TRMONTHLY TRIBUNAL ARCHIVE
Read 10 LawLens analyses of Telecom Disputes Settlement & Appellate Tribunal decisions published in July 2026, covering key rulings, legal principles and case law.
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Siti Cable Networks Ltd., an MSO, had entered into an Interconnection Agreement dated 14 March 2013 with Rakesh Agarwal, a local cable operator, for retransmission of cable television signals in the DAS area of Jabalp...
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Siti Cable Networks Ltd., an MSO, had entered into an Interconnection Agreement dated 14 March 2013 with Rakesh Agarwal, a local cable operator, for retransmission of cable television signals in the DAS area of Jabalp...
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The Respondents (Complainants) filed a petition before the Adjudicating Officer, Madhya Pradesh, alleging a cyber fraud involving duplicate SIM cards and banking transactions.
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The Petitioners—Hathway Cable & Datacom Limited (an MSO registered under Section 3 of the Cable Television Networks (Regulation) Act, 1995) and its wholly-owned subsidiary Hathway Digital Private Limited, to which the...
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The Respondent (complainant) operated a Net Banking facility with the Appellant Bank via a BSNL mobile number
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The Petitioner, a Multi-System Operator (MSO) formerly known as IndusInd Media and Communications Ltd., entered into a Digital Addressable System (DAS) Interconnect Agreement with Respondent No. 1 (a Local Cable Opera...
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The Petitioner, a Multi-System Operator (MSO) formerly known as IndusInd Media and Communications Ltd., entered into a DAS Interconnect Agreement with Respondent No. 1 (a Local Cable Operator/LCO) on 01.01.2014
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The Petitioner, a Multi System Operator (MSO), entered into a DAS Interconnect Agreement with Respondent No. 1 (a Local Cable Operator - LCO) on 08.01.2013.
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The Petitioner, a Multi System Operator (MSO), entered into a Standard Technical and Commercial Interconnect Agreement (DAS) on January 1, 2014, with Respondent No. 1 (a Local Cable Operator/LCO).
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The Petitioner, a Multi-System Operator (MSO), entered into a Memorandum of Understanding (MOU) with the Respondent, a Broadcaster, on February 8, 2019.
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