01
Facts
The applicant, Mukesh Sisodia, joined BSNL as a Junior Telecom Officer on December 1, 2001, and his services were regularized on March 1, 2002.
Source reference: para. 2On March 22, 2018, FIR No. 133 was registered against him under Sections 186, 332, 353, and 506 IPC.
Source reference: para. 2He was arrested on March 23, 2018.
Source reference: para. 202
Issues
no issues provided
Source reference: no citation03
Law Applied
no rule of law provided
Source reference: no citation04
Reasoning
no analysis provided
Source reference: no citation05
Holding
no conclusion and holding provided
06
Acts & Sections Cited
8 provisions across 4 statutes referred to in this judgment. Each provision opens on LawLens.
Administrative Tribunals Act, 19851
Indian Penal Code, 18604
Prevention of Corruption Act, 19881
Code of Criminal Procedure, 19732
LawLens.Central Administrative Tribunal
Original Court PDF
O.A. No. 060/907/2020
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Original judgment, available to read, download and summarize on LawLens.in
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