Indian Air Force (IAF), applied for the post of Upper Division Clerk (UDC) under the Ex-Servicemen (UR) category following an advertisement dated 04.12.2015.
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The applicant was appointed as a Gramin Dak Sevak (GDS) Mail Deliverer on 08.05.2012
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The applicant was appointed as a Gramin Dak Sevak (GDS) Mail Deliverer in 2011.
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The four applicants, serving as In-charge Assistant Engineers (Electrical) in the J&K Power Development Department since December 31, 2018, challenged the department's promotion process for the post of Assistant Execu...
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The 140 applicants, comprising serving and retired Income Tax Department officials (Inspectors, ITOs, and ACITs), filed an Original Application (O.A.) challenging the respondents' decision to restrict the benefits of...
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The applicant, an Income Tax Officer (Group-B), approached the Tribunal seeking a direction to the respondents to grant her a Grade Pay of Rs. 5,400/- in Pay Level 9 (pre-revised scale of Rs. 9,300–34,800) along with...
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The applicants, consisting of eleven employees (SK-III, LDC, and UDC) of the Canteen Stores Department, filed this Original Application (O.A.) in 2015 seeking administrative relief
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The applicants were engaged as daily wage sweepers at Jawahar Navodaya Vidyalaya (JNV), Barnala, in 2017.
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The applicant, an Executive Engineer (Electrical) at CSIO, sought merit promotion from Grade III(4) to III(5) under the "Merit And Normal Assessment Scheme (MANAS)" after acquiring a B-Tech degree in 2008.
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The applicant, a Senior Technical Assistant (STA) at NRFMTTI, Hisar, was served a charge memorandum on 12.04.2013 following a complaint against Respondent No. 5.
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The applicant, a Group 'C' employee (Track Maintainer – II) in the North Eastern Railway, retired on 30.06.2022
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The applicant, Km. Divyani Singh, sought compassionate appointment following the death of her brother, Sanjay Kumar, who died in harness on September 14, 2015, while serving as a Grameen Dak Sewak (GDS).
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The applicants are the widow (Applicant No. 1) and son (Applicant No. 2) of Late Ram Sanehi, a permanent employee of the Banaras Locomotive Works who died in harness on April 15, 2013
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The applicant, initially a Group 'D' employee, was provisionally promoted to Junior Clerk on 05.02.2015, subject to passing a typing skill test within two years.
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The applicant, appointed as a Constable in 1979 under the Scheduled Tribe (ST) category, belongs to the 'Bawaria' community.
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The applicant, an Assistant Section Officer (ASO) in the Ministry of Road, Transport & Highways, superannuated on 31.12.2016.
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The applicants participated in the recruitment process for the post of Constable (Executive) Male Female in the Delhi Police Examination – 2023
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The applicant applied for the post of TGT (Natural Science) (Female) under the OBC category pursuant to Advertisement No. 2/2010
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The applicant participated in the 2012 recruitment process for the post of Sub-Inspector (Executive) in the Delhi Police
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The applicant, an SC category candidate, participated in the Common Recruitment Examination (CRE)-2024 for the post of Psychiatric Social Worker (PSW).
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The applicant, Sandeep Kumar, applied for the contractual post of Junior Engineer with the Municipal Corporation of Delhi (MCD).
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The petitioners, former employees of the Public Health Engineering (PHE) Department, superannuated in 2021
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The applicant was appointed as a Rehbar-e-Taleem (ReT) teacher in District Anantnag in 2004
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The applicant, appointed as a General Line Teacher in 2009, suffers from Chronic Epilepsy Disorder
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The applicant, a former Workshop Attendant, was promoted to I/C Junior Instructor in 2006.
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The applicant was appointed as a General Line Teacher in 2016 and posted to a "hard/remote" zone (Uri, District Baramulla)
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The Applicant, a Senior Section Engineer in Eastern Railway, was served a charge sheet on August 1, 2022, under Rule 11 of the Railway Servants (Discipline Appeal) Rules, 1968.
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The applicant, a Trackman Gr-III in the South Eastern Railway, applied for the post of Staff and Welfare Inspector (Level-6) following a notification dated 30.12.2021
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The applicant applied for the post of GDS Mail Packer/BPM in 2016
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The deceased employee, Suresh Chandra Saxena, served as a Clerk in the U.P. State Government from 26.08.1960 to 06.10.1964
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The Applicant, a Senior Technician in North Railway, challenged the selection of Respondent No. 6 (Aurangeb Khan) to the post of JE-II (Electrical) under the 25% Intermediate Apprentice (I.A.) quota pursuant to a noti...
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The applicant’s husband, Shujat Ulla Khan, was a Railway employee appointed in 1985 and retired on 31.07.2012
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The applicant was appointed as an Accounts Clerk in 1986 in the pay scale of Rs. 330-560. On 04.08.1989, due to cadre restructuring, his pay scale was revised from Rs. 1200-2040 to Rs. 1400-2600.
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The applicant joined All India Radio in 1977 as a Programme Executive and was subsequently promoted to Junior Time Scale (JTS) in 1993 and Senior Time Scale (STS) in 2004
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The applicant, an Accountant at the Institute of Hotel Management (IHM), Bengaluru, was accused of sexual harassment by a lady colleague (LDC) in 2017
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The four applicants applied for the post of Primary Teacher (Music) under Advertisement No. 15/2022 issued by the Kendriya Vidyalaya Sangathan (KVS)
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The applicant was initially appointed as a Lower Division Clerk (1976), then as a Primary School Teacher (1979), Graduate Trained Teacher (1980), and Post Graduate Trained Teacher (1983) under the Andaman Nicobar Admi...
2 MIN READ→
Late Mubarak Ali, a gardener (Mali) with the NDMC, died in harness on February 20, 2018
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The applicant, possessing an M.Sc. and B.Ed., applied for the post of Lecturer (PGT) Mathematics under the General category pursuant to Advertisement No. 03/2023.
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The applicant, Kuldip Kaur, is the spouse of Late Sh. Jagdev Singh Garcha, who joined the respondent department as an Inspector on August 20, 1980, and was promoted to Superintendent on August 29, 1997
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The applicant (Eastern Railway) sought a review of the Tribunal's order dated 25.02.2026, which had directed the administration to extend restructuring benefits under RBE No. 177/2003 and RBE No. 103/2013 to the respo...
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The eight applicants are Tax Assistants (TAs) recruited between 2018–2020 in the Chennai Zone.
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The applicant was appointed as a Ward Attendant at the Central Institute of Psychiatry (CIP) on 06.03.1985
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The applicant, a Joint Commissioner of Income Tax, filed this Original Application (OA) challenging Office Order No. 29 of 2019 dated February 14, 2019.
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The applicant was appointed as Private Secretary (PS) to the Chief Minister (CM) of Delhi on a co-terminus basis in 2015 and re-appointed in February 2020
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The eleven applicants, Group-C employees working as Goods Train Managers in the Howrah Division of Eastern Railway, challenged a communication dated 02.03.2026 (Annexure A/17) issued by the Assistant Personnel Officer.
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The applicant, a retired Chief Workshop Manager (Bridge) who superannuated on 31.08.2010, approached the Tribunal seeking interest on the delayed payment of Death-cum-Retirement Gratuity (DCRG) of Rs. 10,00,000/-.
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The applicant, a Tech. Grade II employee at Mancheswar Workshop, applied for promotion to the post of Junior Engineer (W/S) against the 25% Intermediate Apprentice (Mechanical) quota
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The applicant, appointed as a Class IV employee in 1974, was transferred from Ratlam to Hapa and subsequently to Fulera in 1995 following criminal allegations and complaints by a co-employee.
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The applicant was engaged as a casual worker in the Revenue Intelligence Department in June 1990
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The applicant, a Deputy Chief Material Manager in the South Eastern Railway, was served a Charge Memorandum dated 17.07.2020 alleging misconduct during his previous tenure
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The five applicants were engaged as casual "Gang Men" in the North Central Railway between 1980 and 1982
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The applicant, an MBC candidate with M.A. and M.L.I.S. degrees, applied for the post of Fireman following a 2007 notification
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The applicants were appointed as Laboratory Peons/General Duty Workers on a time-scale of pay in 2005 and 2006
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The applicant’s father, a Postman, died in harness in 1995. Following approval for compassionate appointment by relaxing Recruitment Rules, the applicant was appointed as a Postman in 1999.
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The applicants are "Land Losers" whose families surrendered land for the establishment of INS Rajali. Under state government directives (G.O.Ms. No. 1244) and prior Madras High Court orders, they were entitled to prio...
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The applicants, comprising Group ‘A’ officers and industrial employees of the Ordnance Factory Board (OFB), were recruited into government service, many after 01.01.2004 under the National Pension System (NPS)
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The applicant, an Assistant General Manager (AGM) at BSNL Corporate Office, was transferred to the Gujarat Circle via an order dated 02.05.2025.
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The applicant served as a Constable in the Delhi Police from 1974 to 1991, during which he was also deputed to the Ministry of External Affairs
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The applicant, a retired Executive Engineer (Civil), joined the respondent department in 2000.
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The applicant applied for Group ‘D’ posts under Employment Notice No. 01/2013 issued by the North Central Railway
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The applicant joined the Department of Telecommunications (DOT) as a Casual Mazdoor in 1983 and was regularized as a Regular Mazdoor on 01.04.1993.
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The applicant joined the Postal Department as a Postal Assistant in 1982.
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The applicant, a Postal Assistant, was charged under Rule 14 of the CCS (CCA) Rules, 1965, for manipulating official records and misappropriating ₹3,450/- by paying excess interest in RD accounts.
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The 44 applicants were originally appointed as Work Assistants in the Public Works Department (PWD), Puducherry.
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The applicant, a Technician Grade II in the Southern Railways, appeared for a Limited Departmental Competitive Examination (LDCE) on 19.11.2016 for the post of Junior Engineer (Track Machines) under the 25% Rankers’ Q...
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The applicant, while serving as a Postal Assistant on deputation as Sub-Postmaster at Eriyodu Sub Office in 2013, was charged with failing to credit a sum of ₹210 collected from a depositor into the Post Office account.
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The applicant, a physically challenged individual from the SC category, was selected for the post of Lower Division Clerk (LDC) at JIPMER in 2010
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The applicant, a retired Master Warrant Officer from the Indian Air Force (retired 31.01.2004), was re-employed as an Assistant Central Intelligence Officer under the Ministry of Home Affairs on 22.01.2009
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The applicant, a Millwright (Skilled) at the Ordnance Factory, Tiruchirappalli, was issued a Charge Memorandum on 25.05.2015 under Rule 16 of the CCS (CCA) Rules, 1965
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The applicant was engaged as a Driver on a daily wage basis by the respondents in September 1998 against a sanctioned post
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The applicant, a Group ‘C’ employee (T.T.E.) appointed in 2007, challenged the recovery of alleged excess salary payments initiated by the respondents in July 2025.
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The applicant, a retired Junior Engineer of the North Central Railway, sought reimbursement for medical expenses totaling Rs. 5,22,235 incurred for his wife’s cancer treatment at Dharmshila Hospital, New Delhi, betwee...
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The applicant, a candidate for the post of TGT (Social Science) (Post Code 39/21), challenged the respondents' refusal to accept his B.Ed. degree obtained from Singhania University for appointment
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The applicant sought appointment to a Group B post under the Government of NCT of Delhi.
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The applicant’s father, a Postman in the Respondent Department, died in harness on 04.02.2014
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The applicant, a Loco Pilot Goods in the South East Central Railway, was served a charge sheet on March 14, 2014, under Rule 9 of the Railway Servants (D&A) Rules, 1968.
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The applicant, an Armament Mechanic at the 506 Army Base Workshop, challenged an order dated 25.09.2015
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The applicant, a Deputy Director (then Assistant Commissioner of Customs), challenged a charge memorandum dated 23.02.2015 and a subsequent punishment order dated 13.05.2024.
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The applicant, a Resource Person at Doordarshan Kendra (DDK) Bhopal, filed a complaint on 06.04.2015 alleging sexual harassment by Respondent Nos. 6 and 7.
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The applicant, a 1976 batch IPS officer of the Karnataka Cadre, was promoted to the grade of Director General of Police (DGP) in 2010.
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The applicants (57 in number) were employed as Daily Wager Safai Karamcharis under the Municipal Corporation of Delhi (MCD)
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The applicant, a retired Assistant Engineer, faced disciplinary proceedings initiated on 28.07.2020 under Rule 14 of the CCS (CCA) Rules, 1965
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The applicant is the son of Late Sushil Kumar Barua, a permanent employee of the North Central Railway who died in harness on August 29, 2012
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The applicant, a Physical Teacher appointed in 2016 and subsequently selected as an Associate National Cadet Corps Officer (ANO), challenged the repeated attempts by respondents to relieve him from his posting at Gove...
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The applicant was initially engaged as an Extra Departmental Mail Carrier (EDMC) on November 16, 1978.
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The applicant, Khirod Chandra Bhoi, served as a Part-Time Mail Motor Driver (MMD) from 21.04.1999
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The applicant, a Senior Section Engineer in East Coast Railway, challenged his non-selection for promotion to Group-B/ASTE against the 70% quota vacancies for the years 2009-11 and 2011-13.
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The applicant, a Railway servant, was found in possession of an IRPWM Book (2004 edition) during a promotion examination on April 24, 2007.
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The three applicants were originally appointed as Assistant Station Masters (ASM) in various Railway Divisions. Following promotions to Station Superintendent (SS) and grant of 2nd financial upgradations under the Mod...
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The applicant, a Deputy Commissioner of CGST, challenged a disciplinary proceeding initiated under Rule 14 of the CCS (CCA) Rules, 1965, via Memorandum dated 09.12.2020.
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Eight applicants, four serving as Technician-III and four as Meter Readers in the Power Development Department (PDD) of Jammu and Kashmir, filed this Original Application seeking pay benefits under SRO 149 of 1973
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The original applicant, Shri Tahir (an LDC in BEG Records), filed OA No. 3421/2023 seeking promotion.
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The applicant, a Sub-Inspector in the Delhi Police appointed in 2010, was subjected to a departmental enquiry for allegedly violating Section 160 Cr.P.C. by summoning two women to a police station during a fraud inves...
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The applicant, Suchanda Biswas, is the divorced daughter of late Mukunda Behari Biswas, a former employee of the Department of Posts.
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The applicant, Md Asrarul Haque, was recruited as a Postal Assistant under the Kolkata GPO.
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The applicant, a Civil Switch Board Operator (CSBO) Grade-I under the Eastern Command Signal Regiment, challenged a Movement Order dated 05.11.2025.
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The applicant was appointed to the Department of Fisheries, J&K, in 1997.
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The petitioner was engaged as a Daily Rated Worker (DRW) in the Jal Shakti Department (formerly PHE Division) on July 1, 1991
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The petitioners (98 individuals) were engaged as daily rated workers in the Agriculture Production Department of Jammu and Kashmir and have been serving for approximately fifteen years
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The petitioner was appointed as a Daily-wager in the Power Development Department in 1977 and regularized as an Executive Helper in 1985
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The applicant, Mohammad Altaf Khan, was appointed as a Pump Operator in the Jal Shakti (PHE) Department in March 2020
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The Original Application (O.A.) was filed by 141 applicants—comprising various Class-IV staff such as Malis, Sweepers, Peons, Chowkidars, and Aayas—working across different Government schools in the Union Territory of...
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The applicant was placed at Serial No. 2 in a 2003 selection list for the post of Tailor. After a legal battle in O.A. No. 778-PB/2004, the Tribunal set aside the appointment of the first candidate and directed the ap...
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The applicant, an Income-tax Officer (ITO) who retired on April 30, 2008, filed an application seeking retrospective promotion to the rank of Assistant Commissioner of Income Tax (ACIT) on parity with a junior colleag...
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The applicant applied for the post of Executive Director at NIELIT following an advertisement dated 18.06.2019
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The applicant was appointed as Gramin Dak Sevak (GDS) on March 30, 2013, after securing a position through a Physical Disability preference.
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The applicant, an industrial employee (Mate Elect) in the Military Engineer Services (MES), was appointed in 2018 and initially posted at Gwalior.
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The applicant, Harish Chandra Saini, was removed from service by the respondents via a punishment order dated 06.02.2002
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The applicant, a 61-year-old retired railway employee with a 65% physical disability, underwent emergency medical treatment in November 2017
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The applicants (19 individuals) are employees or retired employees of the Power Development Department (PDD), Jammu & Kashmir. They were initially appointed as Technician-III in 1998 and later promoted to Technician-I...
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The applicant, a 1981 batch IPS officer of the Telangana Cadre, was one of the senior-most candidates for the post of Director General of Police (Head of Police Force).
