01
Facts
it consists of encoded glyph identifiers (for example, `/21`, `/22`) rather than readable judgment text.
Source reference: no citationThe case name, reasoning, outcome, and page or paragraph citations therefore cannot be verified.
Source reference: no citation02
Issues
A bona fide defence raising triable issues entitles a defendant to leave to defend a summary suit.
Source reference: no citation03
Law Applied
A bona fide defence raising triable issues entitles a defendant to leave to defend a summary suit.
Source reference: no citation04
Reasoning
The case name, reasoning, outcome, and page or paragraph citations therefore cannot be verified.
Source reference: no citation05
Holding
A bona fide defence raising triable issues entitles a defendant to leave to defend a summary suit.
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