TRMONTHLY TRIBUNAL ARCHIVE
Read 3 LawLens analyses of Telecom Disputes Settlement & Appellate Tribunal decisions published in August 2026, covering key rulings, legal principles and case law.
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Hathway Digital Private Limited, an MSO, entered into an online Model Interconnect Agreement with Jagat Gouri Cable Net, an LCO, under which Hathway supplied 377 set-top boxes (STBs) and viewing cards for retransmissi...
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Den Networks Limited, a Distributor Platform Operator/MSO, entered into an Interconnect Agreement dated 1 January 2016 with Skyline Cable Network, a Local Cable Operator (LCO), for supply and retransmission of encrypt...
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The appellant, a seafarer, maintained an NRE savings account and debit card with ICICI Bank.
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