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The applicant, Sunita Devi, is the widow of Late Sh. Sham Lal, who served as an Assistant Motor Man in the Jal Shakti (PHE) Department and passed away on August 16, 2024
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The applicant was initially a teacher in the Education Department. On 22.11.1995, his services were placed at the disposal of the Wild Life Protection Department as an "Ecologist" on a deputation basis
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The applicant was appointed as a Constable Helper in the Police Transport Workshop, Srinagar, on July 21, 1981
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The applicant, an Assistant Handicrafts Training Officer, was appointed in 2011
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The applicants, a Forest Guard and a Watcher, were posted as Incharge of specific forest compartments in the Bhaderwah Division
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The applicant, Jagjit Singh (now deceased), was an Inspector in the J&K Police who also served as In-charge Deputy Superintendent of Police
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The applicant, a Selection Grade Constable in the J&K Police, was implicated in FIR No. 143/2002 under Section 307 RPC for allegedly firing his service weapon at a superior officer.
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The applicant, an employee of the Military Engineer Services (MES) based in Udhampur, challenged a transfer order dated 24.11.2025 and a subsequent movement order dated 01.04.2026, which directed her transfer to Srina...
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The applicant was appointed as a contractual conductor by the Delhi Transport Corporation (DTC) in 2010, with periodic renewals
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The applicant joined the Central Public Works Department (CPWD) as an Assistant Engineer in 1985 and retired as Additional Director General (Electrical) on September 30, 2020.
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The Applicant, a former Assistant at the Employees’ State Insurance Corporation (ESIC), was served a Charge Memorandum on 11.04.2019 for a departmental inquiry
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The applicant, a Head Master in the J Education Department, was promoted on 21-01-2025.
2 MIN READ→
The applicants applied for the post of Constable (Driver) in the Delhi Police recruitment of 2009
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The applicant applied for the post of Constable (Driver) in the 2009 Delhi Police recruitment cycle.
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The applicant, Sh. Kanhiya, is employed as a Safai Karamchari under the Municipal Corporation of Delhi (MCD).
2 MIN READ→
The applicant applied for the post of Junior Assistant (Contractual) under Advertisement No. 01/Contract/FEB/2017.
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The applicant, a Temporary Daily Labourer (TDL) working since 2012 in the Power Development Department (PDD), Pulwama, was placed under preventive detention under the Public Safety Act (PSA) via Order No. 47/DMP/PSA d...
2 MIN READ→
Applicant No. 1 sought the fixation of his pension in terms of SRO-59, while Applicant No. 2 challenged the ongoing illegal recovery/deductions from his pension.
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The applicants are retired Senior Accounts Officers from the Department of Posts who retired in 2020 and 2022 respectively.
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The applicant, a PGT (Hindi) at Kendriya Vidyalaya (KV) Saloh, Himachal Pradesh, challenged a transfer order dated 03.08.2023 which moved him from KV No. 1 AFS Gurugram to Saloh.
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The applicant, an employee of the Employees State Insurance Corporation (ESIC) aged 47 and posted at Panki near Kanpur, challenged a transfer order dated 10/04/2026 that moved him to Indore.
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The applicant, a Social Security Officer (SSO) at the Regional Office (RO) of the Employees’ State Insurance Corporation (ESIC) in Kanpur, challenged a transfer order dated 10.04.2026, which moved him to R.O. Indore,...
2 MIN READ→
The applicant, an Examiner/S.S.Q.C. at the Ordnance Factory, Kanpur, was suspended on 27.10.2014 after allegedly being caught at the factory gate with 16 copper rings (approx. 12kg) concealed in his motorcycle and on...
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The applicant, initially posted at a hard station in Ranikhet, was transferred to Bundi on June 25, 2024.
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The applicant, a Multi-Skill Employee (Technical) acting as a Tally Clerk for the Department of Port Shipping and Aviation, was dismissed from service following a surprise check on the vessel M.V. Thinnakara on July 1...
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The applicant, a highly qualified Neurologist, challenged the rank list [Annexure A1] published on 30.06.2023 for the permanent post of Assistant Professor (Neurology) at the Sree Chitra Tirunal Institute (SCTIMST)
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The applicant’s father, Late Arun Kumar Nigam, died in harness on February 25, 2019, while serving as an Administrative Officer under the Ministry of Defence
2 MIN READ→
Eighteen applicants sought appointment as Teachers in District Cadre Rajouri pursuant to Advertisement Notice No. 07 of 2010 dated 12.11.2010
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The applicant was engaged as a daily wager (Helper) in the PHE Department in May 2007 and claims continuous service for over eleven years.
2 MIN READ→
The applicant was selected as a Telephone Operator under the "Reserve Trained Pool" (RTP) and joined on March 28, 1984.
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The applicants were initially engaged as Gardeners on a daily wage basis between 1981 and 1983 in the Floriculture Department and were regularized on 01.04.1994
2 MIN READ→
The applicants were originally engaged as Education Volunteers/Rehbar-e-Taleem (ReT) teachers and subsequently regularized as Regularized Rehbar-e-Taleem (RReT) teachers in District Rajouri.
2 MIN READ→
The applicant was appointed as a Junior Engineer (EM) on October 20, 2009, under the Scheduled Caste category.
2 MIN READ→
The petitioners, eight doctors/academics led by Dr. Jai Prakash, filed a Contempt Petition (C.P.) alleging non-compliance with a previous order passed by the Central Administrative Tribunal (CAT), Principal Bench, in...
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The applicants (20 in total) were appointed as Store Keepers and Assistant Store Keepers in the Indian Air Force
2 MIN READ→
Nine applicants, serving as Trained Graduate Teachers (TGTs) and Post Graduate Teachers (PGTs) under the Directorate of Education, Govt. of NCT of Delhi, approached the Tribunal seeking regularization of their services.
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The applicant, a retired employee of the respondent department, underwent medical treatment involving stent implantation on a cashless basis. Initially, the respondents paid the hospital directly but later began recov...
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The applicant was empanelled as a Casual Labourer on 22.02.1985 during a special drive for Scheduled Caste candidates.
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The applicant, initially appointed as a Junior Clerk in 1983, was promoted through various ranks to Chief Office Superintendent
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The applicant, a Social Security Officer (SSO) at ESIC Model Hospital, New Delhi, challenged Transfer Order No. 54 of 2026 dated 10.04.2026, which moved her to Zonal MC Chandigarh in public interest
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The applicant, an employee of the Municipal Corporation of Delhi (MCD), approached the Tribunal seeking regularization of her services, back wages with 18% interest, and other consequential benefits
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The applicant, Preetam Kumar Meena, filed an Original Application (OA) seeking directions to the respondents to forward his dossier to the user ministry and grant him an appointment with all consequential benefits, in...
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The applicant, a former employee of the Indian Air Force, was denied disability pension via a communication dated September 23, 2024
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The applicant, a 71-year-old widowed housewife, is the daughter of Late Baidyanath Mukherjee, a former employee of the Military Engineer Services who retired on April 30, 1988, and died on February 8, 1993
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The three applicants, serving as Loco Pilots (Mail) under the Western Railway, appeared for a written examination for the post of Loco Inspector (Electrical) following a notification dated 04.03.2014
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The applicant, an Inspector in the Central Bureau of Investigation (CBI), was allotted government accommodation in Vasant Kunj, New Delhi, on December 24, 2007
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The applicant, originally an Assistant Branch Post Master (ABPM) in Madhya Pradesh, was selected as a Branch Post Master (BPM) in Bahraich, Uttar Pradesh.
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The nine applicants, currently serving as Masters in the Urdu stream in the Union Territory of Ladakh, alleged deliberate inaction by the respondents regarding their promotion to the post of Lecturer
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The applicants were appointed as Labour Organizer and Messenger in 2010 and 2009, respectively, within the respondent department.
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The forty-seven applicants were appointed as Rehbar-e-Taleem (ReT) teachers between 2005 and 2008 under the ReT Scheme (Govt. Order No. 396-Edu of 2000)
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The applicant, a Superintendent in the Department of Social Welfare, challenged an order dated 19.07.2022 that posted DANICS officers to the post of Senior Superintendent, seeking instead his own ad-hoc and subsequent...
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The applicant, a 2022 batch IPS officer of the West Bengal Cadre, married Ms. Shaloo, a 2021 batch IPS officer of the Karnataka Cadre, on 02.03.2025
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The applicant was appointed as a Labourer in 1982 and eventually promoted to Master Craftsman
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The applicant, a Senior Auditor in the office of the Principal Controller of Defence Accounts, consistently maintained "Very Good" Annual Performance Assessment Report (APAR) gradings from 2011 until 2019-20
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The applicant retired as a Private Secretary-I (Gazetted, Group B) from the Eastern Railway on February 28, 2021
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The Applicant, initially a Technician Grade II at Chittaranjan Locomotive Works (CLW), was allotted a "messing accommodation" (bachelor mess) in a Type C quarter in 2016
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The applicant is the second wife of Late Rajeev Sarvaiya, who died in harness on 01.03.2017
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The applicant, an Assistant Branch Post Master (ABPM), was placed under "deemed put-off duty" from August 10, 2018, to June 14, 2019
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The applicant is a Superintendent of Police (Non-IPS) in the Kerala Police Service, having commenced service as a Sub-Inspector in 1996
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The applicant applied for the post of Driver in the Delhi Transport Corporation (DTC) under Post Code 65/2009
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The applicant, a retired Superintendent of Central Excise, joined as a UDC in 1976 and retired on 31.12.2011
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The applicant, serving as a Lower Selection Grade Sub Postmaster (LSG SPM) at Boudh Court, challenged a transfer order dated 28.04.2025, which directed her transfer to Phulbani HO
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Twenty-five applicants, representing diverse job designations including Nursing Officers, Accountants, Data Entry Operators, Ward Attendants, and Multi-Tasking Staff (MTS), filed a joint Original Application (OA) agai...
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The applicant, a senior officer at the Delhi Patent Office, challenged a transfer order dated 09.01.2026 relocating him to Kolkata
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The applicant, an Assistant Controller of Patents & Designs (Group ‘A’) stationed in Delhi, challenged a transfer order dated 08.12.2025, which relocated him to Mumbai
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The applicant, an Assistant Controller of Patents Designs (Group 'A'), challenged a transfer order dated 08.12.2025, which moved him from New Delhi to Mumbai
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The applicant, a retired Chief Ticket Inspector of South Western Railway, was transferred from Mysore to Bangalore on 03.04.2019 and relieved on 20.11.2020
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The original applicant, Late Sh. R.B. Singh, was appointed as a Telephone Operator (Group C) on January 31, 1984
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The applicant, a Group 'A' Examiner of Patents and Designs, challenged a transfer order dated 09.01.2026, which moved him from Delhi to Mumbai
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The applicant, a Group ‘A’ officer serving as Assistant Controller of Patents & Designs in Delhi, challenged a transfer order dated 09.01.2026 transferring him to Mumbai
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The UPSC (Respondent No. 1) invited applications for one post of Associate Professor (English) at the Army Cadet College Wing, Indian Military Academy (IMA), Dehradun, via Advertisement No. 3/14
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The Applicant, a retired Junior Engineer (Civil) who joined service in 1970 and retired on April 30, 2007, filed this Original Application (OA) in 2023
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The applicant was appointed as a Senior Section Engineer (SSE) on 21.11.2016 and was later transferred to the Construction Organization of North Eastern Railway, Gorakhpur, on 17.01.2020
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The four applicants were engaged as casual Announcers/Comperes at Akashvani Gorakhpur and Kanpur, having served for over ten years, some since 1993
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The Applicants, retired Sub-Divisional Engineers (SDEs), sought the "stepping up" of their pay to match that of a junior, Shri C.P. Singh
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The 26 applicants were engaged as Contingent Paid Workers (CPWs) in the School Education Department of Jammu Kashmir between 1990 and 1999
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The applicant, a Group ‘C’ employee (Machinist HS II) at the Army Base Workshop, retired on superannuation on December 31, 2024
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The applicant, a Group ‘C’ employee, retired as a Machinist (HS II) from the Army Base Workshop on June 30, 2025
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The applicant, a retired Director (VS) of the Municipal Corporation of Delhi (MCD), retired at age 64
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The applicant, a retired Chief Medical Officer (SAG), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985, seeking the release of various retiral benefits.
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The five applicants are Nursing Officers (Group-B) serving on a contract basis at Dr. Ram Manohar Lohia (RML) Hospital, New Delhi, having joined between December 5 and December 21, 2015
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The applicant, a Social Security Officer (SSO) at the Regional Office (RO) in Faridabad, Haryana, challenged Transfer Order No. 54 dated 10.04.2026, which moved her to RO Ahmedabad, Gujarat
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The applicant was appointed as a Junior Engineer (JE) with the Public Works Department (PWD) on 12.12.1983
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The applicant, a Social Security Officer (SSO) with the Employees' State Insurance Corporation (ESIC) in New Delhi, challenged a transfer order dated 10.04.2026, which moved him to SRO Mumbai, Maharashtra in "public i...
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The applicant, a Social Security Officer (SSO) with Locomotor Disability, challenged Transfer Order No. 54 of 2026 dated 10.04.2026, which moved him from ESIC Faridabad (NCR) to RO Mumbai
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The applicant, a Social Security Officer (SSO) at ESIC Medical Hospital, Basaidarapur, New Delhi, challenged Transfer Order No. 54 of 2026 dated April 10, 2026.
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The applicant, a Social Security Officer (SSO) at the Employees State Insurance Corporation (ESIC) Regional Office in New Delhi, challenged Transfer Order No. 54 of 2026 dated 10.04.2026, which moved her to Indore, Ma...
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The applicant, a Social Security Officer (SSO) with the Employees State Insurance Corporation (ESIC) in Delhi, challenged Transfer Order No. 54 of 2026, dated 10.04.2026, which transferred her to ESIC RO, Indore, Madh...
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The applicant, a 64-year-old retired government employee, retired from service on June 30, 2020
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The applicant’s late husband, Girish Chandra Upadhyaya, was engaged as a casual employee in the Department of Posts and granted Temporary Status (Group 'D') effective 01.01.1993.
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The applicant is the widow of Ram Kumar, a former Telecom Technician with Bharat Sanchar Nigam Ltd. (BSNL), who retired voluntarily on 31.01.2020 and deceased on 10.11.2020
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The applicant, a retired government employee, sought the setting aside of a speaking order dated 07.08.2025
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The Applicants, formerly posted as Group 'C' Postal Assistants, succeeded in their original application (O.A. No. 1992/2025) via a common order dated 28.07.2025
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The applicant, an Executive Secretary at the National Institute of Rural Development & Panchayati Raj (NIRDPR), applied for the post of Private Secretary in the Ministry of Rural Development (Respondent No. 1) through...
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The applicant, an officer with the Delhi Police, was dismissed from service via an order dated 16.06.2023
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The applicant, working as a Patwari in the Revenue Department of GNCT Delhi, was issued a charge-memorandum on August 18, 2006, alleging gross misconduct
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The applicant, a Social Security Officer (SSO) at ESIC S.R.O. Nand Nagri, Delhi, challenged Transfer Order No. 54 of 2026 dated 10.04.2026, which directed his transfer to Durgapur, West Bengal.
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Fifty-six applicants, employed in various capacities (Statistical Assistants, Lower Division Clerks, and Peons) within the Department of Women Child Development, Government of NCT of Delhi (GNCTD), approached the Cent...
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The applicant, a Sub Divisional Engineer (SDE) at BSNL, Ambala, challenged a transfer order dated 07.06.2024 (and subsequent relieving order) transferring him from the Haryana Circle to the Himachal Pradesh (HP) Circle
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The applicant was initially appointed as a Horticulture Assistant in 2017 and subsequently promoted to the post of Technical Officer/Grade-III (Horticulture) in 2024 at the Council of Scientific and Industrial Researc...
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The applicant, Abhik Roy, was formerly employed as a Upper Division Clerk (UDC) at the Employees’ State Insurance Corporation (ESIC), Kolkata
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The applicant, a 37-year-old teacher at Government Primary School (GPS), Parkote, filed an application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, a 36-year-old teacher at Government Girls Middle School (GGMS) Chandimarh, challenged her displacement from her current post based on oral directions and the alleged misapplication of Order No. DSEJ/Gen...
