Calcutta High Court

Section 29A

M/S. HRD BUILDERS PVT. LTD. vs M/S. DAMODAR VALLEY CORPORATION

BYEditorial and Research Team

Calcutta High CourtJUDGMENT: October 07, 20261 MIN READSOURCE JUDGMENT
Section 29A. M/S. HRD BUILDERS PVT. LTD. vs M/S. DAMODAR VALLEY CORPORATION. Calcutta High Court. LawLens
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Acts & Sections Cited

1 provisions across 1 statute referred to in this judgment. Linked provisions open on LawLens.

Arbitration And Conciliation Act, 19961

Section 29A
Calcutta High Court

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M/S. HRD BUILDERS PVT. LTD.vsM/S. DAMODAR VALLEY CORPORATION

Calcutta High Court · October 07, 2026

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