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M/s Sea Bridge International imported eight consignments of polyester knitted fabric from China, declaring a unit price of USD 1.14 per kg.
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The appellant was assessed a demand of ₹1,59,88,896, with interest, for allegedly availing inadmissible CENVAT credit on invoices for Methyl Triflate that it was said not to have received; a penalty of ₹40,00,000 was...
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Rangoli Prints processed man-made fabrics using four hot-air stenter chambers and was subject to the compounded levy scheme under Section 3A of the Central Excise Act, 1944.
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