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The applicant, Smt. Pervaiz Akhter, is the second wife of Late Shri Mohd. Bashir, a Government Teacher who retired in 2009 and died on 15.04.2021
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The applicants filed an Original Application (OA) under Section 19 of the Administrative Tribunals Act, 1985, challenging Advertisement Vacancy Notice No. 01/2026 dated 20.02.2026
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The applicants, belonging to OBC and UR categories, were placed in the waiting list for the post of Craft Instructor Welder (Gas & Electric), Post Code 99/14
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The applicant, Majeet, applied for the post of Constable (Executive) Male in the Delhi Police under the Economically Weaker Section (EWS) category
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The Delhi Subordinate Services Selection Board (DSSSB) advertised vacancies for the post of TGT (Natural Science) (Female), Post Code 36/21, on May 12, 2021, with a final application cut-off date of July 4, 2021
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The applicant, an OBC candidate (Roll No. 0849375), challenged an impugned communication dated 03.10.2023 which presumably denied her benefit under the Other Backward Classes (OBC) Non-Creamy Layer category
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The applicant, an OBC candidate, applied for the posts of Draughtsman Grade-III (Post Code 07/12) and Grade-II (Post Code 08/12) following Advertisement No. 02/2012 issued by the Delhi Subordinate Services Selection B...
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The applicant, a Social Security Officer (SSO) with the Employees' State Insurance Corporation (ESIC) at Gurugram, challenged Transfer Order No. 54 of 2026, dated 10.04.2026, which moved him to Thane, Maharashtra, in...
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The applicant, a 55-year-old Social Security Officer (SSO) at the ESIC Headquarters in New Delhi, challenged a transfer order dated April 10, 2026, which moved her to Ahmedabad, Gujarat in "public interest"
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The applicant applied for the post of Junior Engineer (Civil) under Advertisement No. 03/2022, categorized under the OBC quota
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The applicants, Abhishek Kumar and Babita Kumari, are the legal heirs of the deceased original applicant, Asha Devi. Asha Devi was the first wife of late Sudhakar Jha, an Ex-SS/Traffic employee of North Frontier Railw...
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The applicant, a 55-year-old Social Security Officer (SSO) at ESIC HQ, New Delhi, challenged the transfer order dated 10.04.2026, which relocated her to Ahmedabad, Gujarat
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The applicant, a 50-year-old Social Security Officer (SSO) at the ESIC Regional Office in Delhi, challenged Transfer Order No. 54 of 2026, dated 10.04.2026, which moved her to the Jammu Regional Office in "public inte...
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The applicant, a Social Security Officer (SSO) at SRO, Rohini, Delhi, challenged Transfer Order No. 54 of 2026 dated 10.04.2026, which moved her to R.O. Ahmedabad, Gujarat
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The 100 petitioners, residents of Tehsil Mendhar, claimed to have worked for several years as casual/need-based laborers in the Public Health Engineering (PHE) Department
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The applicant was appointed as an Assistant Master in Rashtriya Military School (RMS), Chail, on 05.10.1981 and retired on superannuation on 28.02.2015
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The applicants were appointed as Range Officers Grade-I in the Wildlife Protection Department in 2012
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The applicant and private respondents (Respondents 5 and 6) were engaged as Safaiwalas on a consolidated basis against clear vacancies via Order No. BMO/577-80 dated 31.12.1988
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The petitioner, qualified in Masonry/Building Construction, applied for the post of Work Supervisor in District Poonch following an advertisement dated 10.07.2013
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The applicants participated in a recruitment process initiated in 2014 for positions under the Directorate of Education, GNCTD
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The applicant, a teacher with the Municipal Corporation of Delhi (MCD), was placed under suspension from February 19, 2021, to October 18, 2021
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The applicant, a Civilian Switch Board Operator (CSBO) Grade-I at Army HQ, New Delhi, challenged his transfer and sought a choice posting to Ahmedabad
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The applicants, long-term employees of BSNL in the UP West Circle (serving 23–25 years), applied for transfer to the BSNL Corporate Office (BSNLCO), New Delhi, via the Online Transfer Portal (OTP)
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The applicant, an Assistant Controller of Patents & Designs (Group ‘A’) in New Delhi, challenged a transfer order dated 09.01.2026 moving him to Mumbai
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The Applicant, an Assistant Controller of Patents & Designs (Group ‘A’) in New Delhi, challenged a transfer order dated 09.01.2026 and a rejection of representation dated 17.02.2026, which directed his relocation to C...
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The applicant, an Assistant Controller of Patents & Designs (Group ‘A’), challenged a transfer order dated 09.01.2026, which moved him from Delhi to Mumbai
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The applicant, an Examiner of Patents & Designs (Group ‘A’) posted in New Delhi, challenged a transfer order dated 09.01.2026, which moved him to Mumbai.
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The applicant, an officer in the Intellectual Property Office, challenged a transfer order dated 08.12.2025 moving him from Delhi to Mumbai.
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The applicant, a Deputy Manager (Telecom) at the BSNL Corporate Office in New Delhi, was transferred to the Kerala Circle vide an order dated 02.05.2025
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The applicant, an Electrician (HS-I) in the Military Engineer Services (MES), retired on superannuation on 30.09.2024
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The Ministry of Railways issued Notification No. CEN 02/2019 for the post of Health and Malaria Inspector Grade III
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The applicant was appointed as a Hospital Attendant on compassionate grounds in 2011
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The applicant, while serving as a Sub Postmaster at Indrapur Post Office between 2001 and 2003, was accused of misappropriating funds by accepting deposits from POSB account holders and entering them into passbooks wi...
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The six applicants were appointed as "Labour (Temporary)" in 1996 and 1997 at the 58 Forward Medical Stores Depot (FMSD) in Guwahati
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The four applicants were serving as Highly Skilled Grade I (MCM Elect/Carpenter) in the Military Engineering Service (MES), Shillong
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The fourteen applicants, serving as Loco Pilots (Shunting) and Senior Assistant Loco Pilots in the South Western Railway, challenged seniority orders dated 27.08.2018, 03.09.2018, and 24.03.2021
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The applicant, a Chief Medical Officer (NFSG) serving under the Directorate of Health Services, Government of NCT of Delhi, filed an Original Application (O.A.) seeking the release of Conveyance Allowance (CA) arrears...
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The Applicant, a Senior Store Assistant at DESIDOC, DRDO, filed an application under Section 19 of the Administrative Tribunals Act, 1985, seeking directions for administrative sanction of a life-saving medical proced...
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The Applicant, a retired Sanitation Superintendent from the DEMS Department of the Municipal Corporation of Delhi (MCD), superannuated on 30.09.2023
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The applicant, a candidate of the Combined Higher Secondary Level (CHSL) Examination, 2019, filed an Original Application (OA) seeking the extension of benefits from a previous Tribunal order dated 14.02.2023 in Himan...
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The applicant, Nisha Duhan, applied for the post of PGT Computer Science (Female), Post Code 30/22, under the Directorate of Education, GNCTD
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The applicant was engaged as a Medical Officer (Ayurvedic) by the Municipal Corporation of Delhi (MCD) on a contractual basis starting February 1, 2017
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The original applicant was appointed as a Sorting Assistant on October 18, 1981
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The applicant, a retired Assistant Engineer (Civil) from the New Delhi Municipal Council (NDMC), filed an Original Application (OA) in 2025 challenging a punishment order dated June 30, 2019.
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The Petitioner, Lalit Bansal, filed a Contempt Petition alleging willful disobedience by the respondents regarding the directions issued in a common judgment dated 08.02.2023 in O.A. No. 318/2020, read with the Hon’bl...
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The matter involves a Contempt Petition (CP) filed by fourteen applicants (Neha Singh and thirteen others) against the Chief Secretary of the Government of NCT of Delhi and the Director of Education.
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The applicants filed a Contempt Petition alleging willful disobedience of the Tribunal's order dated 18.07.2024 in OA No. 2765/2024
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The sixteen applicants filed a Contempt Petition (CP No. 955/2024) alleging non-compliance with the directions previously issued by the Tribunal in Original Application (OA) No. 1410/2024
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The applicant was appointed as a Constable (Executive) in the Delhi Police in 1996 and later selected as a Head Constable (Ministerial) in 2001
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The applicant, an Assistant Director in the Ministry of Labour & Employment, submitted a notice for Voluntary Retirement (VRS) on March 18, 2024
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The applicants, belonging to the Economically Weaker Section (EWS) category, applied for the post of ‘Fire Operator’ (Post Code 18/19) under the Delhi Fire Service
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The applicant, a candidate for the post of SI/ASI in DP CAPFs CISF, filed a Review Application (RA) against the Tribunal's original order in O.A. No. 4739/2015
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The applicant, a railway employee, superannuated on June 30, 2025
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The husband of Applicant No. 1, Sh. Badri Prasad, died in harness on January 15, 2010, while serving as a Refrigerator Mechanic
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The applicant joined as a Lower Division Clerk (LDC) in 1987 under the respondents and was promoted to Upper Division Clerk (UDC) in 1994
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The Review Applicants (Ministry of Railways and others) filed a Review Application seeking to recall the Tribunal's order dated 17.09.2024 in O.A. No. 117/2017
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The thirty-nine applicants were appointed between 1984 and 1989 in various industrial trades (e.g., Fitter, Machinist) at the Ordnance Factory, Dehradun
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The applicant was initially appointed as a Lower Division Clerk on 03.11.1979 and later regularized as Stenographer Grade ‘D’ on 28.04.1982
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The 21 applicants are Marketing Officers and Senior Marketing Officers (Groups I and III) within the Directorate of Marketing Inspection (DMI)
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The applicant was selected as a Sub-Inspector (Executive) in the Delhi Police on 28.12.2017
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The applicant, a former Railway Guard, was removed from service on 30.09.1991 for unauthorized absence of 310 days
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The applicant was appointed as General Manager (R&D), Level 13, at the National Council for Cement and Building Material (NCCBM) on October 27, 2014
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The applicants were initially appointed as Operation Theatre (OT) Assistants and were promoted to Technician (OT) in 2019 and 2021
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The applicant retired from the post of Research Officer on 31.03.2004 from the Ministry of Jal Shakti.
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The Applicants were working as Gramin Dak Sevaks (GDS) Branch Post Masters (BPM) under the Chikodi Postal Division
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The applicant, an Assistant Director (Ad-hoc) in the ESIC, was transferred from ESIC Hospital, Rudrapur (Uttarakhand) to the Regional Office, Tamil Nadu, via an order dated 28.03.2025
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The applicant, an OBC category candidate, participated in the 2012 recruitment for the post of Constable (Driver) in the Delhi Police and secured 73 marks
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The applicants are candidates for the post of Assistant Loco Pilot (ALP) recruited via Centralised Employment Notice (CEN) No. 01/2024
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The applicants, Technicians in the Rajkot Division of Western Railway, participated in a selection process for promotion to Junior Engineer (Mechanical – C&W) under the 25% Ranker Quota pursuant to a notification date...
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The applicant filed a contempt petition under Section 17 of the Administrative Tribunals Act, 1985, alleging non-compliance with the Tribunal’s order dated 14.03.2013
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The applicant, Smt. Sarita Singh, a Gramin Dak Sevak Branch Post Master (GDSBPM) at Harpur Mafi Lekha Karyalaya, Kushinagar, challenged an impugned order dated 09.01.2026 issued by respondent no. 3.
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The applicant joined Kendriya Vidyalaya Sangathan (KVS) on August 22, 1978, as a Primary Teacher and retired as a PGT on June 30, 2013.
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The applicant, Smt. Vidya Devi, has served as a part-time casual laborer at Azamgarh SSA, BSNL, since April 1, 1992.
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The petitioner filed a contempt petition alleging non-compliance with the Tribunal’s order dated December 15, 2022, which quashed the petitioner's termination orders from 2018 and 2019 and directed his reinstatement w...
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The applicant, a 63-year-old retired employee of the Public Works Department (R), filed this application seeking to quash a communication dated January 3, 2025.
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The applicants, Kuldeep Kumar and Santokh Singh, are retired employees of the Jal Shakti (Public Health Engineering) Department, aged 62 years
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The applicant, Nageshwar Ravidas, was appointed as a Safaiwala in 1975 and eventually promoted to Blacksmith Grade-I/Master Craftsman
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In 2002–03, the State Government acquired 242 decimals of land belonging to Applicant No. 1 for a Rail-cum-Road Bridge project undertaken by the East Central Railway
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The Applicant, a Nursing Brother at the National Aerospace Laboratories (NAL), a constituent of the Council of Scientific Industrial Research (CSIR), sought re-classification from the "non-technical" Group II (1) cadr...
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The applicant served as a Gramin Dak Sevak Branch Postmaster (GDS BPM) at Kadampur from 2000 to 2005
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The petitioner filed a Contempt Petition (CP) alleging willful disobedience of the Tribunal’s common order dated 09.02.2023 and the Hon’ble High Court’s order dated 30.07.2025
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The Petitioner filed a Contempt Petition alleging willful disobedience of the Tribunal’s common order dated 23.11.2022 and the Hon’ble High Court’s judgment dated 30.07.2025
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The applicant filed an Original Application (OA) alleging that the respondents prevented him from performing his duties, which he construed as an oral termination of his services.
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The applicant, a Postal Assistant and former Sub Postmaster at Tangellamudi S.O., was charged under Rule 14 of the CCS (CCA) Rules, 1965, for financial irregularities and misappropriation of public funds totaling appr...
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The applicant, a Mail Loco Pilot (MLP) with the South Central Railway, was issued a major penalty charge memorandum on 04.05.2015 under Rule 9 of the Railway Servants (Discipline and Appeal) Rules, 1968
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The applicant, an Ad-hoc Senior Law Officer under the Chief Administrative Officer (Construction), East Central Railway, Patna, challenged an impugned transfer order.
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The applicant joined government service as Grade-IV (DASS) in 1989 and received regular promotions, reaching Grade-I (DASS) on 17.02.2021
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The applicant served in Northern Railway from 1973 until his retirement as a Shunting Driver on July 31, 2012
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The applicant retired as an Associate Professor-cum-Officiating Principal from Government Home Science College, Chandigarh, on 28.02.2011
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The applicants were initially appointed as Mazdoors (Unskilled) in the Military Engineering Services (MES) between 1972 and 1980
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The applicant, a Postal Assistant, was issued a charge sheet on January 9, 2017, alleging negligence for failing to tally the Makhu SO 1-TD List of Transactions (LOT) with vouchers on February 5, 2014
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The applicant retired as a Senior Section Engineer from Northern Railway on 31.07.2021
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The applicants are Lower Division Clerks (LDC) and Upper Division Clerks (UDC) serving as ministerial staff at the Central Research Institute (CRI), Kasauli
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The Applicant, a Chief Accounts Officer (CAO) at Bharat Sanchar Nigam Limited (BSNL), approached the Tribunal challenging a punishment of "administrative warning" imposed via an order dated 12.04.2024
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The applicant, a Mazdoor in the Electricity Department of the Andaman and Nicobar Administration, was promoted to the post of MRLCC via Order No. 1076 dated 04.02.2026
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The applicant, a Post Master General aged 56, challenged orders dated 31.05.2016, 31.10.2017, and 20.01.2022, which treated his period of absence from 31.12.2014 to 26.04.2015 as dies non.
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Nine applicants participated in the Combined Graduate Level Examination, 2012 (CGLE-2012) conducted by the Staff Selection Commission (SSC)
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The applicant, a Constable in the Delhi Police, was implicated in a criminal case (FIR No. 185/2011) under Sections 376/420 IPC and simultaneously faced a Departmental Enquiry (D.E.) for allegedly contracting a second...
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The applicant, a Post Graduate Engineer, worked at the Bureau of Indian Standards (BIS) from December 2015 to May 2019
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The applicants were initially engaged as casual laborers by Eastern Railway between 1972 and onwards
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The applicant served as a Junior Engineer (Civil) with the Delhi Development Authority (DDA)
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The applicant was engaged as a contingent paid worker (sweeper) on May 13, 2002, at Government Girls Primary School Naira (Tahab) and continued her service until superannuation
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The applicant was appointed as a Workshop Instructor in the Polytechnic sector of the J Skill Development Department in 2018, drawing a pay scale of Rs. 9300–34800 with Grade Pay (GP) 4200 (Pay Level 6)
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The applicant’s husband, Late Sh. Kuver Singh, was a Technician-III in the Power Development Department (now JPDCL) who died in service on 16.10.2011
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The applicant is the widow of a deceased employee who served as a Girdawar in the Revenue Department and retired on December 31, 2017
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The applicant, a 76-year-old retired Head Mistress of the MCD who superannuated in 2007, underwent emergency treatment at Holy Family Hospital from 26.01.2024 to 09.02.2024
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The applicant, working as a Chief Staff and Welfare Inspector at Guntakal Division, originally requested a transfer to the Secunderabad Division on October 16, 2024, to facilitate his son's cricket coaching and education
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The applicants are the widow and children of Late Rajesh Kumar Dhanuk, a former employee of the Government Medical Stores Department (GMSD) who died in harness on August 19, 2022
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The applicant, currently serving as a Mali (Gardener) with the Delhi Development Authority (DDA), participated in the Limited Departmental Competitive Examination (LDCE) 2025 for promotion to the post of Junior Secret...
