HCMONTHLY CASE LAW ARCHIVE
Read 3 LawLens analyses of Gauhati High Court judgments published in July 2026, covering key rulings, legal principles and case law.
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The Petitioner No. 1 is the widow and Petitioner No. 2 is the minor son of late Sadidur Rahman, an employee of the Assam Police Battalion
3 MIN READ→
The petitioner, an infrastructure company, was awarded an EPC contract in 2017 for the four-laning of the Dholabari to Jamuguri section of NH-52
3 MIN READ→
The petitioner, an infrastructure company, was awarded an EPC contract by NHIDCL for the four-laning of NH-37 in Nagaon District
2 MIN READ→