01
Facts
The Trust filed a civil contempt petition under Sections 2(b) and 12 of the Cont
02
Acts & Sections Cited
2 provisions across 1 statute referred to in this judgment. Each provision opens on LawLens.
Contempt of Courts Act, 19712
LawLens.Karnataka High Court
Original Court PDF
MADASARA - EROOHUL QURANvsTHE STATE OF KARNATAKA
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Original judgment, available to read, download and summarize on LawLens.in
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