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The Petitioner, a Superintending Engineer in the Municipal Corporation of Delhi (MCD), filed a Contempt Petition (CP) alleging non-compliance with the Tribunal’s order dated 15.05.2025 in OA No. 1467/2025.
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The applicant, a Person with Benchmark Disability (PwBD) with 77% locomotor disability employed by Respondent No. 1 (SAIL), challenged his non-consideration for promotion
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The applicants, a Tax Assistant and a Stenographer Grade-III, were appointed to the Income Tax Department through the Staff Selection Commission.
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The case involved 157 applicants, led by Farooq Ahmad Tantray, who filed a Transferred Application (T.A. No. 16/2026) against the Union Territory of Jammu & Kashmir and the Public Health Engineering (PHE) Department
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The applicant, a Female Nurse who joined service in 1990 and currently serves as an In-charge (I/C) Assistant Matron, challenged the transfer order (No. 13-AH of 2026 dated 04.04.2026) issued by the Administrator, Ass...
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The applicant served as Guest Faculty (2003) and was later appointed as Assistant Professor on a contractual basis (2008) at the National Institute of Fashion Technology (NIFT)
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The respondents issued an advertisement in April 2005 for the recruitment of Technical Assistant T-1 (Lab). The applicant, possessing the required qualifications, participated in the selection process
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The applicant, an Ex-Serviceman of the Ladakh Scouts Regiment with 17 years of service, applied for the post of Panchayat Accounts Assistant under the Ex-Servicemen (ESM)/ST quota pursuant to Notification No. 01 of 2019
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Eight applicants, employed in various capacities (UDC, Supervisor, etc.) at the Ordnance Factory, Muradnagar, filed an Original Application seeking the grant of Grade Pay (GP) of ₹4600/-, effective from the date it wa...
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The petitioners, working as Assistant Malaria Inspectors and Assistant Public Health Inspectors, filed a Contempt Petition alleging willful disobedience of the Tribunal's order dated August 30, 2019, passed in O.A. No...
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The applicant’s father, a Constable in the Delhi Police, died in service on 20.12.2026
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The applicant, a retired Mali from the Horticulture Department of the MCD, retired on July 31, 2022
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The applicant, a Group A employee, retired from the Municipal Corporation of Delhi (MCD) on May 31, 2020, after joining service in 1989
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The Applicant, holding a B.A., B.Ed. (Special Education), and M.A. (History) from Kurukshetra University, applied for the post of PGT (History) Male (Post Code 27/20) under Advertisement No. 02/2020 issued by the Delh...
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Applicant No. 1 (A-1), a Loco Pilot (Goods), was declared medically unfit for his original post on 31.07.2014, but fit for sedentary duties in the "A-1 and below" category with NV glasses
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The applicant was appointed as a Track Maintainer IV in May 2013
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The applicant, appointed as a Junior Accountant in 1982, rose to the rank of Assistant Director (Finance) on 05.01.2005
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The applicant, an Assistant Provident Fund Commissioner (APFC), joined service in 2006
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The applicant, a 79-year-old retired Senior Goods Clerk, was appointed to the Railways in 1971/1981 and retired on 31.12.2006
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The applicant, a Social Security Officer (SSO) with the Employees’ State Insurance Corporation (ESIC), was transferred from ESIC Headquarters to SRO-Nand Nagri, Delhi, on March 11, 2024, after exercising options for D...
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The applicant, a Social Security Officer (SSO) with the Employees’ State Insurance Corporation (ESIC), challenged Transfer Order No. 54/2026 dated 10.04.2026, which moved him from Faridabad, Haryana, to Durgapur, West...
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The applicants are officers of the Delhi, Andaman & Nicobar Islands Civil Service (DANICS), a Group ‘B’ service
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The applicant, a Social Security Officer (SSO) aged 58, challenged the transfer order dated 10.04.2026, which directed his relocation from RO-Rajendra Place, New Delhi, to SRO, Thane, Maharashtra.
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The applicant, a Social Security Officer (SSO) with the Employees’ State Insurance Corporation (ESIC), challenged a transfer order dated 10.04.2026, which moved him from Delhi to Durgapur, West Bengal
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The applicant, a Social Security Officer (SSO) at SRO-Okhla, Delhi, challenged the transfer order dated 10.04.2026, which moved him to SRO-Marol, Maharashtra
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The applicant, a Social Security Officer (SSO) with the ESIC, challenged a transfer order dated 10.04.2026, which moved him from SRO-Noida, UP, to SRO-Mumbai, Maharashtra
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The applicant joined the Department of Revenue as an Inspector in 1982 and retired as an Assistant Commissioner on 31.07.2020
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The applicant joined the Department of Revenue as an Inspector in 1982 and retired as an Assistant Commissioner in 2016
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The applicant, a retired Assistant Commissioner of GST Central Excise, joined as an Inspector in 1982 and was promoted to Superintendent in 1997.
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The Applicant, an Associate Professor at AIIMS Bhubaneswar, was issued a Memorandum of Charges dated 06.05.2025 following an incident involving an unauthorized outside specialist performing a procedure at the institute
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The Applicant applied for the post of Chief Law Assistant (and previously Station Master) under Employment Notice No. 1/2005.
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The applicant, a Group C employee serving as a Dental Technician since 2012 at ESIC MC PGIMSR, Bangalore, challenged a transfer order dated 09.04.2026 moving him to Kalaburagi.
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Eight applicants, qualified archaeologists working in or associated with the Archaeological Survey of India (ASI), challenged the decision of the Union Public Service Commission (UPSC) to return a recruitment dossier...
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The Applicant, a Senior General Manager at BSNL, challenged a transfer order and a subsequent speaking order dated 05.12.2025
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The applicant, a retired Superintendent of Central Excise, challenged a letter dated August 29, 2023, which denied the retrospective application of upgraded pay scales.
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The applicant, a retired Superintendent of Central Excise, sought the benefit of an upgraded pay scale (Rs. 6500-10500 for the period as Inspector and Rs. 7500-12000 as Superintendent) effective from January 1, 1996—t...
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The applicant, a retired Superintendent of Central Excise, filed this Original Application (OA) challenging the respondents' refusal to grant him upgraded pay scales (Rs. 6500-10500 for Inspectors and Rs. 7500-12000 f...
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The applicant, a retired Assistant Director of the National Academy of Customs, Indirect Taxes and Narcotics (NACIN), challenged the effective date of the revised pay scales recommended by the 5th Central Pay Commissi...
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The Applicant, a retired Superintendent of Central Excise, challenged a letter dated 29.08.2023 which limited the benefits of his upgraded pay scale (Rs. 6500-10500 for Inspector and Rs. 7500-12000 for Superintendent)...
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The applicant, a retired Assistant Commissioner of Customs, joined the department as an Inspector in 1990 and was promoted to Superintendent in 1997
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The applicant joined the Department of Revenue as a Stenographer Grade III and was promoted to Intelligence Officer (IO) in the Directorate General of Revenue Intelligence (DRI) on December 23, 2002, and subsequently...
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The applicant, a retired Superintendent of GST Central Excise, sought the retrospective benefit of revised pay scales under the 5th Central Pay Commission (CPC)
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The applicant is the widow of Late P. Kannan, a Civilian Motor Driver Grade-I who died in harness on October 11, 2022
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The applicant, a Postal Assistant, appeared for the Limited Departmental Competitive Examination (LDCE) for promotion to the post of Inspector of Posts pursuant to a notification dated 09.09.2019
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The applicant is the widow of Late Ch. Mohan Rao, a Travelling Ticket Examiner (TTE) who was removed from service on 26.06.1997 for unauthorized absence
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The applicant, a Tech-II in the Electrical Department, was declared surplus and redeployed to the Mechanical Department at Bhadrak via an order dated 10.12.2018
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The applicant is the legally wedded wife of Respondent No. 4, a former Head Clerk in the East Central Railway
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The seven applicants were engaged as casual labourers in the Madurai Commissionerate
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The applicant, who served as a Principal at the Government Polytechnic College, Pulwama, retired from service on 30-04-2024
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The Applicant, a retired Assistant Section Officer of the DDA, retired on 30.11.2016.
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The applicants’ land was acquired by the Central Government for the Eastern Dedicated Freight Corridor, a "Special Railway Project," under the Railways Act, 1989, as amended in 2008
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The applicants, comprising ten Executive Engineers (Civil)
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The petitioners, four Selection Grade Constables currently posted in the Union Territory (UT) of Ladakh, filed a Contempt Petition alleging deliberate and willful disobedience of the Tribunal's orders dated 01/07/2022...
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The applicant was appointed as a Class-IV employee in the Health and Medical Education Department on June 19, 1998, possessing an ITI Diploma in the Electrician trade
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The applicant, engaged as a Daily Rated Worker in the Agriculture Department, sought regularization under the Jammu & Kashmir Daily Rated Workers/Work Charged Employees (Regularization) Rules, 1994 (SRO 64 of 1994).
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The applicant, Sheetal Sharma, applied for the post of Teacher in the District Cadre Udhampur pursuant to Advertisement Notice No. 06 of 2017
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This dispute concerns a decade-long seniority and cadre rivalry between two professors in the Department of Microbiology at Government Medical College (GMC), Jammu.
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The applicant, an Ex-Serviceman, applied for the post of Store Keeper-cum-Record Keeper-cum-Clerk-cum-Computer Operator in GMC Baramulla under Advertisement Notice No. 02/2019
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The applicants challenged the selection process and the final select list dated 23.10.2010 for the post of Constable in the J&K Executive Police, District Cadre Poonch, issued pursuant to an advertisement dated 07.04....
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The applicant, Mohammad Rashid Chowdhary, was a Lecturer in the Higher Education Department (HED) of J He sought voluntary retirement on August 17, 2005
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The five applicants were appointed as Class-IV employees in the Power Development Department (now Jammu Power Distribution Corporation Ltd.) under SRO-43 on various dates
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The applicant filed a Miscellaneous Application (MA) seeking condonation of a 687-day delay in filing an Original Application (OA) under the Administrative Tribunals Act, 1985
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The applicant, appointed as Stenographer Grade ‘D’ in 1998, challenged the promotion of Respondent No. 3 (Mohd. Yousuf) to Stenographer Grade ‘C’
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The Applicants are employees of the Indian Audit and Accounts Department (IA & AD) serving on deputation at various field offices on spouse grounds
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The applicant, who joined the Income Tax Department in 1980, was promoted to the post of Income Tax Officer (ITO) on 24.08.2011 based on a Departmental Promotion Committee (DPC) recommendation and valid vigilance clea...
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The applicant, a Head Constable (Driver) in the Delhi Police, was implicated in FIR No. 0327/15 under the Arms Act and Sections 302/306 of the IPC
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The original applicant, Smt. Kaniz Bano Khan, a railway employee, filed an Original Application (O.A.) challenging a Charge Memo dated 26.10.2022 and subsequent orders dated 12.12.2022, 02.02.2023, and 17.02.2023
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The applicants’ land was acquired by the Railways for the Deshpran-Nandigram Special Railway Project
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The applicants’ land was acquired by the South Eastern Railway for the "Deshpran to Nandigram Special Railway Project"
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The applicants’ land was acquired by the South Eastern Railway for the construction of the Bowaichandi – Arambagh New B.G. Railway Line.
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The applicant, an employee of the South Eastern Railway, challenged a transfer order dated 16.03.2026, which directed his relocation from SER/CKPD/JSG/CPS/JSG to SSER/CKPD/GP/GP BO
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The applicant, Schdev Singh, a 61-year-old retired employee, filed an application under Section 19 of the Administrative Tribunals Act, 1985, seeking a Mandamus to compel respondents to fix and release his pension
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The applicant, initially appointed as a PRT in 1989 and later selected as a TGT (English) in 1993, challenged an order dated 23.11.2023 issued by the Kendriya Vidyalaya Sangathan (KVS).
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The applicants are the widow and son of Late Pradeep Kumar, who died in harness on July 23, 2016, while serving as a Postman at Digha Sub Post Office, Patna
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The applicants filed the present Original Application (OA) challenging a Speaking Order dated 07.11.2025, seeking appointment under the "Land Loser Category"
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Ninety-six applicants, employed across various Commissionerates of CGST, Customs, and Central Excise, filed an application under Section 19 of the Administrative Tribunals Act, 1985
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The Applicant, a Postal Assistant at Baruipur H.O., retired from service on 29.02.2024.
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The applicant, currently a Junior Accounts Officer under Bharat Sanchar Nigam Limited (BSNL), is the ward of a deceased Department of Telecommunications (DoT) employee who died prior to the formation of BSNL on Octobe...
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The applicant, a Senior Scientific Assistant (Photo) at the Central Forensic Science Laboratory (CFSL), CBI, filed an Original Application (OA) challenging the seniority list of Senior Scientific Assistants issued on...
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The applicant, working as a Biochemist in the Public Works Department, Puducherry, filed an Original Application (OA) seeking financial upgradations under the Assured Career Progression (ACP) and Modified Assured Care...
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The applicant, a Tahsildar under the Government of Puducherry, was placed under suspension on June 28, 2024, pending disciplinary proceedings related to four charges concerning property mutation.
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The applicants were employed as Assistant Linemen in the Jal Shakti Department and retired on 31.12.2022 and 30.04.2023, respectively
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The Applicant, a Joint Director serving at the ESIC Headquarters in New Delhi, challenged an Office Order dated 02.04.2026 that transferred him to ESIC H&MC, PGIMSR Rajajinagar
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The applicant, the widow of late Sh. Anil Kumar (a former employee of BSNL), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, a candidate in the UPSC Civil Services Examination (CSE) 2024, filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant joined the respondent department as a Lascar on a casual basis in 1992 and was confirmed in 2005
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The applicants were engaged in quasi-administrative offices of the East Coast Railway in 1996—Applicant No. 1 as a Librarian and Applicant No. 2 as a Senior Salesman
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The applicant, a Group ‘C’ employee (Helper) in the South Western Railway, retired from service on 30.06.2025
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The applicant, a Group 'C' employee (Pointsman) in the Hubballi Division of South Western Railway, retired on superannuation on 31.07.2024
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The Applicant, an Assistant Engineer (Civil) at ESIC, was placed under suspension on December 15, 2025
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The applicant, a Junior Engineer (Civil) with the ESIC, was placed under suspension on 15.12.2025, an order which also transferred his headquarters from New Delhi to Chhattisgarh
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The applicant, a retired Personal Assistant, joined as an LDC in 1979 and was regularized as Stenographer Grade ‘D’ in 1982
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The applicant, a 29-year-old candidate for the UPSC Civil Services Examination, filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The Applicant applied for the post of Principal under the Special Recruitment Drive 2022-23 for Jawahar Navodaya Vidyalayas (JNVs) in the North Eastern Region.
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The applicant, an Other Backward Classes (OBC) candidate for the UPSC Civil Services Examination (CSE) 2023, filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, a Superintendent of Post Offices, submitted a notice for voluntary retirement (VRS) on 26.06.2013 under Rule 48 of the CCS (Pension) Rules, 1972, effective from 30.09.2013.
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The applicant, an Inspector (Executive) in the Delhi Police, was previously dismissed from service following disciplinary proceedings
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The applicant, a Deputy Chief Material Manager in the Indian Railways who joined through the UPSC Engineering Services Examination, challenged his Annual Performance Appraisal Report (APAR) grading for the year 2017–18
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The applicant was initially engaged as a casual Gangman on October 7, 1972, and attained temporary status on January 1, 1981
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The applicant was appointed as a Daily Rated Worker in the Social Forestry Department on May 1, 1986, and was regularized as a Helper on April 1, 1994.
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The petitioner initiated contempt proceedings alleging non-compliance with the Tribunal’s judgment passed in O.A. No. 1603/2024
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The case involved 140 applicants, primarily technical staff (including FGM, MCM, and Electricians) employed in the office of the Garrison Engineer (U) (Electric Supply), Delhi Cantt
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The applicant, a candidate for Group ‘D’ posts in Northern Railway, was declared medically unfit in all categories due to "Scoliosis" by the Divisional Medical Committee (DMC) via memo dated 13.05.2019
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The applicant applied for the post of Deputy Superintendent of Police (Dy.SP) under Notification No. 5/1998
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The petitioner, a senior citizen and former railway employee, filed a contempt petition alleging non-compliance with the Tribunal's order dated May 27, 2025
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The applicant’s father-in-law, Late Shri Ishwar Singh, died in harness on January 23, 2014, while serving as a Senior Accounts Auditor.
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The petitioner, an Ex-Senior Assistant Loco Pilot, filed a contempt petition alleging non-compliance with the Tribunal's order dated 03.10.2024
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The applicant, a Loco Pilot (Passenger) belonging to the ST category, applied for the post of Assistant Mechanical Engineer (AME)/Assistant Workshop Manager (AWM) under the 30% Limited Departmental Competitive Examina...
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The applicant, an Indian Forest Service (IFS) officer of the 2012 batch, was serving as the Deputy Conservator of Forests (DCF), M.M. Hills Wildlife Division
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The applicant applied for the post of Constable (Driver) in the Delhi Police recruitment of 2009
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The applicant, a Director Professor, was appointed as the Medical Superintendent (MS) of Smt. Sucheta Kriplani Hospital on 02.09.2024 following a selection process
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The applicant, a Senior Engineering Assistant at Doordarshan Kendra, Allahabad, faced persistent discrepancies regarding the maintenance, credit, and transfer of his General Provident Fund (GPF) account across multipl...
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The applicants are Inspectors in CGST & Central Excise under the Meerut Zone
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The applicant was selected by the UPSC for the post of Assistant Director (Leather & Footwear) Grade-II under the Ministry of MSME pursuant to Advertisement No. 06/2014, with the final merit list declared in December...
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The applicants are Junior Engineers in the Public Works Department (PWD), Puducherry
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The applicants, retired Inspectors (Ministerial) of the Delhi Police, were direct recruits as Head Constables in 1986
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The applicant, a retired Superintendent, joined the respondent department as an LDC in 1974 and retired on 28.02.2013
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The six applicants were appointed as casual workers (Beldar, Driver, and Wiremen) between 1988 and 1989
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The applicant joined the Central Bureau of Investigation (CBI) as a Sub-Inspector in 1996 and was promoted to Deputy Superintendent of Police (DSP) in 2015
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The applicants participated in a recruitment process for the post of Scientist ‘B’ (Forensic DNA).
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The deceased employee, Afsar Ali Sardar, was a Postman who died in harness on 29.01.1999
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The applicants are serving and retired employees of the Accounts Department of Southern Railway
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The five applicants were engaged as casual or contingent employees by the Department of Revenue between 1991 and 2000.
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The applicant’s mother, an Auditor, was relieved from service on medical grounds on 01.04.2022 after a road accident left her in a vegetative state
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The applicant’s father, a Telephone Mechanic with BSNL, died in service on February 15, 2016
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The applicant, an OBC candidate with HSC and B.Com qualifications, applied for the post of Lower Division Clerk (LDC) following a 2011 recruitment notification for 400 vacancies in Puducherry
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The applicant, a matriculate holding an ITI Certificate (Electrician), was appointed as a Cable Jointer in the Power Development Department (PDD) on February 2, 2001, following a selection process by the SSRB
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The applicants are the legal heirs (widow and children) of Late HC Mohd Yousuf Bhat, who superannuated on December 31, 2020, and subsequently passed away on February 20, 2023
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The applicant, a General Line Teacher originally posted at Upper Primary School Shundi and later deployed at Primary School Thayan, challenged an order dated 10.03.2026 issued by the Zonal Education Officer (ZEO) Khum...
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The applicants, Jagdish Pal Singh and Ajit Singh, are matriculates holding ITI (Electrician) certificates who were appointed as Technician-III in the Power Development Department (PDD) in 1998 and 2001, respectively
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The applicants challenged the selection and appointment of private respondents to Class-IV posts in District Kathua pursuant to Advertisement Notice No. 01 of 2006
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The applicant, appointed as a Technical Assistant in 1994, pursued M.Sc. and Ph.D. studies starting in 1998
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The applicants were engaged on an academic arrangement and contractual basis in various non-gazetted capacities (e.g., Record Clerks, Store Keepers, Social Workers) at newly established Government Medical Colleges (GM...
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The applicants, employees of the Police Telecommunication Wing of the J&K Police, challenged Order No. 3291 of 2010 dated 12.10.2010, which rejected their claims for retrospective promotion to the rank of Inspector
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The applicant was initially engaged as a daily wager in 1996, serving intermittently until 1997
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The applicant is the widow of Late Sh. Gujjar Mal, who joined Northern Railway in 1957 and was terminated in 1980 for participating in a strike
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The applicant, a Trained Graduate Teacher (TGT), was promoted to Post Graduate Teacher (PGT) (Mathematics) via the Limited Departmental Competitive Examination (LDCE) 2018-2019 and posted to KV Kaniha on February 5, 2...
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The applicant served as a Gramin Dak Sevak (GDS) in the Department of Posts from November 1981 until October 2013
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The matter involves 40 applicants, primarily staff at Hindu Rao Hospital and other MCD facilities, who filed a Contempt Petition (CP) alleging non-compliance with the Tribunal’s order dated 13.05.2025
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The applicant is the daughter of Late Purnima Sarkar, a former Peon under the Central Public Works Department (CPWD) who superannuated and received pension until her death on October 6, 2020
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The applicant was appointed as a Group-D employee in the South Eastern Railway in 1985 and retired as a TTI (Group C) on 31.01.2023
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The applicant was sponsored by the Employment Exchange in 1983 for the post of Lower Division Clerk (LDC) and participated in the selection process in November 1983
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The applicants, working in Pay Matrix Level-7, challenged the select lists issued by the Ahmedabad Division of Western Railway for upgradation to Level-8.
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The applicants, retired Class-IV employees, were granted benefits under SRO 149 of 1973 and SRO 59 of 1990 via an order dated February 20, 2013
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The applicant was appointed as a Retainer Crew Driver with the Delhi Transport Corporation (DTC) on September 20, 1980
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The applicant joined as an Assistant Engineer on March 10, 1977, and served until April 19, 1994, when a penalty of compulsory retirement was imposed
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The applicant, a Deputy Director at ESIC Medical College and Hospitals, Basaidarapur, New Delhi, challenged a transfer order dated 02.04.2026
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The applicants are Electrician-cum-Plumbers employed by Jawahar Navodaya Vidyalaya (NVS)
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The applicant, a retired Senior Superintendent of Railway Mails (retired 2007), initially opted for Fixed Medical Allowance (FMA) upon retirement.
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The applicant, a Junior Engineer (Traction Distribution) at Kayamkulam Junction, challenged the transfer order dated 30.09.2025 (Annexure A-2) which moved him to Nagercoil Junction on administrative grounds
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The applicant, Giriraj G, a Cameraman Grade I at Doordarshan Kendra, Shillong, filed this Original Application against the Union of India and Prasar Bharati
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The applicants, employees of the Indian Railways in Pay Matrix Level-7, challenged the legality of suitability/select lists dated 27.06.2023 and 04.07.2023 for upgradation to Level-8
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The applicants, working in Pay Matrix Level-7 in various departments of the Western Railway, challenged the Railway Board’s policy under RBE No. 155/2022 dated 17.11.2022
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The applicants, working as Chief Office Superintendents and Senior Section Engineers in Pay Matrix Level-7, challenged the legality of select/suitability lists issued in 2023.
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The applicant, a Substitute Bunglow Peon with temporary status since 07.05.2013, was terminated on 05.05.2014
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The applicant applied for the post of Assistant Primary Teacher under Advertisement No. 2/98.
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The applicants sought the execution of an order dated 16.03.2016 passed by the Tribunal in O.A. No. 1828/2014
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The 33 applicants are "Industrial Employees" (Group ‘C’) serving in various technical capacities—including Master Craftsman, Fitter General Mechanic, Carpenter, and Electrician—under the Military Engineer Services (ME...
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The Applicant, a Postal Assistant appointed in 1983, received financial upgradations under the TBOP, BCR, and MACP schemes
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The Applicant was substantively appointed as a Gramin Dak Sevak Mail Deliverer (GDSMD-I) on January 12, 1998
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The applicant, a Superintendent in the CGST and Central Excise, was served a charge memorandum dated March 2, 2021, under Rule 14 of the CCS (CCA) Rules, 1965.
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The Applicant served as Chief Office Superintendent (Level-7) in the Personnel Department, Bhavnagar Division, Western Railway, and retired on February 28, 2025
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Twenty-eight applicants, primarily employees of Kendriya Vidyalaya Sangathan (KVS), filed an Original Application (O.A.) against the Union of India (Ministry of Education), KVS, and the Central Board of Secondary Educ...
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The applicant was appointed as a Rehbar-e-Taleem (ReT) Teacher in 2010 and posted to Gurez, District Bandipora.
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Applicant No. 1, daughter of a deceased railway employee, applied for an appointment on compassionate grounds.
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The Applicant, a Senior Passenger Train Manager (ST category) in the Eastern Railway, challenged a reasoned order dated 04.07.2024 which rejected his claim for seniority rectification.
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The applicant was engaged as a casual labourer under the Commandant, 42 Coy ASC (Sup) in 1992
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The Applicant, a retired Technical Officer-C (TO-C) from the Proof & Experimental Establishment (PXE), Chandipur, sought retrospective promotion to the rank of TO-C effective from 01.09.2012
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The Applicant, working as a Gramin Dak Sevak (GDS) MD at Kantapada B.O., was directed via a memo dated 12.07.2016 to work at Katada B.O. following the retirement of the permanent incumbent
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The applicant, an Inspector of Central Excise (later promoted to Superintendent), was accused of misconduct for allegedly failing to scrutinize 89 fraudulent rebate claims involving approximately ₹2.66 crores during 2...
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The applicant, Rano Devi, is a General Line Teacher in the School Education Department, currently posted at Government Primary School, Turamsal, Zone Chassana, District Reasi
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The applicant, a retired Medical Officer of Bokaro General Hospital (SAIL), was charged with misconduct for issuing a fake Medical Fitness Certificate to an employee, Karamat Roy, on 23.05.2003.
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The applicant, a Postal Assistant, was served a Charge Memo under Rule 16 of the CCS (CCA) Rules, 1965, alleging that his negligence contributed to a departmental loss of ₹84,60,717.80 at Islampur Sub Post Office betw...
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The applicant, a Group ‘C’ employee (Painter HS-I) in the Military Engineer Service (MES), retired on 31.01.2022
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The Review Applicants (Union of India) sought to review a judgment dated 21.05.2025, which quashed an order dated 22.04.2022 and directed the restoration of the respondent's pay
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The applicant, a Senior Telecom Office Assistant (Group ‘C’), retired from service on 30.11.2006 with a last drawn basic pay of Rs. 10,950
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The applicant was initially appointed as a Contingency Paid (C.P.) Chaukidar on 01.12.1979 under the Superintendent of Post Offices, Mirzapur
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The applicant, a Group ‘D’ employee of the North Central Railway posted at Dagmagpur Railway Station, challenged a transfer order dated 13.01.2026 that moved him to Mota Railway Station
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The applicant, a Chief Welfare Inspector in the Personnel Department of North Central Railway, was medically de-categorized in 2017 following an accident
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The applicant joined the South Eastern Railway as a Ticket Collector on September 13, 1993, and was posted to the Nagpur Division
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A large batch of applicants (healthcare workers/nurses) filed several Original Applications (OAs) before the Central Administrative Tribunal (CAT) against the Union of India and various central government hospitals, i...
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The 155 applicants are Group-C civilian employees (including Senior Material Assistants, Tradesman Mates, and Firemen) serving at the 16 Field Ammunition Depot (FAD) under the Ministry of Defence
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The applicant, a Technician Grade-I in the Southern Railway, challenged his non-promotion to the post of Senior Technician following a 2016 cadre restructuring.
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The petitioner filed a contempt petition alleging non-compliance with the Tribunal’s interim order dated 01.09.2025, which directed the competent authority to decide the petitioner's representation via a speaking order
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The applicant, originally engaged as a Rahbar-e-Taaleem (ReT) teacher and subsequently regularized, was initially posted at Khandiyal, Gurez, Bandipora.
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The applicant, Mohammad Yousuf Mir, served as a Working Supervisor in the semi-skilled category and was granted benefits under SRO 149 of 1973
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The applicants, employees of the Institute of Music and Fine Arts, Jammu, were transferred from the J&K Academy of Art, Culture and Languages to the University of Jammu in 2011
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The applicants, Professors at the University of Jammu, challenged Government Order No. 183-JK(HE) of 2023 dated 03.07.2023
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The applicants were promoted as Community Health Officers (CHOs) in the Health and Medical Education Department of Jammu Kashmir.
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The applicant, while serving as Sub Postmaster (SPM) at Dighwa Dubauli, was issued a minor penalty charge memo dated 26.09.2013 for the unauthorized payment of commissions to N.S. and M.P.K.B.Y agents
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The land of Applicant No. 1 (Bhabani Das) was acquired by the Railway Authorities for the Deshpran-Nandigram Special Railway Project
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The first applicant’s land was acquired by the Railway Authorities for the Deshpran-Nandigram Special Railway Project
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The five applicants were recruited as Technical Assistants "B" (Electronics) by the Space Applications Centre (SAC/ISRO) following Advertisement No. SAC:04/2004
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The applicant, Narayan, was initially engaged as casual labor and later regularized as a Technician Grade-I in the East Central Railway, Samastipur Division
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The applicants, retired employees and officers of the Employees' Provident Fund Organization (E.P.F.O.) and members of the E.P.F.O. Pensioners Association, filed this Original Application seeking to set aside a reason...
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The applicant filed a Review Application (RA) seeking to modify the Tribunal's order dated 13.12.2024
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The seven applicants claimed they were engaged as substitute Safai Karamcharis and later converted to daily wagers w.e.f. 31.03.1998
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The applicants, a Driver and a Conductor employed by the Delhi Transport Corporation (DTC), were charge-sheeted on 05.01.2015 for allegedly falsifying trip records and causing financial loss to the Corporation
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The applicant, a Junior Hindi Translator at BSNL, appeared for the Limited Internal Competitive Examination (LICE) for promotion to the post of Rajbhasha Adhikari on 29.03.2008
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The applicant, a Floor Assistant at Doordarshan Kendra, Bhubaneswar, was regularized in service on 26.06.2015.
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The applicant is the widow of Late Bijay Kumar Ratha, who was appointed as a Group D employee under the respondents on June 25, 1967
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The applicant, a Track Maintainer-II (TM-II) in the Sambalpur Division of the East Coast Railway, joined service in 2012
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The applicant, a retired Deputy Conservator of Forests, filed a Contempt Petition alleging willful non-compliance with the Tribunal's order dated 03.07.2023 in O.A. No. 414/2021
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The applicant is the first legally wedded wife of late Lalan Jee Pathak, a former Regional Director in the Central Board of Worker Education, who died on December 14, 2019
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In response to an employment notification dated 31.07.2012, the applicant applied for the post of Helper-II
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The four applicants were appointed as Accounts Clerk-cum-Typists (ACTs) in the Nehru Yuva Kendra Sangathan (NYKS) in 1988
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The applicant, a Deputy Chief Personnel Officer in the East Coast Railway, challenged the rejection of her induction into Group A/Junior Scale service effective from 09.07.2012
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The applicants (110 individuals) filed an Original Application (OA) against the Union of India, through the Ministry of Finance (CBDT) and the Staff Selection Commission (SSC).
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The Review Applicants (Union of India/Railways) sought a review of the Tribunal's order dated 07.08.2025, which had been passed in favor of the Respondents (Chandra Pal Singh and 27 others) in O.A. No. 2143/2021
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The applicant was initially appointed as a Gangman but was medically de-categorized and posted as a Chowkidar in 1989
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The applicants are Inspectors in the Central Bureau of Narcotics, promoted from the Upper Division Clerk (UDC)/Stenographer feeder cadre
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The applicant, while serving as an Inspector in the Income Tax Department (joined 12.11.2015), qualified for the post of Assistant Section Officer (ASO) in the Ministry of External Affairs (MEA) through the Combined G...
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The applicants, comprising ministerial/clerical staff at Safdarjung Hospital, challenged the Office Memoranda dated 21.04.2023 and 15.05.2023, which abruptly discontinued the payment of Hospital Patient Care Allowance...
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The applicant applied for the post of ‘Electrician’ (Code No. NE10(A)) under Advertisement No. DMRC/OM/HR/V/2015
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The applicant, initially appointed as a Track Maintainer in the Northern Railway under medical category ‘Bee One’ in 2014, applied for the post of Assistant Station Master (ASM) via the General Department Competitive...
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The applicant, Khushbu, was recommended by the Staff Selection Commission (SSC) for the post of Assistant Section Officer (ASO) in the Central Secretariat Service (CSS) under the UR-PwBD (Persons with Benchmark Disabi...
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The applicant, Bhola Nath Chandra, is the surviving spouse of Ranu Chandra, a South Eastern Railway employee who died in service on 22/02/2025
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The applicant, an Associate Professor of Nursing at Alamdar Memorial College of Nursing and Medical Technology (a constituent college of IUST), challenged her retirement at age 60
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The Applicant retired as a Divisional Engineer from BSNL on 31.07.2016
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The petitioner, an Ex-Station Master, challenged disciplinary proceedings in O.A No. 180/00469/2021.
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The applicant, a retired Superintendent from the Estate Office, U.T. Chandigarh, was convicted by a Special Judge, CBI, on 21.05.2018 under the Prevention of Corruption Act and the IPC
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The applicant, while serving as Assistant Superintendent of Posts (HQ) Udhampur and holding additional charge as Sub-Divisional Inspector (SDI) between 2014 and 2016, conducted recruitments for several Gramin Dak Seva...
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The Applicants, representing various pensioners, challenged the provisions of Rule 1 and 10(A) of the CCS (Commutation of Pension) Rules, 1981, as amended in 2012, along with the notification dated 09.11.2010.
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The applicant was appointed as a Hospital Attendant in the Railways on April 30, 1980, and retired as an OT Assistant Grade I
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The applicant, a 59-year-old employee of the School Education Department, filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The applicants (including the deceased husband of applicant No. 7) were engaged as daily wagers in the Forest Department of Jammu & Kashmir between 1992 and 1993
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The applicants, Richa and Rajni Bala, were appointed as Lecturers in Physics and Political Science, respectively, vide Government Orders dated April 21, 2010
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The applicant, a TGT (Social Science) at Atal Aadarsh Vidyalya under the New Delhi Municipal Council (NDMC), sought promotion to the post of PGT (Economics) under the ST Departmental Quota effective from 10.09.2025
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The applicant, Patil Aditya Rajkumar, filed a Contempt Petition (C.P. No. 272/2026) arising out of Original Application (O.A.) No. 1990/2024
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The applicant served as a teacher under the respondents from 1983 to 1996, during which she was sent on deputation to the Navodaya Vidyalaya Samiti (NVS) from 1991 to 1994.
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The applicant, a 73-year-old retired employee, retired from service on 30.06.2013
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The applicant, a Joint Director at the ESIC Regional Office in Faridabad, challenged a transfer order dated 02.04.2026, which moved him to ESIC Medical College and Hospital, Hyderabad
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The applicants applied for the post of Constable (Executive) in the Delhi Police and appeared for a written examination on November 16, 2014, after previous sessions were cancelled
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The applicant was appointed as an Assistant Engineer (Electrical) on an adhoc basis on March 4, 1992
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The applicant, a Upper Division Clerk (UDC) in the Directorate of Enforcement, was transferred from Delhi to Chennai on August 21, 2023
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The applicant, while serving as a Gramin Dak Sevak (GDS) Branch Post Master in Deochandpur, Varanasi, was served a charge sheet on June 11, 2012, for misappropriating public funds
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The applicant was initially appointed as a casual Khalasi in the North Central Railway, Kanpur, on March 6, 1977
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The applicant was appointed as a Gramin Dak Sevak (GDS), Assistant Branch Post Master (ABPM) on compassionate grounds on July 13, 2022, following the death of his father.
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The applicant, Vinod Kumar, and one Ms. Usha Kiran Hembram were selected through a competitive examination for the post of Telecom Technical Assistant (TTA) under direct recruitment for SC/ST backlog vacancies in the...
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Late Jagannath Majhi (original applicant, substituted by his widow after death [para. 1]) was appointed as a Semi-Skilled Worker at Rourkela Steel Plant (SAIL) in 1993 under the "Local Displaced Person" category.
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The applicant was appointed as a Ticket Collector in 1997 and later joined as an Enquiry-cum-Reservation-Clerk (ECRC) in 2007
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The applicant, a resident of Bandipora, challenged a transfer order (No. DCB/Estt/2026/1661-64) dated 14-01-2026 issued by the Deputy Commissioner, Bandipora, which posted him to Gurez
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The applicant’s ten-year-old son was diagnosed with a brain tumor (Posterior Fosa Intra Cranial Sol/Ependymoma WHO Grade-II)
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The applicant’s father, while serving as a Professor-cum-Chief Scientist at SKUAST-K, died in harness in 2017
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The Review Applicant, an Economic Officer in the Department of Agriculture, Cooperation and Farmers Welfare, filed a Review Application (RA) seeking review of the Tribunal's order dated 02.02.2026 in OA No. 3414/2018
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The Applicant, a 73-year-old former employee, was removed from service on January 13, 2011, under Rule 19 of the CCS (CCA) Rules, 1965, following a criminal conviction.
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The applicant was selected for the post of Postal Assistant through the Combined Higher Secondary Level (CHSL) Examination, 2018, and joined the Banda Division on May 26, 2022
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The applicant, a 39-year-old former Delhi Police personnel, was dismissed from service on 16.09.2021 via an order passed by the Disciplinary Authority invoking Article 311(2)(b) of the Constitution of India
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The applicant applied for the post of Junior Hindi Translator in response to an advertisement published in September 2011
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The applicant, an RReT teacher posted at Government Middle School (GMS) Gantamulla Payeen, applied for medical leave from March 9, 2026, to April 10, 2026, due to typhoid
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The applicant, a former Constable with the Delhi Police, was subjected to both a criminal trial (FIR 435/08) and a parallel departmental inquiry (DE) initiated on November 18, 2009, regarding allegations of submitting...
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The twelve applicants have been discharging duties in the Archaeological Survey of India (ASI) since 1990
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The Union of India (Review Applicants) sought a review of the Tribunal's order dated 22.08.2024 under Section 22(3)(f) of the Administrative Tribunals Act, 1985
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The fifteen applicants, retired Railway Train Guards from the North Central Railway, sought the execution of the Tribunal's order dated September 11, 2018.
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The applicants, retired Railway Train Guards from the North Central Railway, filed an execution application seeking the implementation of the Tribunal’s order dated 11.09.2018.
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The twenty-two applicants were appointed as Teachers in the erstwhile District Pulwama following Advertisement Notification No. 01 of 2005, issued under the J&K Contractual Appointment Rules, 2003.
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The applicant, Om Parkash, superannuated on March 31, 2024, from the Jal Shakti (PHE) Department in the pay scale of Rs. 5200-20200 + 2800.
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The Applicant joined the Central Silk Board (CSB) as a Lower Division Clerk on 29.10.1982 and retired as Assistant Director on 28.02.2018
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The applicant was appointed as a Seasonal Khalasi in 1983 and worked until 1991
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The applicant, a Stenographer Grade I in Prasar Bharati, challenged recovery orders for ₹5,00,800/-
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The applicant applied for the post of Constable (Driver) in the Delhi Police following a 2009 advertisement.
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The applicants were engaged as Lab Technicians on a contractual basis at Lady Hardinge Medical College (Respondent No. 2) under the ERCP Package-II specifically for COVID-19 relief duties
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The 33 applicants, employees of the Ministry of Information and Broadcasting (Prasar Bharati/All India Radio), were initially appointed as Technicians between 1983 and 1990
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The applicants are Medical Officers and an association representing them under the Employees State Insurance Corporation (ESIC).
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The applicant, enrolled as a Constable in the Delhi Police on April 1, 1986, was promoted to Assistant Sub-Inspector (ASI) in November 2016.
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The applicant was appointed as a Postal Assistant on 17.10.1983
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The applicant, a Senior Law Officer at the Delhi Development Authority (DDA), was appointed as a Junior Law Officer in 2003
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The applicant, appointed as a Technical Member of the National Company Law Tribunal (NCLT) on 01.10.2021... challenged a notification dated 16.03.2026 which appointed Respondent No. 2 (a Judicial Member who joined on...
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The applicant applied for the post of Junior Engineer (Civil) under Advertisement No. 07/2021 and was issued an offer of appointment on 25.03.2022
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The applicant, a General category employee, was appointed as a Clerk on compassionate grounds in 2002 and promoted to Junior Assistant in 2016.
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The applicant served in the Indian Army as a Sepoy from 1976 to 1985, rendering approximately one year of service during the 2nd National Emergency
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The Applicant, a Sub Divisional Engineer (SDE) at BSNL Hisar, challenged a transfer order dated 06.07.2024 and a subsequent relieving letter dated 13.03.2026, which directed his posting to Rohtak
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The seven applicants are current or retired Superintendents serving under the Customs and Central Goods and Services Tax (CGST) departments in the Guwahati Zone
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The applicants are retired Superintendents of CGST and Customs who served under the Guwahati Commissionerate and Dhubri Customs Division
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The applicant was appointed as a Driver-Cum-Mechanic at the Institute of Hotel Management (IHM), Guwahati, on 01.01.2000
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The 133 applicants were engaged as casual laborers by Bharat Sanchar Nigam Limited (BSNL) between 1997 and 1999 to address administrative exigencies in the North East-II circle
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The applicant, while serving as a Sub Postmaster, was issued a charge-sheet on May 5, 2021, under Rule 16 of the CCS (CCA) Rules, 1965, regarding alleged negligence in 2014–2015 that facilitated a fraud by another off...
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The 28 applicants were engaged as casual employees/mazdoors by Bharat Sanchar Nigam Limited (BSNL) in Dimapur, Nagaland, during 1996-1997
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The applicant, a Postal Assistant, was issued a charge sheet on 03.05.2021 under Rule 16 of the CCS (CCA) Rules, 1965, alleging negligence in scrutinizing accounts which led to a financial fraud.
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The twenty applicants are Assistant Grade-I officers serving in four different Lucknow-based institutes under the Council of Scientific and Industrial Research (CSIR)
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The applicant was initially engaged by the North Eastern Railway in 1979 and rose through various promotions to the post of Junior Engineer-II
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The thirteen applicants were appointed as "Drivers" in the Respondent Department in the year 2010
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The applicant, a teacher suffering from a 48% permanent locomotor disability, sought a direction to continue her services at Govt. Boys Middle School, Manjakote
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The four applicants, employees/retirees of the J&K Power Development Department, filed an Original Application (O.A.) seeking the fixation of their pension and retiral benefits based on their last pay drawn, specifica...
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The applicant, initially appointed as a Rehbar-e-Taleem (ReT) teacher and later regularized, was serving in District Bandipora on medical grounds as certified by a Medical Board
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The applicants, residents of District Ramban, donated private land between 2003 and 2010 for the construction of Panchayat Ghars.
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The applicants were appointed as contractual Laboratory Assistants in the School Education Department in August and October 2006
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The applicant, a Professor of Economics at the University of Jammu who also served as Director of the Human Resources Development Centre (HRDC), retired on February 28, 2017
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Both applicants served as Deputy Conservators of Forests (DCF) in the J Forest Department.
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The applicants applied for the post of Teacher under the Scheduled Caste (SC) category for District Cadre Udhampur, advertised via Notification No. 07 of 2010
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The applicants were serving as Teachers in the School Education Department of the erstwhile State of Jammu and Kashmir
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The applicant was appointed as a Constable in the J&K Police in 1982 and promoted to Head Constable in 1997
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The applicant, an Associate Professor in the Higher Education Department of Jammu and Kashmir, applied for Child Care Leave (CCL) on 19.03.2025 to assist her son with his Class XII academic commitments and national-le...
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The applicant was engaged as a Special Police Officer (SPO) at the Police Training School, Kathua, in January 2011.
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The nineteen applicants are serving Constables and Selection Grade Constables in the Jammu & Kashmir Police
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The applicants filed a Review Application seeking to set aside the Tribunal’s judgment dated 05.02.2025, which dismissed their claim for compassionate appointment
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The applicant participated in the selection process for the post of Technical Assistant pursuant to Advertisement Notice No. 03 of 1997
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The applicant, an Assistant Loco Pilot in the South Western Railway, was removed from service on 28.11.2014 following a disciplinary inquiry for violating GSR Rules
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The applicant, a retired Manager of Steel Authority of India Ltd. (SAIL), sought the restoration and encashment of various leaves—including joining leave, journey leave, quarantine leave, and casual leave—alleging tha...
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The applicant applied for the post of Primary Teacher under Advertisement No. 02/98. Although selected under the SC category, she was denied appointment on the grounds that she did not belong to the SC community of De...
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The petitioners sought the implementation of the Tribunal’s order dated 13.10.2023, which directed the Railway Board to allow the petitioners to opt for their parent cadre (Northern Railway) and granted them proforma...
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The applicant, an Assistant Loco Pilot (ALP) with Southern Railway, was initially appointed in the Chennai Division but was transferred to the Palakkad Division (Mangalore Junction) on his own request in June 2023
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The applicants are serving or retired officers (Inspectors, Superintendents, and Commissioners) of the Central GST and Customs departments
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The twelve applicants were employees of the Accounts Department (Traffic) of the East Central Railway (ECR), functioning from a rented premises at Biscomaun Tower, Patna.
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The applicant, an Economic Officer (Group-B) in the Department of Economic Affairs, challenged an office order dated 17.09.2025 regarding pay re-fixation and a subsequent recovery notice dated 18.02.2026 for a sum of...
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The eight applicants, serving as Sub-Inspectors and Assistant Sub-Inspectors (Storeman-Technical) in the Delhi Police, sought parity in pay scales with similarly designated employees in other Central Government depart...
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The applicant was appointed as a Chawkidar in 1972 and promoted to Motor Pump Attendant (MPA) in 1984 in the pay scale of Rs. 260-400
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The applicant, a regularized Teacher-II (formerly Rahbar-e-Taaleem Teacher), was originally posted at Govt. Middle School Markoot, Gurez
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The applicant, a Senior Auditor under the Controller of Defence Accounts (CDA), Patna, challenged a series of transfer orders (dated 19.05.2023 and subsequent rejections) moving him from Danapur, Bihar, to Gopalpur, O...
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The applicants are Indian Defence Service of Engineers (IDSE) officers promoted to the rank of Chief Engineer (CE) via a panel dated 22.01.2025
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The applicant, Siddharth Yadav, applied for the post of Patwari (Post Code - 23) under the OBC category pursuant to a vacancy notification issued by the DDA
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The applicant, a candidate for the post of Constable (Driver) in the Delhi Police (2022), filed an Original Application (O.A.) under Section 19 of the Administrative Tribunals Act, 1985.
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The applicant, a 60-year-old Post Graduate Teacher (PGT)
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The applicant joined as a Commercial Instructor on September 30, 1986, and subsequently served as a Vocational Instructor (VI) across various centers under the Ministry of Labour, maintaining service continuity via te...
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The applicant was engaged as a Training Substitute Fisheries Guard in the Fisheries Department, Kupwara, in 1999
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The applicant was initially appointed as a Lower Division Clerk (LDC) in the Border Roads Organisation in 2001 and later joined the Ministry of Textiles as a Data Entry Operator in 2005.
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The applicant, a Sub-Postmaster, was issued a charge memorandum on 22.12.2011 for financial irregularities involving Recurring Deposit (RD) bulk deposits that were not credited to postal accounts
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The applicant, a retired Port Conservator from the Port Department, Puducherry, served for 33 years after initially being appointed as a Morse Signaller
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The applicant was initially appointed as a regular Construction Helper on 04.06.2003 in the Electricity Department, Puducherry, and later promoted to Helper
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The Applicant, belonging to the Scheduled Caste community, was appointed as a Lower Division Clerk (LDC) in the Employees’ Provident Fund Organisation (EPFO) on 31.08.1989
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The Applicant, while serving as a Gramin Dak Sevak Branch Postmaster (GDS BPM) at Kodangipatti, was charge-sheeted on December 16, 2011, under Rule 10 of the GDS (Conduct Engagement) Rules
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The Applicant, a Section Supervisor at the Employees’ Provident Fund Organization (EPFO), Madurai, was responsible for supervising the processing of provident fund claims
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The applicant, an Assistant Accounts Officer (AAO) initially with the Department of Telecommunications, was absorbed into BSNL on October 1, 2000
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The applicant, while serving as a Sub-Postmaster at Konganapuram and later Pallipalayam Agraharam, was placed under suspension on June 21, 2006, following allegations of financial irregularities
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The applicants, employees of the Port Department, Government of Puducherry, sought a review of the technical cadre in the Light House/Port Section and the grant of higher pay scales for the posts of Light Keeper and W...
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The applicants, employees of the Government Medical College Associated Hospitals, Jammu, challenged the orders dated 14-03-2026 and 20-01-2026 issued by the Medical Superintendent and Director Finance respectively
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The applicant, Krishna Yadav, acted as a scribe for a candidate named Roshan in the MTS (NT) Havaldar-2024 examination
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The applicant, an aspirant for the post of Veterinary Officer in the Development Department of the Government of NCT of Delhi (GNCTD), filed an application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, Shri Abdul Latif, is a Transport Officer under the Director of Transport, Andaman and Nicobar Administration
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In June 2015, the Directorate of School Education, Puducherry, invited applications for 425 Primary School Teacher vacancies
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The Applicant, formerly a Gramin Dak Sevak (GDSMD/MC) at Mahadevapattinam BO, was issued a charge sheet under Rule 10 of the Department of Posts, GDS (Conduct & Engagement) Rules, 2011
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The applicants are retired Senior Section Engineers (SSE/P. Way) from the Civil Engineering Department of the North East Frontier Railway
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The applicant, a Senior Instructor (TRD) in Eastern Railway, challenged the "AVERAGE" grading in his Annual Performance Appraisal Report (APAR) for the period 2019-2020
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The applicant is the 68-year-old widow of Late Shri Ram Yadav, who retired as a Porter from the Northern Railway in 2016 and passed away in 2020
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The applicant was appointed as a Driver in the Military Engineering Service (MES) on 30-06-1987 and retired upon superannuation on 31-08-2020
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The Applicant, serving as Assistant General Manager at the Ordnance Equipment Factory, Hazaratpur, was transferred to the TCL Liaison Office, New Delhi, via an order dated 16.03.2026
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The applicant, a Deputy General Manager at the Ordnance Equipment Factory (OEF), Hazratpur, challenged a transfer order dated 16.03.2026 and a subsequent relieving order dated 28.03.2026.
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The review applicant, a Senior Parcel Clerk, originally filed OA No. 663 of 2018 to challenge orders passed by the Disciplinary and Appellate Authorities
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The applicant was appointed as an Assistant in 1998 against 1996 vacancies and joined service on 24.05.2000
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The applicants challenged the recruitment process initiated by the Commandant, Central Ordnance Depot (COD), Agra, via notification dated 07.08.2010 for the posts of Lower Division Clerk (LDC), Telephone Operator, and...
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The applicant joined the Department of Posts as a Stenographer Grade III in 1983
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The applicant was initially engaged on June 20, 1989, as a Seasonal Anti Malaria Lascar for a fixed temporary period
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The applicant claimed he was engaged as a part-time casual laborer in April 1996 at the Telephone Exchange, Angarh, Mirzapur
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The applicants were working as Senior Goods Guards in the Jhansi Division of North Central Railway
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Applicant No. 1, Sonu Kumar, applied for compassionate appointment following the death of his father, a departmental employee, on April 30, 2015
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The Applicant claimed he was engaged as a part-time casual laborer in the office of S.D.E. Phones, Telephone Exchange, Mirzapur, in April 1996
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The three applicants, serving as Computer Operators in the Power Development Department of Jammu and Kashmir, filed this application under Section 19 of the Administrative Tribunals Act, 1985
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The applicants, retired employees aged 60, filed an application under Section 19 of the Administrative Tribunals Act, 1985, seeking the re-fixation of their pensionary benefits
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The applicants were appointed as Assistant Loco Pilots (Electric) by the East Central Railway following a 2014 recruitment process
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The applicants were appointed as Assistant Loco Pilots (Electric) in East Central Railway following a recruitment process in 2014
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The applicant participated in the selection process for the post of Sorting Assistant (SA) conducted by the Department of Posts and was provisionally selected for the RMS 'C' Division, Gaya, for the vacancy years 2011...
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The applicant, a Section Associate at Visvesvaraya Iron and Steel Plant (VISL), sought a mandamus to compel Respondents 2 to 4 to consider his request for a compassionate transfer to the Bokaro Steel Plant pursuant to...
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The applicant applied for the post of Constable (Driver) in the Delhi Police following a 2009 advertisement.
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The applicant participated in the "Sub-Inspector in Delhi Police and CAPFs Examination, 2022."
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The applicant applied for the post of Constable (Driver) in the Delhi Police recruitment process of 2012
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The applicant, a Sub-Inspector in the Delhi Police, was tasked with investigating FIR No. 319/16 involving charges under Sections 328, 379, 411, and 34 of the IPC
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The applicant, Kamalpreet Kaur, was appointed as a TGT (Punjabi) under the Scheduled Caste (SC) category on September 16, 2022, following a recruitment process conducted by the Delhi Subordinate Services Selection Boa...
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The applicant was engaged as a Craft Instructor in Special Schools on a contractual basis starting March 3, 2010
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The petitioners filed a Contempt Petition (CP No. 706/2023) alleging non-compliance with the Tribunal's directions regarding the grant of benefits under the ACP/MACP Scheme
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The Applicant, a Multi-Tasking Staff (MTS) member at ATS, Dehradun, filed an application under Section 19 of the Administrative Tribunal Act, 1985, seeking financial upgradations under the ACP/MACP Scheme
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The applicant, an employee at the Ordnance Factory, Raipur, filed an Original Application (OA) under Section 19 of the Administrative Tribunal Act, 1985
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The ten applicants applied for the post of Teacher (Primary) in the Municipal Corporation of Delhi (MCD) under Post Code 1/18
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The applicants are 60 Group-C industrial employees (both serving and retired) of the Military Engineering Services (MES).
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The applicants, 106 individuals employed as Nursing Officers and Senior Nursing Officers within the Employee State Insurance Corporation (ESIC), filed this Original Application (OA) to challenge the transfer policy da...
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The applicant, a 32-year-old police official, is the subject of departmental proceedings initiated on November 23, 2024
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The applicant, an ex-employee of the Municipal Corporation of Delhi (MCD), filed an Original Application (OA) seeking a direction to the respondents to release his retirement benefits and monthly pension
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Nine applicants, employed across various medical institutions under the Government of NCT of Delhi—including Lal Bahadur Shastri Hospital, Bhagwan Mahavir Hospital, and Maulana Azad Medical College—filed an Original A...
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The applicant, a Stenographer Grade 'D' with the National Capital Regional Planning Board (NCRPB), filed this Original Application (OA) seeking the implementation of orders dated 26.06.2018 and 16.07.2018, which grant...
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The applicant, a Lower Division Clerk (LDC), was involved in a criminal case (No. 10/98) under Sections 7, 13(1)(d), and 13(2) of the Prevention of Corruption Act, 1988
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The applicant, a retired employee of the Delhi Development Authority (DDA), challenged a Pension Payment Order (PPO) dated February 16, 2022
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The applicant, a Senior Secretariat Assistant in the Municipal Corporation of Delhi (MCD), was charged under Section 7 of the Prevention of Corruption Act, 1988, following a CBI trap regarding an alleged bribe of ₹10,000
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The applicant, a Chowkidar with the Northern Railway approaching retirement (aged 59), filed an Original Application under Section 19 of the Administrative Tribunals Act, 1985
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The applicant, a 64-year-old retired Senior Nursing Officer, filed an Original Application (OA) seeking the "stepping up" of her pay to match that of her junior, Ms. Anita Arora, effective from December 2016.
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The applicants, employed as Electric Motor Drivers and a Fitter with the North Delhi Municipal Corporation, were initially granted a pay scale of ₹4000-6000 as their first financial upgradation under the ACP/MACP Scheme.
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The applicants are contractual employees who were appointed by the respondents (India Meteorological Department and Indian Council of Agricultural Research) through a formal selection process
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The applicant retired from NBCC (I) Ltd. on June 30, 2025, upon attaining superannuation
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The applicant retired from NBCC (I) Ltd. on June 30, 2025, upon reaching superannuation
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The applicant, Smt. Rita Shankar, sought family pension and settlement dues following the death of her husband, Jaiprakash Shankar, a South Eastern Railway employee, on 23/07/2019.
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The eight applicants were appointed to the Uttar Pradesh Provincial State Police Service (PPS) in 1998.
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The eight applicants were initially appointed to the Provincial State Police Service (PPS) in Uttar Pradesh in 1997 and were later promoted to the Indian Police Service (IPS) under the IPS Recruitment Rules, 1958
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The applicants were initially appointed as Deputy Superintendents of Police in the Uttar Pradesh Provincial State Police Service (PPS) in 1997
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The sixty-six applicants filed an Original Application seeking to quash impugned rejection orders and requested a revision of their pay scales effective from 01.01.1996 (notionally) with actual arrears from 21.04.2004
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The applicant’s father, a Khalasi in Northern Railway, died in harness on August 12, 1991.
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The applicant, a Station Master under the Moradabad Division of Northern Railway, was initially served a minor penalty charge sheet (SF-11) on December 4, 2009, for alleged misconduct, including consuming alcohol on d...
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The Applicant, a PGT (Computer Science), challenged his transfer and relieving orders dated 28.07.2025 through OA 849/2025
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The applicants, employees of the Employees' Provident Fund Organisation (EPFO) at Rourkela, applied for residential quarters at the Steel Town Ship managed by the Steel Authority of India Limited (SAIL), Rourkela Stee...
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The applicant, belonging to the SC community (“Dusadh”), applied for the posts of Jr. Trackman and Helper-II in the East Coast Railway pursuant to an advertisement dated 28.10.2006
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The applicant, a Postal Assistant, was accused of misbehavior and assault following an incident on 12.01.2018
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The applicant’s land, measuring 0.004 hectares in Village Madwa, Rewa, was acquired by the Railways for the Lalitpur-Singrauli new rail line project, with a certificate issued on 20.12.2018.
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The applicant’s land (Khasra No. 283/2/5, measuring 0.004 hectare) was acquired by the West Central Railway for a Rail Project, with an award passed by the Land Acquisition Officer on April 4, 2018.
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The applicants, serving as Drivers (Grade I and Ordinary Grade) in the Mail Motor Service under the Department of Posts, Thiruvananthapuram, filed two separate Original Applications (OAs) before the Tribunal
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The applicant joined the Kerala Police as a Sub Inspector on June 17, 1996, and rose through the ranks to become Superintendent of Police (Non-IPS) on July 8, 2024
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The Applicant, a Senior Administrative Officer at the Centre for Development of Advanced Computing (C-DAC), was suspended in 2021 pending disciplinary proceedings
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The applicant was appointed as a Lab Technician in the Agriculture Department of the Union Territory of Lakshadweep on April 1, 1994, under the 1992 Recruitment Rules (RR).
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The Applicant, an Assistant Accounts Officer and active member of a recognized service association, was involved in a confrontation with security personnel on April 2, 2009, while entering the office premises during h...
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The applicants, working in Pay Matrix Level-7 in various departments of the Western Railway, challenged the legality of select/suitability lists issued in 2023 for upgradation to Level-8
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The applicants, working in Pay Matrix Level-7, challenged the Select/Suitability Lists (dated 27.06.2023 and 04.07.2023) for upgradation to Level-8 in the Western Railway
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The applicant was appointed as a Lower Division Clerk (LDC) in 1996 through the Staff Selection Commission (SSC) 1993 examination
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The applicants, working in various Group ‘C’ technical and ministerial cadres in Pay Matrix Level-7 within the Western Railway, challenged the Railway Board’s policy under RBE No. 155/2022 dated 17.11.2022
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The applicant’s husband, a Head Constable in the J&K Police, was injured in a grenade blast on September 17, 2019, while on duty.
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The applicant was initially engaged as a Daily Wager in DRDA Anantnag/Kulgam and was regularized on December 16, 2002, under SRO 64 of 1994.
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Twenty-one applicants, appointed as Technician-III in 1998 following Advertisement Notice No. 60 of 1997, filed this original application seeking a pay scale upgrade
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The applicant was engaged as a 3rd Rehbar-e-Taleem (R.E.T.) under Sarva Shiksha Abhiyaan guidelines on 12.12.2009 and subsequently regularized as a Teacher on 19.04.2016 (w.e.f. 01.03.2015)
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The applicants participated in a 2010 recruitment process for the post of Constable in the Jammu Kashmir Police but were not selected
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The applicant, Teena Soni, is the adopted daughter of the late Sh. Vinod Soni, who served as a Chowkidar in the Power Development Department (PDD)
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The applicant is the widow of Late Sh. Hemraj, who was appointed as a daily wager in the CBI in 1993 and granted "temporary status" effective 03.07.1997
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The applicant, a retired Assistant Commissioner, joined the Customs & Central Excise Department as an Inspector in 1978 and took an Inter-Collectorate transfer to Delhi in 1982, accepting the bottom of the seniority l...
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The applicant, a Constable in the Delhi Police serving as a Naib Court at Saket Court, was suspended on 14.11.2013 for alleged negligence
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The three applicants were appointed as AC Khallasi in the Northern Railway in 2013 through the Railway Recruitment Commission (RRC)
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The applicant, a retired Sanitary Field Worker (SFW) from the Karol Bagh Zone of the Municipal Corporation of Delhi (MCD), retired from service on June 30, 2020
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The applicant, a retired Executive Engineer (Civil) from the Delhi Development Authority (DDA), challenged the reduction of his basic pay from Rs. 88,400 to Rs. 85,800 as reflected in his Pension Payment Order (PPO)
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The Applicant, a retired Assistant Engineer (Civil) from the Delhi Development Authority (DDA), filed an application under Section 19 of the Administrative Tribunal Act, 1985
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The applicant, a retired Assistant Engineer (Civil) from the Delhi Development Authority (DDA), challenged the respondents' decision to reduce his basic pay from ₹85,100 to ₹81,800
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The applicant, a retired Assistant Engineer (Civil) from the Delhi Development Authority (DDA), challenged the reduction of his basic pay from ₹91,100 to ₹88,400 as reflected in his Pension Payment Order (PPO) dated 1...
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The applicant, a retired Executive Engineer (Civil) from the DDA, challenged the Pension Payment Order (PPO) No. 50164 dated 17.06.2022.
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The applicant, an SC category employee, joined the NDMC in 1995 and was promoted to Senior Electric Mechanic in 2014
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The applicants, representing Laboratory Technicians at the All India Institute of Medical Sciences (AIIMS), sought a retrospective pay scale revision to Rs. 5000-8000 effective 01.01.1996, and subsequent re-fixation i...
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The fourteen applicants are Senior Chemists serving at various regional offices of the Geological Survey of India (GSI)
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The applicant, an Assistant Teacher at an MCD Primary School, filed an Original Application (OA) seeking multiple reliefs, including the quashing of disciplinary orders and a declaration that Aadhaar-based biometric a...
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The applicant, a retired Mali (Group "C") of the Municipal Corporation of Delhi (MCD), approached the Tribunal seeking the release of all pension-cum-retirement benefits, including Gratuity, Commuted Pension, 7th CPC...
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The applicant, an Assistant Director at the Employee State Insurance Corporation (ESIC) Headquarters in New Delhi since May 2023, challenged a transfer order dated March 25, 2026
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The applicant was proposed for engagement as a "fresh face substitute" Telephone Attendant cum Dak Khallasi (TADK) in the Railways on June 5, 2020, with approval granted on July 23, 2020
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The applicants were employees of the National Human Rights Commission (NHRC) who had previously served in various Central Government departments before being permanently absorbed into the NHRC
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The applicant’s father, a regular employee of the Delhi Development Authority (DDA), died in harness on May 26, 2007
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The applicant’s husband, Shri Rajesh Kumar, served as a Upper Division Clerk (UDC) in the Military Engineer Services (MES).
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The applicant, an Ex-Serviceman (ESM), applied for the post of TGT (Physical Education) under Advertisement No. 05/2023
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The respondents (Central Research Institute, Kasauli) issued Advertisement No. 1-4/2012-Admn on 26.12.2012 for 15 posts, including Animal Attendant, Khalasi, Labourer, Packer, and Carpenter
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The applicant was appointed as a Switch Board Attendant (later re-designated as Electrician) in the Military Engineering Services (MES) on 31.05.1979.
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The applicant, Rajinder Singh, was appointed as a Skilled Pipe Fitter in the Military Engineering Service (MES) in 1981 and subsequently promoted to Highly Skilled (HS) grades
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The applicants applied for the post of Nursing Officer (Group B) following an advertisement dated April 9, 2025, which announced 424 vacancies, including 212 for the Unreserved (UR) category
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The applicant was appointed as a Mate/Tradesman (Group ‘C’) in the Ministry of Defence on June 10, 2015
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The applicant, a Senior Section Engineer (Tele) in the N.F. Railway, submitted a leave application on 22.06.2022 for the period of 29.07.2022 to 19.08.2022 to seek medical treatment for himself and his family at speci...
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The applicant, a 1988 batch IPS officer, became eligible for promotion to the rank of Director General (DG) in Level 16 of the Pay Matrix as of 01.01.2018
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The applicant, a retired Principal Commissioner of Income Tax, was served a charge memorandum on 29.06.2018 alleging misconduct during his 2007 tenure as CIT(A) XXIV, Kolkata
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The applicants are Superintendents in the Department of Central GST and Customs
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The Applicant, a Laboratory Superintendent with the N.F. Railway, was issued a charge sheet on 30.04.2019 for allegedly using abusive language against the Principal Chief Medical Director in a CPGRAM grievance
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The applicant, a Scientist-D (Hydrogeology) with the Central Ground Water Board (CGWB), was transferred from Guwahati to Raipur, Chhattisgarh, vide an order dated March 13, 2024
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The applicant, the daughter of a retired Shunting Master (Ahmad Ali), sought family pension following the death of her mother (Rashida Begum) on October 19, 2022
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The applicant, a Telephone Mechanic at BSNL, was issued a letter on 19.05.2014 seeking clarification for unauthorized absence since 16.11.2013
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The Applicant, Sumer Singh, sought compassionate appointment following the medical invalidation (16.04.2015) and subsequent death (26.02.2019) of Uday Singh, a Chief Ticket Inspector with the North Central Railway
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The 28 Applicants are Loco Pilots in the West Central Railway. They were initially appointed as Assistant Loco Pilots (ALP) in Grade Pay (GP) Rs. 1900
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The Applicant, a Steno Grade I in the Selection Centre South, Bangalore, passed a shorthand speed test at 120 words per minute in 2010 and was granted two advance increments pursuant to the Department of Personnel and...
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The petitioners, Junior Engineers (Electric) working on a contractual basis with the New Delhi Municipal Council (NDMC), sought the implementation of a Tribunal order dated 18.05.2023
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In response to Employment Notification No. 220E/Open Mkt/RRC/2012, the applicant applied for Group ‘D’ posts in Northern Railway
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The applicants, employed as Pharmacists (Group C) by the respondent-organization (ESIC), were placed under suspension via an order dated 08.08.2025
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The applicant was appointed as a Fitter with the DTC in 1979
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The applicant, a Staff Nurse at the Sher-i-Kashmir Institute of Medical Sciences (SKIMS) with over eleven years of unblemished service sought Child Care Leave (CCL) for six months to care for her 19-month-old child.
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The five applicants are land losers whose property was acquired by the North Frontier Railway for the Mainaguri to Jogighopa New B.G. Line Railway Project.
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The Applicant, a Principal Scientist at CSIR-Indian Institute of Chemical Biology (IICB), was issued a warning letter on July 8, 2025, alleging misconduct and breach of conduct rules for participating in an agitation...
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The applicant, a Principal Scientist at CSIR-IICB, was issued a warning letter on 08.07.2025 alleging misconduct and breach of conduct rules for participating in a contractual staff agitation
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The applicant, a Nursing Orderly, was placed under suspension in April 2017 following the registration of an F.I.R. (No. 09/2017) by the VOK, Kashmir
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The applicants, a group of 29 individuals seeking appointment as TGT (Sanskrit) Female, filed an Original Application (O.A.) against the Government of NCT of Delhi, the Directorate of Education, and the Delhi Subordin...
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The applicant, a retired Blacksmith from the Northern Railway, retired on April 30, 2009, upon reaching superannuation
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The Review Applicants (North Central Railway) filed an application under circulation seeking a review of the Tribunal's order dated 14.01.2026 passed in O.A. No. 206/2020
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The applicant, a Station Master, was originally appointed as an Assistant Station Master (ASM) in the Hubli Division in 1983 and promoted to Station Master (SM) Grade III in 1986
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The applicant was appointed as a Cleaner in 1984
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The applicants are highly qualified individuals holding Ph.D. degrees and Master’s degrees in various disciplines
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The petitioner, a Deputy Commissioner of Income Tax, filed a Contempt Petition (CP) alleging non-compliance with the Tribunal's directions in O.A. No. 1175/2024
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The original applicant, Rajbeer Singh, was employed as a Mali with AIIMS and granted temporary status in 1996
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The respondents established a new Branch Post Office (BO) at Thangappapuram on June 19, 2017
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The petitioner, a prematurely retired Chief Medical Officer, filed O.A. No. 181/341/2021 seeking reliefs including subsistence allowance and leave salary for the period between 03.07.2020 and 15.09.2020
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The Review Applicants (Union of India) sought a review of the Tribunal's order dated October 16, 2025, which had ruled in favor of the Respondent, a Postal Assistant
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The twenty-one applicants, formerly engaged under the Reserved Training Pool (RTP) Scheme by the Department of Posts, sought the counting of their RTP service as qualifying service for consequential benefits, includin...
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The applicant, a 1999-batch direct recruit Deputy Superintendent of Police (DSP) in the Central Bureau of Investigation (CBI), was serving as Superintendent of Police (SP) when he was served a charge memorandum on 24....
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The applicant, a 2001-batch Indian Civil Accounts Service (ICAS) officer, challenged a Charge Memorandum dated 27.06.2023 and the subsequent appointment of an Inquiry Officer on 22.11.2024
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The Applicant participated in a Limited Departmental Competitive Examination (LDCE) for the post of Junior Engineer (JE-II/TM) against a 2010 vacancy
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The applicant, a Senior Auditor, was initially allotted House No. C-31 in 2017
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The applicant filed a contempt petition alleging non-compliance with the Tribunal’s order dated 28.02.2024.
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The applicant, Smt. Maya Devi, challenged the removal from service of her deceased husband, Late Nand Kishore, who served as a Bearer in the Railway Canteen, Jhansi
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The applicant, Prashant Shukla, was appointed as an Income Tax Inspector (ITI) in the Mumbai Region on October 28, 2009, where he cleared the mandatory departmental confirmatory examination
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The applicant served as a Casual Announcer/Compere at All India Radio (AIR), Trivandrum, from 1999
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The applicant, a retired Refrigeration Mechanic from the Military Engineer Services, sought the release of revised pension and terminal benefits.
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The applicant, a retired Technician-III of Southern Railways who retired on 31.08.2014, challenged the indefinite withholding of his Death-cum-Retirement Gratuity (DCRG) and leave encashment.
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The applicant, a Lower Division Clerk (LDC) in the Customs (Preventive) Commissionerate, Cochin, joined as Havildar in 2014 and was promoted to LDC in 2019
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The applicant, a retired Helper Grade-I from the Southern Railway, joined service as a Commission Bearer on October 3, 1977
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The applicant was regularly promoted to the post of Assistant Director (Architecture) by the Delhi Development Authority (DDA) on 08.10.2009 and subsequently to Deputy Director (Architecture) on 07.12.2018
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The applicant, a retired Assistant Engineer from the New Delhi Municipal Council (NDMC), retired on 31.01.2018.
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The applicant was a Junior Accounts Officer (JAO) at the Prime Minister Memorial Museum Library (PMML), an autonomous body under the Ministry of Culture
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The fourteen applicants were engaged as Daily Wagers in the Irrigation & Flood Control Department prior to 1994 and have remained in continuous service for over 25–30 years
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The applicant, a superannuated Office Superintendent of the Indian Railways, was transferred from the Divisional Railway Hospital, Sonpur, to the Sub-Divisional Hospital, Garhara, on September 1, 2018.
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The review applicants originally filed OA No. 290 of 2017 challenging the selection of private respondents (Respondents 3-8) for the post of Assistant Station Master (ASM) under a 2016 notification
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The applicant joined the Department of Posts as a Postal Assistant on 05.05.1983 and was later promoted to Inspector of Posts (IP) on 28.03.2002 via a Limited Departmental Competitive Examination
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The applicant, a retired Chief Commercial Supervisor of the East Central Railway, sought the release of ₹24,600 withheld from his retirement benefits and payment for wages deducted during a post-retirement re-engageme...
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The father of Applicant No. 2, Puran Miyan, was a Trackman in East Central Railway who died in harness on July 9, 2016
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The applicant, serving as a Fireman at the Central Ordnance Depot (COD), Delhi Cantt., was transferred to 71 OMP (Leh) via an order dated August 6, 2025
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The Applicant association represents staff from seven schools aided by the Defence Research and Development Organisation (DRDO).
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The applicant, holding a Bachelor of Engineering in Mechanical and Production Engineering, applied for the post of Junior Engineer (JE) in the Electricity Department and JE (EM) in the Port Blair Municipal Council (PB...
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The applicant, a Track Maintainer-IV in the Lumding Division of N.F. Railway, applied for the same post in the Asansol Division of Eastern Railway under Centralised Employment Notice (CEN) 01/2019.
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The applicants, originally LDCs/UDCs and subsequently converted to Postal Assistants, sought the benefit of the Time Bound One Promotion (TBOP) Scheme effective from 01.08.1991
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The four applicants, employees of the Central Bureau of Narcotics under the Ministry of Finance, filed this Original Application seeking the grant of Grade Pay (GP) of Rs. 5,400/- on a non-functional basis.
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The petitioner filed a Contempt Petition (CP) alleging willful disobedience of the Tribunal’s order dated May 21, 2025, in O.A. No. 1918/2025
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Eleven applicants, employed in various capacities at IGESI Hospital and ESIC dispensaries, approached the Tribunal seeking parity of pay based on statutory provisions
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The applicant joined the Northeast Frontier Railway (Katihar Division) as a Trackman on 02.12.2005
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The applicants were Inspectors and Superintendents in the Central Excise & Customs Department (now CBIC) between 01.01.1996 and 21.04.2004
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The 36 applicants were Inspectors or Superintendents in the Central Excise and Customs Department between January 1, 1996, and April 21, 2004.
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The applicants are current or retired Inspectors and Superintendents of Central Excise and Customs who served between 01.01.1996 and 21.04.2004
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The 16 applicants were either recruited as or promoted to the post of Inspectors and Superintendents in the Central Excise & Customs Department between January 1, 1996, and April 21, 2004.
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The 23 applicants, serving as Inspectors and Superintendents in the Central Excise and Customs Department (now CGST), challenged the implementation date of revised pay scales recommended by the 5th Central Pay Commiss...
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The 24 applicants were Inspectors and Superintendents in the Central Excise and Customs Department between January 1, 1996, and April 21, 2004
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The 181 applicants are course-completed Act Apprentices who were initially engaged as ‘Khalasi’ (Group D) on a temporary/ad hoc basis starting in 1978 due to a lack of vacancies in Group C posts.
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The 25 applicants, serving as or retired from the posts of Inspectors and Superintendents in the Central Excise and Customs Department, sought retrospective implementation of the 5th Central Pay Commission (CPC) recom...
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The applicants, serving as Inspectors and Superintendents in the Central Excise and Customs Department, were promoted or joined between January 1, 1996, and April 21, 2004
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The applicants are Inspectors and Superintendents in the Central Excise and Customs Department who served between 01.01.1996 and 21.04.2004
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The eleven applicants, who served as Inspectors and Superintendents in the Central Excise and Customs Department between 01.01.1996 and 21.04.2004, sought the retrospective application of revised pay scales (Rs. 6500–...
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The 24 applicants, serving as or retired from the posts of Inspectors and Superintendents in the Central Excise and Customs Department (CBIC), sought the retrospective application of revised pay scales under the 5th C...
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The 23 applicants, serving as Inspectors and Superintendents in the Central Excise and Customs Department (CBIC), sought the retrospective application of revised pay scales (Rs. 6500–10500 and Rs. 7500–12000 respectiv...
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The 24 applicants are Inspectors and Superintendents (Central Excise & Customs) who served during the period between 01.01.1996 and 21.04.2004.
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The applicants were employed as Inspectors and Superintendents in the Central Excise and Customs Department between January 1, 1996, and April 21, 2004.
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The applicants are Group C Paramedical staff (Junior Radiographers) who filed this Original Application (OA) to challenge an order dated 12.11.2018 passed by Respondent No. 1
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The applicant was initially engaged as a daily rated Lower Division Clerk (LDC) in the Canteen Stores Department (CSD) on 16.05.1988
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The applicants were appointed as teachers (JBT/TGT/PGT/Lecturers) by the Department of Education, Chandigarh Administration, on a contract basis following advertisements issued in 1997 and 2002
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The applicants, working as Goods Loco Pilots in the West Central Railway, filed a series of Original Applications (OAs) in 2021 and 2022.
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The applicant, a recognized union representing contract laborers, sought regularization of services for workers engaged in coal and ash handling jobs in the Kharagpur Division of South Eastern Railway since 1984
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The applicant, a Postman, appeared for the Limited Departmental Competitive Examination (LDCE) for promotion to the cadre of Postal Assistant on 15.09.2013, pursuant to an interim order by the Tribunal.
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The applicant was engaged as a casual daily wager by the respondent institute (LNIPE) in 1999
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The applicant was appointed as a Dental Surgeon in the Health and Medical Education Department in 2009.
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The Applicant, a retired Section Officer (SO) of the UPSC, was appointed as an SO on an ad-hoc basis and continued until his superannuation on 30.11.2013
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The three applicants were engaged as High Skilled Labours in the Indian Institute of Chemical Biology (IICB), a unit of CSIR, starting between 1989 and 1991
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The applicant was initially engaged as a casual labourer in July 1985 at the Council of Scientific and Industrial Research (CSIR) - Indian Institute of Chemical Biology.
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The applicant was appointed as a casual worker on April 2, 1985, at the Indian Institute of Chemical Biology (IICB)
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The deceased husband of the applicant, Late Ajoy Kumar Sardar, was initially engaged as a Gardener on a contract basis on May 3, 1985
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The applicant, initially appointed as a Trackman in 1987, rose to the post of Cabinman in 1999
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The Applicants, serving as Goods Loco Pilots in the West Central Railway, sought a Grade Pay of Rs. 2400 effective from 01.05.2010 or 14.03.2012
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The applicant, an officer of the Rajasthan Administrative Service (RAS), was appointed as a Member of the Board of Revenue (MBR) on 09.08.2011 under the Rajasthan Land Revenue Rules, 1971
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The 106 applicants are ministerial staff (Group C) working at the National Institute of Mental Health and Neuro Sciences (NIMHANS), an autonomous body under the Ministry of Health & Family Welfare
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The Review Applicants, serving in various capacities (Assistant Director and Senior Scientific Officer) at the Forensic Science Laboratory (FSL) and Regional Forensic Science Laboratory (RFSL) in Delhi, sought a revie...
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The Applicant, a retired Skipper from the Fishery Survey of India (FSI), commenced service as a Bosun on 05.01.1979
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The applicant, a Head Constable in the Delhi Police, recovered 75 missing children (including 58 under the age of 14) between September 13, 2021, and January 6, 2022
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The applicant, a Senior Technical Assistant in the Ministry of Corporate Affairs, was arrested by the CBI on July 28, 2023, under the Prevention of Corruption Act, 1988.
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The Applicant, an Assistant Commissioner in the CGST Chandigarh Zone, submitted a notice for voluntary retirement (VRS) under Fundamental Rule (FR) 56(k) on 24.11.2021
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The applicant, a retired Assistant In-charge of the Delhi Transport Corporation (DTC), was subjected to a punishment order on July 13, 1994, which stopped two increments with cumulative effect
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The applicant is the widow of the late Mr. Rajesh, who was employed as a regular Safai Karamchari (Sweeper) with the Municipal Corporation of Delhi (MCD)
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The Applicant, a Manager at RITES-SAIL, filed an Original Application (OA No. 927/2019) which was dismissed by the Tribunal on 06.01.2026 after a full hearing and consideration of documents on record
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The Applicant, a Chief Depot Material Superintendent (Group-C) was appointed as a Junior Clerk in the Railways on 11.10.1989.
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The applicant’s land (0.010 hectare) in District Panna was acquired by the Railways for the Lalitpur-Khajuraho-Panna-Satna New Broad-gauge Railway Line project
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The applicant, a Senior Social Security Assistant (SSA) at the Employees’ Provident Fund Organisation (EPFO), challenged the application of reservation in the Limited Departmental Competitive Examination (LDCE) 2019 f...
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The applicant was initially appointed as a Section Engineer (Works) in Northern Railway and subsequently posted under the jurisdiction of the newly created North Central Railway (NCR)
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The applicant was appointed as an unskilled employee in 1982 and subsequently promoted to Semi-Skilled (1985), Skilled (1988), and Highly Skilled (01.11.1999)
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The applicant, a Class IV employee (Soil Conservation Guard), retired on March 31, 2022, after 39 years of service
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The applicant, an ST category employee working as an MCM in the North Western Railway, participated in a Limited Departmental Examination for three posts of Junior Engineer (Electrician), of which two were unreserved...
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